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Supreme Court Of India judgments, 1996

2,104 judgments · page 18 of 106

Supreme Court05 Nov 1996Dismissed

Orissa Mining Corporation and another Vs Ananda Chandra Prusty

Supreme Court Of India · (1996) 8 AD 731 : AIR 1997 SC 2274 : (1997) AIRSCW 2145 : (1997) 75 FLR 100 : (1996) 10 JT 571 : (1996) 8 SCALE 153 : (1996) 11 SCC 600 : (1997) SCC(L&S) 408 : (1996) 8 SCR 433 Supp : (1997) 1 SLJ 133 : (1996) 8 Supreme 190

Constitution of India, 1950 — Article 136
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Supreme Court05 Nov 1996Disposed Of

Union of India and others Vs Sushil Kumar Modi and others

Supreme Court Of India · AIR 1997 SC 314 : (1997) AIRSCW 69 : (1997) 2 ALD(Cri) 125 : (1997) CriLJ 358 : (1996) 2 PLJR 218 : (1996) 8 SCALE 4 : (1996) 6 SCC 500 : (1996) 8 SCR 393 Supp : (1996) 7 Supreme 740 : (1997) 1 UJ 331

Constitution of India, 1950 — Article 14
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Supreme Court05 Nov 1996Disposed Of

In Re: Ajay Kumar Pandey

Supreme Court Of India · AIR 1997 SC 260 : (1997) AIRSCW 4 : (1997) 1 ALD(Cri) 298 : (1997) CriLJ 231 : (1997) 2 GLR 1435 : (1997) 2 SCALE 24 : (1996) 8 SCALE 37 : (1996) 6 SCC 510 : (1996) 8 SCR 407 Supp : (1996) 8 Supreme 20

Constitution of India, 1950 — Article 129, 19, 19(1), 19(2)Contempt of Courts Act, 1971 — Section 2
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Supreme Court05 Nov 1996Allowed

Raj Kumar Gupta Vs Lt. Governor, Delhi and others

Supreme Court Of India · (1996) 8 AD 671 : AIR 1997 SC 2680 : (1997) AIRSCW 2646 : (1996) 10 JT 559 : (1997) 1 LLJ 994 : (1996) 8 SCALE 177 : (1997) 1 SCC 556 : (1997) SCC(L&S) 181 : (1996) 8 SCR 464 Supp : (1996) 8 Supreme 53 : (1997) 1 UJ 60

Industrial Disputes Act, 1947 — Section 25D, 26T, 27, 28, 30Motor Vehicles Act, 1939 — Section 129A
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Supreme Court05 Nov 1996Dismissed

State of M.P. Vs Dhirendra Kumar

Supreme Court Of India · (1997) 21 ACR 30 : (1997) 8 AD 91 : AIR 1997 SC 318 : (1997) AIRSCW 74 : (1997) 1 ALD(Cri) 218 : (1997) 1 ALT(Cri) 126 : (1997) 4 Crimes 195 : (1997) 1 JLJ 215 : (1997) 10 JT 93 : (1997) 1 RLW 38 : (1996) 8 SCALE 233 : (1997) 1 SCC 99 : (1997) 1 SCC 93 :

Evidence Act, 1872 — Section 114, 32Penal Code, 1860 (IPC) — Section 302
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Supreme Court05 Nov 1996Dismissed

S.K. Nair Vs State of Punjab

Supreme Court Of India · (1996) 8 AD 77 : AIR 1997 SC 1537 : (1997) AIRSCW 287 : (1997) 1 ALD(Cri) 211 : (1997) 1 ALT(Cri) 121 : (1997) CriLJ 772 : (1996) 4 Crimes 186 : (1996) 10 JT 338 : (1996) 8 SCALE 237 : (1997) 1 SCC 141 : (1996) 8 SCR 437 Supp : (1996) 8 Supreme 182

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 84
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