Supreme Court15 Mar 1977Dismissed

State of Kerala Vs K.T. Shaduli Yusuff etc.

Supreme Court Of India · AIR 1977 SC 1627 : (1977) 2 SCC 777 : (1977) SCC 347 : (1977) 39 STC 478 : (1977) 9 UJ 318

Kerala General Sales Tax, 1963 — Section 10, 17(3)Income Tax Act, 1922 — Section 22(2), 23(3), 23(4)Kerala General Sales Tax Rules, 1963 — Rule 15
Supreme Court07 Mar 1977Dismissed

State of West Bengal and Others Vs Washi Ahmed and Others

Supreme Court Of India · AIR 1977 SC 1638 : (1977) 6 CTR 183 : (1977) SCC 278 : (1977) 2 SCC 246 : (1977) 3 SCR 149 : (1977) 39 STC 378 : (1977) 9 UJ 268

Bengal Finance (Sales Tax) Act, 1941 — Section 6, 6(1)Constitution of India, 1950 — Article 226
Supreme Court07 Mar 1977Dismissed

Ashok Kumar Vs The State (Delhi Administration)

Supreme Court Of India · AIR 1977 SC 1304 : (1977) CriLJ 814 : (1977) 2 SCC 233 : (1977) 3 SCR 143

Criminal Procedure Code, 1973 (CrPC) — Section 288Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 307, 34, 366, 376
Supreme Court04 Mar 1977Allowed

State of Rajasthan Vs Ramdeen and Others

Supreme Court Of India · AIR 1977 SC 1328 : (1977) CriLJ 997 : (1977) 2 SCC 630 : (1977) 3 SCR 139 : (1977) WLN 107

Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(3), 417, 417(2)Limitation Act, 1963 — Article 114Penal Code, 1860 (IPC) — Section 149, 302, 304, 323, 324
Supreme Court03 Mar 1977Dismissed

State of Karnataka Vs L. Muniswamy and Others

Supreme Court Of India · AIR 1977 SC 1489 : (1977) CriLJ 1125 : (1977) 2 KarLJ 483 : (1977) 2 SCC 699 : (1977) 3 SCR 113

Criminal Procedure Code, 1973 (CrPC) — Section 203, 227, 482Penal Code, 1860 (IPC) — Section 120B, 307, 324, 326, 34
Supreme Court03 Mar 1977Allowed

State of Punjab Vs Ramji Das

Supreme Court Of India · AIR 1977 SC 1085 : (1977) CriLJ 705 : (1977) 4 SCC 597(2)

Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 300, 302