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COURT ARCHIVE

Supreme Court Of India judgments, 1996

2,104 judgments · page 42 of 106

Supreme Court28 Aug 1996Allowed

M/s. Fair Air Engineers Pvt. Ltd. and another Vs N.K. Modi

Supreme Court Of India · AIR 1997 SC 533 : (1996) AIRSCW 3852 : (1997) 1 ARBLR 23 : (1997) 1 AWC 120 Supp : (1997) 2 BLJR 1316 : (1997) 88 CompCas 663 : (1996) 2 CTC 664 : (1996) 8 JT 253 : (1996) 2 OLR 502 : (1996) 6 SCALE 488 : (1996) 6 SCC 385 : (1996) 4 SCR 820 Supp : (1996)

Arbitration Act, 1940 — Section 12, 13, 14, 2, 21Arbitration and Conciliation Ordinance, 1996 — Section 8Constitution of India, 1950 — Article 226, 32
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Supreme Court28 Aug 1996Disposed Of

Union of India and others Vs Andnd Singh Bisht

Supreme Court Of India · (1996) 6 AD 557 : AIR 1997 SC 361 : (1996) AIRSCW 3726 : (1997) 1 CALLT 41 : (1996) CriLJ 4435 : (1996) 6 SCALE 357 : (1996) 10 SCC 153 : (1996) 5 SCR 306 Supp

Border Security Force Act, 1968 — Section 106Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 475, 5
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Supreme Court28 Aug 1996

Vellore Citizens Welfare Forum Vs Union of India and others

Supreme Court Of India · AIR 1996 SC 2715 : (1996) 7 JT 375 : (1997) 2 SCALE 3 : (1996) 4 SCALE 44 : (1995) 5 SCALE 592 : (1996) 5 SCC 647 : (1996) 5 SCR 241 Supp

Constitution of India, 1950 — Article 21, 226, 32, 47, 48AEnvironment (Protection) Act, 1986 — Section 3(3), 4, 5, 7, 8Environment (Protection) Rules, 1986 — Rule 3(1), 3(2), 5(1)
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Supreme Court28 Aug 1996Dismissed

Gentela Vijayavardhan Rao and another Vs State of Andhra Pradesh

Supreme Court Of India · (1996) 6 AD 352 : AIR 1996 SC 2791 : (1996) 2 ALD(Cri) 574 : (1997) 1 ALT(Cri) 31 : (1996) CriLJ 4151 : (1996) 7 JT 491 : (1996) 6 SCALE 231 : (1996) 6 SCC 241 : (1996) 5 SCR 273 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 157, 32, 6Penal Code, 1860 (IPC) — Section 120B, 302, 307, 341, 392
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Supreme Court28 Aug 1996Dismissed

Bakhtawar Singh another Vs Sada Kaur and another

Supreme Court Of India · (1996) 6 AD 700 : AIR 1996 SC 3488 : (1996) 8 JT 407 : (1997) 115 PLR 678 : (1996) 6 SCALE 222 : (1996) 11 SCC 167 : (1996) 5 SCR 235 Supp

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Limitation Act, 1963 — Section 14
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Supreme Court28 Aug 1996Allowed

M/s. J.K. Synthetics Ltd. Vs Collector of Central Excise

Supreme Court Of India · (1996) 7 AD 152 : AIR 1996 SC 3527 : (1997) 57 ECC 49 : (1996) 86 ELT 472 : (1996) 7 JT 674 : (1996) 6 SCALE 299 : (1996) 6 SCC 92 : (1996) 5 SCR 295 Supp

Customs, Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982 — Rule 20, 21, 41Income Tax Act, 1961 — Section 254Industrial Disputes (Central) Rules, 1957 — Rule 22
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Supreme Court28 Aug 1996Dismissed

Poshetty and Others Vs State of A.P.

Supreme Court Of India · (1996) 7 AD 536 : (1996) 8 JT 250 : (1996) 6 SCALE 502 : (1996) 11 SCC 213 : (1996) 5 SCR 327 Supp

Land Acquisition Act, 1894 — Section 12(2), 18(1), 18(2)
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Supreme Court28 Aug 1996Disposed Of

Mahesh Vs State of M.P.

Supreme Court Of India · (1996) 6 AD 418 : AIR 1996 SC 3513 : (1996) 2 ALD(Cri) 691 : (1996) CriLJ 4142 : (1996) 3 Crimes 258 : (1996) 7 JT 644 : (1996) 6 SCALE 315 : (1996) 10 SCC 668 : (1996) 5 SCR 300 Supp

Penal Code, 1860 (IPC) — Section 300, 304A
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Supreme Court27 Aug 1996Dismissed

Rameshwar Das Gupta Vs State of U.P. and Another

Supreme Court Of India · (1996) 6 AD 630 : AIR 1997 SC 410 : (1996) AIRSCW 3790 : (1996) 7 JT 657 : (1996) 6 SCALE 374 : (1996) 5 SCC 728 : (1996) 5 SCR 224 Supp : (1997) 1 SLJ 50 : (1996) 6 Supreme 640

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, 115
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Supreme Court26 Aug 1996Allowed

Union of India (UOI) Vs Sube Ram and Others

Supreme Court Of India · (1996) 7 SCALE 119 : (1997) 9 SCC 69 : (1996) 5 SCR 219 Supp : (1997) 1 UJ 162

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 136Land Acquisition Act, 1894 — Section 23(2), 28
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