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Supreme Court Of India judgments, 1996

2,104 judgments · page 15 of 106

Supreme Court19 Nov 1996Dismissed

Ashok Yadav and Others Vs State of M.P.

Supreme Court Of India · (1996) 9 AD 446 : (1997) 1 ALD(Cri) 267 : (1996) 4 Crimes 258 : (1996) 8 SCALE 671 : (1996) 11 SCC 618 : (1996) 8 SCR 820 Supp

Penal Code, 1860 (IPC) — Section 302, 363, 364
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Supreme Court18 Nov 1996Disposed Of

Prima Realty Vs Union of India (UOI) and Others

Supreme Court Of India · (1996) 8 AD 694 : (1997) 223 ITR 655 : (1996) 10 JT 383 : (1996) 8 SCALE 309 : (1996) 11 SCC 65 : (1996) 8 SCR 665 Supp : (1996) 89 TAXMAN 484

Income Tax Act, 1961 — Section 269UC(1), 269UC(3), 269UD(1), 269UD(1A), 269UD(2)Income Tax Rules, 1962 — Rule 48L
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Supreme Court18 Nov 1996Allowed

Punjab State Electricity Board, Patiala and Another Vs Surjit Singh Brar

Supreme Court Of India · AIR 1997 SC 2271 : (1997) AIRSCW 2142 : (1996) 8 SCALE 725 : (1997) 9 SCC 86 : (1997) SCC(L&S) 1188 : (1996) 8 SCR 723 Supp : (1997) 1 Supreme 658 : (1997) 1 UJ 387

Constitution of India, 1950 — Article 309, 352Punjab Civil Services Rules — Rule 3.10, 3.11, 3.9Punjab Government National Emergency (Concession) Rules, 1965 — Rule 2, 4
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Supreme Court18 Nov 1996dismissed

R. Thiruvirkolam Vs Presiding Officer and another

Supreme Court Of India · (1996) 8 AD 535 : AIR 1997 SC 633 : (1997) AIRSCW 321 : (1997) 75 FLR 136 : (1997) 2 GLR 1563 : (1996) 10 JT 369 : (1997) 1 LLJ 400 : (1996) 8 SCALE 297 : (1997) 1 SCC 9 : (1997) SCC(L&S) 65 : (1996) 8 SCR 687 Supp : (1997) 1 SLJ 218 : (1996) 8 Supreme 89

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Supreme Court18 Nov 1996Allowed

M/s. Bengal Waterproof Limited Vs M/s. Bombay Waterproof Manufacturing Company and Another

Supreme Court Of India · (1996) 9 AD 6 : AIR 1997 SC 1398 : (1997) AIRSCW 1522 : (1997) 1 AWC 324 Supp : (1997) 2 BLJR 1728 : (1996) 10 JT 822 : (1997) 2 LW 636 : (1996) 8 SCALE 369 : (1997) 1 SCC 99 : (1996) 8 SCR 695 Supp : (1997) 6 Supreme 139 : (1997) 1 UJ 267

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 22
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Supreme Court18 Nov 1996Disposed Of

M.M.T.C. Limited Vs Sterlite Industries (India) Ltd.

Supreme Court Of India · (1996) 9 AD 25 : (1996) 2 ARBLR 705 : (1996) 98 BOMLR 697 : (1996) 10 JT 390 : (1997) MPLJ 7 : (1997) 1 MPLJ 7 : (1996) 8 SCALE 305 : (1996) 6 SCC 716 : (1996) 8 SCR 676 Supp

Arbitration and Conciliation Act, 1996 — Section 10, 10(1), 10(2), 11, 11(3)
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