COURT ARCHIVE

Supreme Court Of India judgments, 1996

2,104 judgments · page 17 of 106

Supreme Court07 Nov 1996Disposed Of

Chandraswami and another Vs Central Bureau of Investigation

Supreme Court Of India · (1996) 8 AD 73 : AIR 1997 SC 2575 : (1997) AIRSCW 2525 : (1997) 1 ALD(Cri) 188 : (1997) 1 ALT(Cri) 98 : (1997) CriLJ 3124 : (1996) 4 Crimes 159 : (1996) 8 SCALE 244 : (1996) 6 SCC 751 : (1996) 8 SCR 554 Supp : (1996) 7 Supreme 785

Penal Code, 1860 (IPC) — Section 420

Supreme Court07 Nov 1996Allowed

Gram Panchayat, Nurpur Vs State of Punjab and Others

Supreme Court Of India · (1997) 116 PLR 694 : (1998) 8 SCC 672

Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 13

Supreme Court07 Nov 1996Allowed

State of Haryana and Others Vs Jasmer Singh and Others

Supreme Court Of India · (1997) 2 LLJ 667 : (1996) 8 SCALE 263 : (1996) 11 SCC 77 : (1997) SCC(L&S) 210

Constitution of India, 1950 — Article 14, 16, 39

Supreme Court07 Nov 1996Dismissed

Mohan Singh and Others Vs International Airport Authority of India and Others

Supreme Court Of India · (1996) 8 SCALE 251 : (1997) 9 SCC 132 : (1996) 8 SCR 569 Supp

Land Acquisition Act, 1894 — Section 11A, 16, 17, 17(1), 17(2)

Supreme Court07 Nov 1996Disposed Of

Sheapujan Bhagat Vs Thakur Hembrom and Others

Supreme Court Of India · (1996) 9 AD 50 : AIR 1997 SC 3778 : (1997) AIRSCW 1857 : (1996) 8 SCALE 563 : (1997) 1 SCC 529 : (1996) 8 SCR 606 Supp : (1996) 8 Supreme 626

Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 4, 5

Supreme Court07 Nov 1996Dismissed

Tulsa Bai (Smt) Vs State of M.P. and Others

Supreme Court Of India · (1996) 9 AD 225 : (1996) 8 SCALE 674 : (1996) 11 SCC 580 : (1996) 8 SCR 616 Supp : (1997) 1 UJ 390

Supreme Court07 Nov 1996Dismissed

Saroj Bhardwaj (Smt) and Another Vs Additional Civil Judge and Others

Supreme Court Of India · (1998) 7 JT 237 : (1998) 9 SCC 186

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3

Supreme Court07 Nov 1996Allowed

Employees'' State Insurance Corporation Vs M/s. F. Fibre Bangalore (P) Ltd.

Supreme Court Of India · (1996) 9 AD 264 : AIR 1997 SC 2441 : (1997) AIRSCW 2358 : (1997) 75 FLR 524 : (1997) 2 LLJ 739 : (1996) 8 SCALE 652 : (1997) 1 SCC 625 : (1997) SCC(L&S) 190 : (1996) 8 SCR 609 Supp : (1996) 8 Supreme 743

Employees State Insurance Act, 1948 — Section 1(4), 39(1), 40, 41, 42

Supreme Court07 Nov 1996Allowed

Prabhat Sound Studios Vs Additional Collector of Central Excise

Supreme Court Of India · (1998) 1 CTC 312 : (1996) 88 ELT 635 : (1997) 10 JT 392 : (1997) 10 SCC 543 : (1997) 107 STC 70

Supreme Court06 Nov 1996Dismissed

Gulab Devi (Smt) Vs Dy. Director of Consolidation and Others

Supreme Court Of India · (1996) 8 AD 613 : (1996) 8 SCALE 289 : (1996) 11 SCC 591 : (1996) 8 SCR 528 Supp

Uttar Pradesh Tenancy Act, 1939 — Section 35Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 172, 174

