Supreme Court30 Oct 1996Dismissed
Bhagirath Vs State of Haryana
Supreme Court Of India · (1997) 11 SCC 521
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 21 of 106
Supreme Court30 Oct 1996Disposed Of
Bilas Sarkar and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1997 SC 2166 : (1996) 9 SCALE 293 : (1997) 1 SCC 552 : (1996) 9 SCR 421 Supp : (1997) AIRSCW 2021 : (1997) 1 Supreme 143
Supreme Court30 Oct 1996Disposed Of
Union of India (UOI) and Others Vs Nanda Kumar and Others
Supreme Court Of India · (1996) 5 SCALE 12 : (2001) 9 SCC 166
Supreme Court30 Oct 1996Dismissed
J. B. BODA and CO. PVT. LTD. Vs CENTRAL BOARD OF DIRECT TAXES.
Supreme Court Of India · (1997) 137 CTR 287
Foreign Exchange Regulation Act, 1973 — Section 9Income Tax Act, 1961 — Section 80O, 85
Supreme Court30 Oct 1996Allowed
Hindustan Paper Corporation Vs Purnendu Chakrobarty and Others
Supreme Court Of India · (1996) 8 AD 122 : (1997) 75 FLR 22 : (1996) 10 JT 1 : (1997) 2 LLJ 704 : (1996) 8 SCALE 96 : (1996) 11 SCC 404 : (1997) SCC(L&S) 244 : (1996) 8 SCR 159 Supp : (1997) 1 UJ 369
Constitution of India, 1950 — Article 14, 16Hindustan Paper Corporation Conduct, Discipline and Appeal Rules — Rule 23(E), 25
Supreme Court30 Oct 1996Allowed
Mithilesh Kumar Vs Manohar Lal
Supreme Court Of India · (1996) 8 SCALE 444 : (1997) 9 SCC 54 : (1996) 8 SCR 173 Supp : (1997) 1 UJ 317
Registration Act, 1908 — Section 17(1), 49, 50Stamp Act, 1899 — Section 2(10), 2(14)
Supreme Court30 Oct 1996Allowed
Income Tax Officer and Another Vs A.M.S. Salimaricar
Supreme Court Of India · (2001) 247 ITR 808 : (2001) 9 SCC 246
Constitution of India, 1950 — Article 19(1)Income Tax Act, 1961 — Section 140A(3)
Supreme Court30 Oct 1996dismissed
New Standard Engineering Co. Ltd., Bombay Vs Collector of Customs, Bombay
Supreme Court Of India · (1997) 94 ELT 469 : (1997) 11 SCC 603
Supreme Court30 Oct 1996Allowed
J.B. Boda and Co. Pvt. Ltd. Vs Central Board of Direct Taxes, New Delhi
Supreme Court Of India · (1996) 8 AD 247 : AIR 1997 SC 1543 : (1997) AIRSCW 294 : (1997) 223 ITR 271 : (1996) 10 JT 47 : (1996) 7 SCALE 870 : (1997) 1 SCC 719 : (1996) 8 SCR 145 Supp : (1996) 7 Supreme 760 : (1996) 89 TAXMAN 311
Income Tax Act, 1961 — Section 80A, 80O, 85C
Supreme Court30 Oct 1996Allowed
State of Haryana and Others Vs Suraj Bhan
Supreme Court Of India · (1996) 8 AD 742 : (1997) 2 LLJ 1030 : (1997) 1 RLW 51 : (1996) 8 SCALE 378 : (1997) 3 SCC 196 : (1997) SCC(L&S) 711 : (1996) 8 SCR 170 Supp
Supreme Court29 Oct 1996Disposed Of
Sushil Flour Dal and Oil Mills Vs Chief Commissioner and Others
Supreme Court Of India · (2000) 10 SCC 454
Supreme Court29 Oct 1996Allowed
Administrator, Nagar Palika Vs Bharat and Others
Supreme Court Of India · (2001) 9 SCC 208
Supreme Court29 Oct 1996Allowed
Hindalco Industries Ltd. Vs Labour Court and Another
Supreme Court Of India · (2006) 1 ACC 123 : (2002) ACJ 1867 : (2001) 9 SCC 167
Supreme Court29 Oct 1996Allowed
Rajender Singh and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (2001) 10 SCC 476
Supreme Court29 Oct 1996Allowed
C.S. Company and Others Vs Kerala State Electricity Board
Supreme Court Of India · (1997) 2 LW 677 : (1996) 8 SCALE 380 : (1996) 11 SCC 680 : (1996) 8 SCR 136 Supp
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
Supreme Court29 Oct 1996Dismissed
Kartar Kaur and Another Vs Milkho and Others
Supreme Court Of India · (1996) 9 AD 242 : (1996) 10 JT 511 : (1997) 2 LW 686 : (1996) 7 SCALE 935 : (1996) 11 SCC 626 : (1996) 8 SCR 121 Supp
Constitution of India, 1950 — Article 136, 142Succession Act, 1925 — Section 63
Supreme Court29 Oct 1996Disposed Of
Kishore Chandra Panigrahi Vs State of Orissa and Others
Supreme Court Of India · (1996) 9 AD 121 : (1996) 9 JT 669 : (1996) 7 SCALE 958 : (1996) 11 SCC 234 : (1997) SCC(L&S) 378 : (1996) 8 SCR 116 Supp
Constitution of India, 1950 — Article 311(2)
Supreme Court29 Oct 1996Disposed Of
Prabhu Shankar Jaiswal Vs Sheo Narain Jaiswal and Others
Supreme Court Of India · (1996) 8 AD 296 : (1996) 2 ARBLR 677 : (1996) 10 JT 11 : (1997) 2 LW 683 : (1996) 7 SCALE 878 : (1996) 11 SCC 225 : (1996) 8 SCR 44 Supp : (1996) 2 UJ 828
Arbitration Act, 1940 — Section 34, 8Partnership Act, 1932 — Section 69(1), 69(3)
Supreme Court29 Oct 1996Disposed Of
C.T. Ltd. and Another Vs Commercial Tax Officer and Others
Supreme Court Of India · (1996) 8 AD 386 : (1996) 10 JT 58 : (1996) 7 SCALE 865 : (1996) 10 SCC 729 : (1996) 8 SCR 99 Supp : (1997) 104 STC 94(1)
Central Sales Tax Act, 1956 — Section 5(1), 5(3), 6(1)Tea Act, 1953 — Section 17