Supreme Court28 Nov 1996
State of Madhya Pradesh and Others Vs M.V. Vyavsaya and Co.
Supreme Court Of India · AIR 1997 SC 993 : (1996) 9 SCR 321 Suppl : (1997) 1 SCC 156 : (1996) 10 JT 868 : (1996) 8 SCALE 631
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 10 of 106
Supreme Court28 Nov 1996Allowed
Common Cause, A Regd. Society through its Director Vs Union of India and Others
Supreme Court Of India · (1996) 8 AD 746 : AIR 1997 SC 1539 : (1996) 2 ALD(Cri) 1 : (1997) 1 ALT 27 : (1997) CriLJ 195 : (1997) 1 CTC 390 : (1997) 40 DRJ 419 : (1997) 2 GLR 1302 : (1996) 7 KarLJ 801 : (1997) 1 KLJ 51 : (1996) 2 KLT 820 : (1997) 1 MLJ 65 : (1997) 1 MPLJ 4 : (1997)
Criminal Procedure Code, 1973 (CrPC) — Section 228, 240, 246, 251Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 304A, 498A
Supreme Court28 Nov 1996dismissed
Zubeda Begum (Smt) and Others Vs Syed Shah Khursheed Ahmed Hashmi and Others
Supreme Court Of India · (1996) 11 JT 671 : (1997) 1 SCALE 15 : (1997) 9 SCC 324 : (1996) 9 SCR 348 Supp
Contract Act, 1872 — Section 16
Supreme Court28 Nov 1996Dismissed
Mithailal and Others Vs State of Maharashtra
Supreme Court Of India · (1996) 1 ACR 424 : (1998) 9 JT 122 : (1998) 9 SCC 280
Supreme Court28 Nov 1996Allowed
Anuj Kumar Dey and Another Vs Union of India (UOI) and Others
Supreme Court Of India · (1996) 9 AD 298 : (1997) 75 FLR 173 : (1996) 10 JT 679 : (1996) 8 SCALE 659 : (1997) 1 SCC 366 : (1997) SCC(L&S) 153 : (1996) 9 SCR 269 Supp
Navy (Pension) Regulations, 1964 — Regulation 2(1), 261, 290, 291, 69(1)Navy Act, 1957 — Section 16, 17, 184, 3(16), 3(17)
Supreme Court28 Nov 1996dismissed
Anil Kumar Mitra and others Vs Ganendar Nath Mitra and others
Supreme Court Of India · AIR 1997 SC 3767 : (1997) AIRSCW 1845 : (1997) 1 Crimes 260 : (1996) 11 JT 20 : (1996) 9 SCALE 255 : (1997) 9 SCC 725 : (1996) 9 SCR 338 Supp : (1997) 2 Supreme 27
Supreme Court28 Nov 1996dismissed
Bhoomireddy Chenna Reddy and another Vs Bhoospalli Pedda Verrappa (dead) by LRs., and another
Supreme Court Of India · AIR 1997 SC 2311 : (1997) AIRSCW 2188 : (1996) 9 SCALE 244 : (1997) 10 SCC 673 : (1996) 9 SCR 332 Supp : (1997) 2 Supreme 656
Hindu Succession Act, 1956 — Section 14(1)
Supreme Court28 Nov 1996Allowed
Thacker Pragji Anandji Vs Mansukh Ambalal (Dead) through his heirs and LRs. and another
Supreme Court Of India · AIR 1997 SC 1787 : (1997) AIRSCW 1056 : (1996) 11 JT 14 : (1996) 9 SCALE 253 : (1997) 9 SCC 111 : (1996) 9 SCR 336 Supp : (1997) 1 Supreme 93
Supreme Court28 Nov 1996Dismissed
Sovrin Knit Works etc. Vs Employees'' State Insurance Corpn. and another etc.