Supreme Court06 Nov 1996Dismissed

Collector of Customs, Bombay Vs East Punjab Traders and Others

Supreme Court Of India · (2002) 79 ECC 469 : (1997) 89 ELT 11 : (1998) 9 SCC 115

Customs Act, 1962 — Section 139, 14

Supreme Court06 Nov 1996Allowed

K.P.A. Vellayappa Nadar (Dead) through Lrs. Vs Bhagirathi Ammal and Others

Supreme Court Of India · (1996) 9 AD 358 : (1996) 8 SCALE 560 : (1997) 1 SCC 211 : (1996) 8 SCR 531 Supp : (1997) 1 UJ 384

Supreme Court06 Nov 1996Allowed

Jai Dayal and others Vs Krishan Lal Garg and another

Supreme Court Of India · (1996) 9 AD 370 : AIR 1997 SC 3765 : (1997) AIRSCW 1843 : (1997) 1 CALLT 110 : (1997) 2 LW 548 : (1996) 8 SCALE 588 : (1996) 11 SCC 588 : (1996) 8 SCR 538 Supp : (1997) 2 Supreme 700 : (1997) 1 UJ 202

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 49

Supreme Court06 Nov 1996Dismissed

Vijay Kumar Nigam (dead) through LRs. Vs State of M.P. and others

Supreme Court Of India · AIR 1997 SC 1358 : (1997) AIRSCW 1467 : (1996) 8 SCALE 591 : (1996) 11 SCC 599 : (1997) SCC(L&S) 489 : (1996) 8 SCR 544 Supp : (1997) 1 Supreme 183

Supreme Court06 Nov 1996Allowed

Dr. K. Madan Vs Smt. Krishnawati and another

Supreme Court Of India · (1996) 8 AD 431 : AIR 1997 SC 579 : (1997) AIRSCW 129 : (1996) 10 JT 108 : (1996) 8 SCALE 158 : (1996) 6 SCC 707 : (1996) 8 SCR 516 Supp : (1996) 8 Supreme 192 : (1997) 1 UJ 392

Delhi Rent Control Act, 1958 — Section 14(1)

Supreme Court06 Nov 1996Dismissed

M. Poornachandran and another Vs State of Tamil Nadu and others

Supreme Court Of India · (1996) 9 AD 572 : AIR 1997 SC 1285 : (1997) AIRSCW 1342 : (1997) 2 LW 326 : (1997) 2 MLJ 82 : (1996) 8 SCALE 594 : (1996) 6 SCC 755 : (1996) 8 SCR 542 Supp : (1996) 8 Supreme 632

Supreme Court06 Nov 1996Allowed

M/s. Reliance Silicon (I) Pvt. Ltd., etc. Vs Collector, Central Excise, Thane

Supreme Court Of India · (1997) 8 AD 401 : AIR 1997 SC 1617 : (1997) AIRSCW 400 : (1997) 58 ECC 79 : (1997) 68 ECR 20 : (1996) 88 ELT 3 : (1997) 10 JT 215 : (1997) 8 SCALE 145 : (1997) 1 SCC 215 : (1996) 8 SCR 501 Supp : (1997) 6 Supreme 58

Supreme Court06 Nov 1996Dismissed

State of Kerala and Others Vs Joy Varghese, Kerala Rubber Products

Supreme Court Of India · (1999) 9 SCC 124 : (1999) 112 STC 651

KERALA GENERAL SALES TAX ACT, 1963 — Section 23(3)

Supreme Court06 Nov 1996Dismissed

S.P. Anand Vs H.D. Deve Gowda and others

Supreme Court Of India · (1996) 8 AD 459 : AIR 1997 SC 272 : (1997) AIRSCW 18 : (1996) 10 JT 274 : (1996) 8 SCALE 191 : (1996) 6 SCC 734 : (1996) 8 SCR 486 Supp : (1996) 8 Supreme 1

Constitution of India, 1950 — Article 132, 14, 163, 164, 173

Supreme Court06 Nov 1996Allowed

Tulsi Vs Paro (Dead) (Smt)

Supreme Court Of India · (1996) 9 AD 49 : (1997) 1 ALT 8 : (1997) 1 RLW 65 : (1996) 8 SCALE 558 : (1997) 2 SCC 706 : (1996) 8 SCR 535 Supp

Transfer of Property Act, 1882 — Section 105