Commissioner of Income Tax, Bombay Vs T.P. Kumaran
Supreme Court Of India · (1996) 6 AD 620 : (1996) 2 CTC 699 : (1996) 74 FLR 2522 : (1996) 8 JT 98 : (1997) 1 LLJ 117 : (1996) 2 OLR 484 : (1996) 6 SCALE 403 : (1996) 10 SCC 561 : (1996) 4 SCR 732 Supp : (1996) 3 SLJ 101 : (1996) 88 TAXMAN 206
