Supreme Court22 Aug 1996dismissed

Smt. Shanti Devi and Another Vs Hukum Chand

Supreme Court Of India · AIR 1996 SC 3525 : (1996) 12 JT 527 : (1996) 6 SCALE 267 : (1996) 5 SCC 768 : (1996) 5 SCR 69 Supp : (1997) 1 UJ 100

Constitution of India, 1950 — Article 139Punjab Pre-emption Act, 1913 — Section 15
Supreme Court22 Aug 1996Dismissed

Jote Singh (dead) by LRs. Vs Ram Das Mahto and Others

Supreme Court Of India · (1996) 6 AD 719 : AIR 1996 SC 2773 : (1997) 1 CTC 15 : (1996) 7 JT 471 : (1997) MPLJ 446 : (1997) 1 MPLJ 446 : (1996) 6 SCALE 175 : (1996) 5 SCC 524 : (1996) 5 SCR 62 Supp

Transfer of Property Act, 1882 — Section 41, 43
Supreme Court21 Aug 1996Allowed

Ramesh Dutt Vs State of Punjab

Supreme Court Of India · (1996) 6 AD 608 : AIR 1996 SC 2831 : (1996) 7 JT 507 : (1996) 6 SCALE 257 : (1996) 10 SCC 160 : (1996) 5 SCR 17 Supp : (1996) 2 UJ 564

Land Acquisition Act, 1894 — Section 23(1), 28, 4(1)
Supreme Court21 Aug 1996Allowed

Union of India (UOI) and Others Vs Dhanwanti Devi and Others

Supreme Court Of India · (1996) 7 AD 47 : (1996) 8 JT 306 : (1996) 6 SCALE 434 : (1996) 6 SCALE 431 : (1996) 6 SCC 44 : (1996) 5 SCR 32 Supp

Constitution of India, 1950 — Article 14, 141, 31Jammu and Kashmir Requisitioning and Acquisition of Immovable Property Act, 1968 — Section 7, 8Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 34
Supreme Court21 Aug 1996Dismissed

Ram Lal Vs Union of India

Supreme Court Of India · (1996) 6 AD 791 : (1996) AIRSCW 3838 : (1997) 10 JT 482 : (1997) 1 LLJ 329 : (1996) 6 SCALE 271 : (1996) 10 SCC 164 : (1996) 5 SCR 27 Supp : (1996) 3 SLJ 123 : (1996) 6 Supreme 616

Supreme Court21 Aug 1996Allowed

State of U.P. and Others Vs Malti Kaul (Smt) and Another

Supreme Court Of India · (1996) 7 AD 169 : (1996) 9 JT 601 : (1996) 6 SCALE 308 : (1996) 10 SCC 425 : (1996) 5 SCR 9 Supp : (1997) 1 UPLBEC 99

Constitution of India, 1950 — Article 265Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 14Uttar Pradesh Urban Planning and Development Act, 1973 — Section 14, 33, 41, 56(2), 59
Supreme Court21 Aug 1996dismissed

Talluri Venkaiah Naidu and another Vs Public Prosecutor, High Court of Andhra Pradesh S. Srihari Naidu Vs State of Andhra Pradesh

Supreme Court Of India · (1998) ACR 615 : (1996) 6 AD 371 : AIR 1997 SC 353 : (1996) AIRSCW 3717 : (1996) 2 ALD(Cri) 739 : (1996) 2 ALT(Cri) 693 : (1996) CriLJ 4432 : (1996) 3 Crimes 247 : (1997) 10 JT 409 : (1996) 6 SCALE 163 : (1996) 11 SCC 355 : (1996) 5 SCR 1 Supp : (1996) 6

Penal Code, 1860 (IPC) — Section 120B, 147, 149, 302
Supreme Court20 Aug 1996Allowed

Abdul Fazal Siddiqui Vs Fatehchand Hirawat and Another

Supreme Court Of India · (1996) 6 AD 407 : (1996) 2 ALD(Cri) 709 : (1996) 2 ALT(Cri) 474 : (1996) 2 BC 586 : (1997) 1 CALLT 119 : (1996) 3 Crimes 209 : (1996) 8 JT 104 : (1996) 6 SCALE 224 : (1996) 6 SCC 32 : (1996) 4 SCR 807 Supp

Penal Code, 1860 (IPC) — Section 24, 25, 34, 415, 420