Supreme Court04 Nov 1996Allowed
Union of India (UOI) and Others Vs Sitaram Shivhandrai Garodia and Another
Supreme Court Of India · (1996) 8 SCALE 642 : (1996) 11 SCC 578 : (1996) 8 SCR 389 Supp
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 19 of 106
Supreme Court04 Nov 1996Allowed
Union of India and others Vs Major R.N. Mathur
Supreme Court Of India · (1996) 9 AD 558 : AIR 1997 SC 2569 : (1997) AIRSCW 2518 : (1997) 2 LLJ 1088 : (1996) 8 SCALE 639 : (1997) 1 SCC 225 : (1996) 7 SCR 384 Supp : (1996) 8 Supreme 741 : (1997) 1 UJ 406
National Cadets Corps Act, 1948 — Section 13
Supreme Court04 Nov 1996Dismissed
Kalpana Deviprakash Thakar (Smt) Vs Dr Deviprakash Thakar
Supreme Court Of India · (1996) 9 AD 241 : (1996) 2 DMC 710 : (1996) 10 JT 658 : (1997) 1 RLW 27 : (1996) 8 SCALE 130 : (1996) 11 SCC 96 : (1997) 1 UJ 242
Supreme Court04 Nov 1996Disposed Of
Indira Sawhney Vs Union of India
Supreme Court Of India · (1996) 8 AD 133 : AIR 1997 SC 597 : (1996) 10 JT 331 : (1999) 5 SCALE 426 : (1996) 6 SCC 506 : (1996) 8 SCR 369 Supp
Supreme Court04 Nov 1996
Common Cause A Regd. Society Vs Union of India and Others
Supreme Court Of India · AIR 1997 SC 1886 : (1996) 2 BLJR 1025 : (1997) 2 CALLT 8 : (1997) 1 PLJR 9 : (1996) 6 SCC 593 : (1996) 8 SCR 373 Supp
Constitution of India, 1950 — Article 14, 32
Supreme Court04 Nov 1996Dismissed
Raj Kumar Karanwal Vs the Commissioner and another
Supreme Court Of India · (1996) 9 AD 564 : AIR 1997 SC 1792 : (1997) AIRSCW 1061 : (1996) 8 SCALE 629 : (1997) 1 SCC 71 : (1996) 8 SCR 380 Supp : (1997) 1 Supreme 30
Uttar Pradesh Toll Tax Regulations Levy and Collection Rules, 1980 — Rule 4, 7, 9
Supreme Court04 Nov 1996
Common Cause, A Regd. Society Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 94 CompCas 781 : (1996) 8 SCALE 127 : (1996) 6 SCC 593
Constitution of India, 1950 — Article 14, 32
Supreme Court04 Nov 1996Dismissed
Sowrashtra Vipra Sabha Vs Namakkal Municipality and Another
Supreme Court Of India · (1996) 8 SCALE 621 : (1996) 11 SCC 584 : (1996) 8 SCR 391 Supp
Tamil Nadu District Municipalities Act, 1920 — Section 339(2)
Supreme Court04 Nov 1996Dismissed
Sasadhar Chakravarty and Another Vs Union of India and Others
Supreme Court Of India · (1996) 8 AD 231 : AIR 1997 SC 336 : (1997) AIRSCW 93 : (1997) 223 ITR 796 : (1996) 10 JT 197 : (1998) 3 LLJ 36 : (1996) 8 SCALE 138 : (1996) 11 SCC 1 : (1997) SCC(L&S) 31 : (1996) 8 SCR 356 Supp : (1997) 1 SLJ 76 : (1996) 8 Supreme 57
Constitution of India, 1950 — Article 14, 19, 21, 300A, 31Income Tax Act, 1961 — Section 2(6), 36(1)Income Tax Rules, 1962 — Rule 37, 82, 83, 84, 85
Supreme Court01 Nov 1996Allowed
State of Manipur and Others Vs All Manipur Regular Post Vacancies S.T.A. and Others
Supreme Court Of India · (1997) 10 SCC 382
Supreme Court01 Nov 1996Disposed Of
Regional Provident Fund Commissioner, West Bengal and Another Vs Delta Jute and Industries Ltd. and Another
Supreme Court Of India · (1997) 10 SCC 308
Supreme Court01 Nov 1996Disposed Of
Tapas Kumar Dutta Vs State of Bihar
Supreme Court Of India · (1996) 8 SCC 635 : (1996) 1 UJ 385
Supreme Court01 Nov 1996Dismissed
Punjab University Patiala Vs M.R. Garg
Supreme Court Of India · (1997) 10 SCC 525
Supreme Court01 Nov 1996Disposed Of
Rajesh Kumar Kejriwal and Others Vs State of Bihar and Another
Supreme Court Of India · (1997) 10 SCC 531 : (1997) SCC(L&S) 1627
Supreme Court01 Nov 1996Disposed Of
Deoki Nandan Dayma Vs State of U.P. and Another
Supreme Court Of India · (1997) 10 SCC 65
Supreme Court01 Nov 1996Allowed
Ranvir Singh Vs State of M.P.
Supreme Court Of India · (1997) 21 ACR 27 : (1996) 8 AD 197 : (1997) 1 ALD(Cri) 191 : (1997) 1 ALT(Cri) 112 : (1997) 1 BLJR 202 : (1996) 4 Crimes 163 : (1996) 10 JT 19 : (1997) 1 RLW 19 : (1996) 8 SCALE 19 : (1996) 11 SCC 595
Penal Code, 1860 (IPC) — Section 366, 376
Supreme Court01 Nov 1996Disposed Of
Murari and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1996) 8 AD 577 : (1996) 9 JT 742 : (1996) 8 SCALE 105 : (1997) 1 SCC 15 : (1996) 8 SCR 313 Supp
Constitution of India, 1950 — Article 31(2), 31ADelhi Development Act, 1957 — Section 15, 55, 55(1), 55(2)Land Acquisition Act, 1894 — Section 11, 11(1), 11A, 16, 18
Supreme Court01 Nov 1996Allowed
Cheema Engineering Services Vs Rajan Singh
Supreme Court Of India · (1996) 9 AD 567 : (1997) 88 CompCas 400 : (1997) 1 CTC 170 : (1997) 2 LW 546 : (1996) 8 SCALE 643 : (1997) 1 SCC 131 : (1996) 8 SCR 340 Supp
Consumer Protection Act, 1986 — Section 2(1)
Supreme Court01 Nov 1996Allowed
Goa State Co-operative Bank Ltd. Vs Pedne Taluka Prathamik Shikshak Pat Saunstha Ltd. and others
Supreme Court Of India · AIR 1997 SC 1801 : (1997) AIRSCW 1127 : (1996) 8 SCALE 640 : (1997) 1 SCC 356 : (1996) 8 SCR 352 Supp : (1997) 1 Supreme 28
Multi-State Cooperative Societies Act, 1984 — Section 35
Supreme Court01 Nov 1996Allowed
Himachal Pradesh Housing Board Vs Om Pal and others
Supreme Court Of India · (1996) 9 AD 89 : AIR 1997 SC 2685 : (1997) AIRSCW 2651 : (1997) 75 FLR 154 : (1996) 10 JT 719 : (1997) 3 LLJ 668 : (1996) 8 SCALE 174 : (1997) 1 SCC 269 : (1997) 1 SLJ 135 : (1997) 1 UJ 314