Supreme Court02 Dec 1996Allowed

State of Orissa and others Vs Sukanti Debi

Supreme Court Of India · AIR 1997 SC 1924 : (1997) AIRSCW 1680 : (1997) 84 CLT 752 : (1996) 11 JT 547 : (1997) 5 SCALE 494 : (1997) 1 SCALE 20 : (1997) 2 SCC 635 : (1997) SCC(L&S) 543 : (1996) 9 SCR 434 Supp : (1997) 1 Supreme 533

Supreme Court02 Dec 1996Allowed

Bashir Musa Patel Vs Satyawan Ganpat Jawkar and others

Supreme Court Of India · AIR 1997 SC 1311 : (1997) AIRSCW 1408 : (1997) 3 ALLMR 427 : (1996) 11 JT 551 : (1997) 1 SCALE 38 : (1997) 1 SCC 751 : (1996) 9 SCR 429 Supp : (1997) 1 Supreme 458

Representation of the People Act, 1951 — Section 86
Supreme Court02 Dec 1996Allowed

Baby Ammal Vs Rajan Asari

Supreme Court Of India · (1997) 1 ALT 4 : (1997) 2 LW 453 : (1996) 9 SCALE 332 : (1997) 2 SCC 636 : (1996) 9 SCR 418 Supp

Transfer of Property Act, 1882 — Section 122, 123
Supreme Court29 Nov 1996Dismissed

State of West Bengal and another Vs Kailash Chandra Kapur and others

Supreme Court Of India · AIR 1997 SC 1348 : (1997) AIRSCW 1451 : (1996) 11 JT 515 : (1997) 1 SCALE 184 : (1997) 2 SCC 387 : (1996) 9 SCR 398 Supp : (1997) 1 Supreme 324

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15(1)Constitution of India, 1950 — Article 19(1), 226, 39