Supreme Court Of India · AIR 1997 SC 1771 : (1997) AIRSCW 1000 : (1997) 2 LLJ 671 : (1996) 9 SCALE 331 : (1996) 11 SCC 758 : (1997) SCC(L&S) 311 : (1996) 9 SCR 345 Supp : (1997) 1 Supreme 134 : (1997) 1 UJ 288
Employees State Insurance Act, 1948 — Section 85B, 94A
Supreme Court28 Nov 1996Allowed
State of Kerala and another Vs Builders Association of India and others
Supreme Court Of India · (1996) 9 AD 437 : AIR 1997 SC 3640 : (1997) AIRSCW 977 : (1996) 10 JT 665 : (1996) 8 SCALE 730 : (1997) 2 SCC 183 : (1996) 9 SCR 300 Supp : (1997) 104 STC 134 : (1996) 8 Supreme 611
Constitution of India, 1950 — Article 366Income Tax Act, 1961 — Section 194C
Supreme Court28 Nov 1996Dismissed
Simmonds Marshall Ltd. Vs H.R. Bareliker and Others
Supreme Court Of India · (1997) 92 ELT 24 : (1997) 11 SCC 335
Central Excises and Salt Act, 1944 — Entry 52
Supreme Court28 Nov 1996Allowed
Dr. J.S. Chhabra Vs State of M.P. and Others State of M.P. and Others Vs Dr. S.M. Tiwari
Supreme Court Of India · (1996) 9 AD 279 : (1997) 2 JLJ 37 : (1996) 8 SCALE 648 : (1997) 3 SCC 203 : (1996) 9 SCR 313 Supp : (1997) 1 SLJ 167 : (1997) 1 UJ 432
Constitution of India, 1950 — Article 309
Supreme Court28 Nov 1996Dismissed
Commissioner of Income Tax (Central) Bombay Vs Maganlal Chhaganlal (P) Ltd.
Supreme Court Of India · (1998) 9 JT 275 : (1997) 11 SCC 557
Income Tax Act, 1961 — Section 256(2)
Supreme Court28 Nov 1996Allowed
Vemula Siviah Naidu Vs State of Andhra Pradesh and another
Supreme Court Of India · AIR 1997 SC 2342 : (1997) AIRSCW 2230 : (1996) 11 JT 563 : (1996) 9 SCALE 250 : (1997) 2 SCC 629 : (1996) 9 SCR 341 Supp : (1997) 2 Supreme 658
Andhra Pradesh Revenue Recovery Act, 1864 — Section 5
Supreme Court28 Nov 1996Dismissed
Collector of Customs, Bombay and Others Vs Kirloskar Cummins Ltd. and Others
Supreme Court Of India · (1998) 79 ECR 744 : (1998) 98 ELT 141 : (1997) 93 ELT 328 : (1997) 95 ELT 143 : (1998) 7 JT 543 : (1998) 9 SCC 145
Supreme Court27 Nov 1996Allowed
Union of India (UOI) and Others Vs K.P. Prabhakaran
Supreme Court Of India · (1997) 11 SCC 610 : (1998) SCC(L&S) 257
Constitution of India, 1950 — Article 14, 15(1), 15(3), 16
Supreme Court27 Nov 1996Allowed
A. Subramanyam (Dead) by Lrs. Vs State of T.N.
Supreme Court Of India · (1997) 2 SCC 353
Supreme Court27 Nov 1996dismissed
Khepa Gorain Vs Kus Gorain
Supreme Court Of India · (1998) 7 JT 541 : (1998) 9 SCC 144
Santhal Parganas Settlement Regulations, 1872 — Section 27
Supreme Court27 Nov 1996Allowed
Mohan Meakin Ltd. Vs Excise and Taxation Commissioner, H.P. and Others
Supreme Court Of India · (1996) 9 AD 577 : (1997) 68 ECR 516 : (1996) 11 JT 655 : (1996) 9 SCALE 162 : (1997) 2 SCC 193 : (1996) 9 SCR 258 Supp
Punjab Brewery Rules, 1932 — Rule 10(3.4)Punjab Excise Act, 1914 — Section 23, 3, 31
Supreme Court27 Nov 1996Allowed
Marshall Sons and Co. (India) Ltd. Vs Income Tax Officer
Supreme Court Of India · (1996) 9 AD 479 : AIR 1997 SC 1763 : (1997) AIRSCW 990 : (1997) 88 CompCas 528 : (1997) 138 CTR 1 : (1997) 223 ITR 809 : (1996) 10 JT 740 : (1996) 8 SCALE 564 : (1997) 2 SCC 302 : (1996) 9 SCR 216 Supp : (1997) 6 Supreme 115 : (1996) 89 TAXMAN 619
Income Tax Act, 1961 — Section 139(2), 142(1), 80J