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Supreme Court Of India judgments, 1996

2,104 judgments · page 13 of 106

Supreme Court21 Nov 1996Disposed Of

C.S. Venkatasubramanian Vs State Bank of India

Supreme Court Of India · (1996) 9 AD 376 : AIR 1997 SC 2329 : (1997) AIRSCW 2216 : (1997) 1 BC 385 : (1997) 1 CTC 242 : (1997) 1 LW 579 : (1996) 9 SCALE 11 : (1997) 1 SCC 254 : (1996) 9 SCR 67 Supp : (1996) 8 Supreme 813

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2)
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Supreme Court21 Nov 1996Dismissed

Suresh Kumar Jain Vs Shanti Swarup Jain and others

Supreme Court Of India · AIR 1997 SC 2291 : (1997) AIRSCW 2165 : (1996) 8 SCALE 536 : (1997) 9 SCC 298 : (1996) 9 SCR 28 Supp : (1997) 5 Supreme 280

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136Uttar Pradesh Municipalities (Amendment) Act, 1976 — Section 182
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Supreme Court21 Nov 1996Dismissed

Ahmad Umar Saeed Sheikh Vs State of U.P.

Supreme Court Of India · (1996) 8 AD 609 : (1997) 1 ALD(Cri) 230 : (1996) 4 Crimes 209 : (1996) 10 JT 792 : (1996) 8 SCALE 503 : (1996) 11 SCC 61 : (1996) 9 SCR 53 Supp

Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20A(1), 20A(2)
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Supreme Court20 Nov 1996dismissed

Waldies Ltd. Vs Commissioner of Income Tax, W.B.

Supreme Court Of India · (1997) 1 CALLT 114 : (1997) 138 CTR 219 : (1997) 223 ITR 163 : (1997) 10 JT 721 : (1996) 8 SCALE 468(1) : (1997) 2 SCC 315 : (1996) 8 SCR 879 Supp : (1996) 89 TAXMAN 552

Companies (Profits) Surtax Act, 1964 — Section 13, 13(1), 14, 2(5), 4Income Tax Act, 1961 — Section 104, 147
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