Supreme Court Of India Judgments 1996 — Page 12

Supreme Court26 Nov 1996Allowed

Adavala Sathaiah and Others Vs Special Dy. Collector, Land Acquisition Unit I and Others

Supreme Court Of India · (1996) 9 AD 466 : (1996) 9 SCALE 21 : (1997) 1 SCC 130 : (1996) 9 SCR 209 Supp

Land Acquisition Act, 1984 — Section 4(1)

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Supreme Court26 Nov 1996Disposed Of

M.C. Mehta Vs Union of India (UOI) and Others (Matter Regarding Brick Kilns)

Supreme Court Of India · (1998) 7 JT 460 : (1998) 9 SCC 149

Industrial Disputes Act, 1947 — Section 25B, 25F(b)

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Supreme Court25 Nov 1996Allowed

State of Madhya Pradesh Vs S.S. Akolkar

Supreme Court Of India · AIR 1996 SC 1984 : (1996) 2 JT 286 : (1996) 4 KarLJ 799 : (1996) 2 SCALE 130 : (1996) 2 SCC 568 : (1996) 1 SCR 989 : (1996) 1 UJ 758

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Section 5

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Supreme Court22 Nov 1996Disposed Of

Union of India (UOI) and Others Vs B. Radhakrishna

Supreme Court Of India · (1997) 10 JT 342 : (1997) 11 SCC 650 : (1998) SCC(L&S) 447

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Supreme Court22 Nov 1996Dismissed

In Re: Balwan Singh

Supreme Court Of India · (1996) 8 AD 606 : (1997) 1 ALD(Cri) 241 : (1996) 4 Crimes 226 : (1996) 10 JT 733 : (1996) 8 SCALE 485 : (1996) 11 SCC 74 : (1996) 9 SCR 125 Supp

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Supreme Court22 Nov 1996Disposed Of

Sharafat Hussain Abdul Rahaman Shaikh and Others Vs State of Gujarat and Another

Supreme Court Of India · (1996) 8 AD 604 : (1997) 1 ALD(Cri) 239 : (1996) 4 Crimes 224 : (1998) 1 GLR 164 : (1996) 10 JT 704 : (1996) 8 SCALE 433 : (1996) 11 SCC 62 : (1996) 9 SCR 86 Supp

Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 15(2)Terrorist and Disruptive Activities (Prevention) Rules, 1987 — Rule 15(3)

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Supreme Court22 Nov 1996Allowed

Bani Polymers Vs Assistant Commissioner, Commercial Taxes and Others

Supreme Court Of India · (1998) 9 JT 5 : (1998) 9 SCC 705 : (1999) 114 STC 556

Bengal Finance (Sales Tax) Rules, 1941 — Rule 3(66)West Bengal Sales Tax Act, 1954 — Section 4AA

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Supreme Court22 Nov 1996Allowed

Bansilal Farms Vs Umarani Bose and Others

Supreme Court Of India · (1996) 8 SCALE 513 : (1997) 9 SCC 191 : (1996) 9 SCR 131 Supp

West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3(1)West Bengal Land Reforms Act, 1955 — Section 14, 2(7), 3(1), 3A

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Supreme Court22 Nov 1996Allowed

Bihar Public Service Commission and another Vs State of Bihar and others

Supreme Court Of India · (1996) 9 AD 186 : AIR 1997 SC 2280 : (1997) AIRSCW 2154 : (1997) 75 FLR 200 : (1996) 10 JT 579 : (1997) 2 PLJR 10 : (1996) 8 SCALE 581 : (1997) 3 SCC 198 : (1996) 9 SCR 144 Supp : (1996) 8 Supreme 809 : (1997) 1 UJ 211

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Supreme Court22 Nov 1996Disposed Of

All India Federation of Central Excise Vs Union of India (UOI) and Others

Supreme Court Of India · (1996) 9 AD 179 : (1997) 10 JT 630 : (1996) 8 SCALE 546 : (1997) 1 SCC 520 : (1997) SCC(L&S) 159 : (1996) 9 SCR 90 Supp

Customs and Central Excise Service (Group A) Rules, 1987 — Rule 18(1)

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Supreme Court22 Nov 1996dismissed

Luga Bay Shipping Corporation and another Vs Board of Trustees of the Port of Cochin and another South India Corporation (Agencies) Ltd. Vs Board of Trustees of the Port of Cochin and another

Supreme Court Of India · (1996) 9 AD 74 : AIR 1997 SC 544 : (1997) AIRSCW 390 : (1996) 10 JT 687 : (1996) 8 SCALE 505 : (1997) 1 SCC 631 : (1996) 9 SCR 103 Supp : (1996) 8 Supreme 618

Harbours, Docks and Piers Clauses Act, 1847 — Section 74Major Port Trusts Act, 1963 — Section 116, 123, 131, 42, 48Petroleum Act, 1934 — Section 29(1)

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Supreme Court22 Nov 1996Dismissed

Shimla Development Authority and others Vs Smt. Santosh Sharma and another

Supreme Court Of India · AIR 1997 SC 1791 : (1997) AIRSCW 1060 : (1996) 11 JT 254 : (1995) 3 LLJ 290 : (1996) 9 SCALE 280(1) : (1996) 9 SCALE 280 : (1997) 2 SCC 637 : (1996) 9 SCR 171 Supp : (1997) 1 Supreme 206

Land Acquisition Act, 1894 — Section 4(1)

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Supreme Court22 Nov 1996Disposed Of

Balarpur Industries Ltd. Vs State of Gujarat and others

Supreme Court Of India · AIR 1997 SC 2149 : (1997) AIRSCW 2003 : (1997) 1 JT 220 : (1996) 9 SCALE 241 : (1997) 2 SCC 483 : (1996) 9 SCR 156 Supp

Land Acquisition Act, 1894 — Section 4

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Supreme Court22 Nov 1996Allowed

Union of India (UOI) and Others Vs Vinod Shanker Tripathi and Others

Supreme Court Of India · (1998) 8 SCC 583 : (1998) SCC(L&S) 1732

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Supreme Court22 Nov 1996Dismissed

C. Padma and Others Vs Dy. Secretary to the Govt. of T.N. and Others

Supreme Court Of India · (1996) 9 SCALE 278 : (1997) 2 SCC 627 : (1996) 9 SCR 158 Supp

Land Acquisition Act, 1894 — Section 4

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Supreme Court22 Nov 1996Allowed

R.R. Gabhane Vs State of M.P. and Others

Supreme Court Of India · (1999) 3 LLJ 324 : (1998) 8 SCC 549 : (1998) SCC(L&S) 1712

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Supreme Court22 Nov 1996Dismissed

Bhola Nath Mukherjee and Others Vs Govt. of W.B. and Others W.B. State Electricity Board and Others Vs Bhola Nath Mukherjee and Others

Supreme Court Of India · (1996) 9 AD 191 : (1997) 2 CALLT 34 : (1997) 75 FLR 95 : (1996) 10 JT 627 : (1997) 2 LLJ 59 : (1996) 8 SCALE 577 : (1997) 1 SCC 562 : (1997) SCC(L&S) 734 : (1996) 9 SCR 116 Supp

Electricity Act, 1910 — Section 3, 4(1), 5(1), 7, 7AIndustrial Disputes Act, 1947 — Section 25FF

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Supreme Court22 Nov 1996Allowed