Supreme Court13 Jan 1977Dismissed
M. Chinnaswamy Vs Dhandayuthanpani Roadways (P) Ltd.
Supreme Court Of India · AIR 1977 SC 2095 : (1977) 2 SCC 629
COURT ARCHIVE
Supreme Court Of India judgments, 1977
356 judgments · page 18 of 18
Supreme Court12 Jan 1977Disposed Of
Hargovind Dayal Srivastava and Another Vs G.N. Verma and Others
Supreme Court Of India · AIR 1977 SC 1334 : (1977) CriLJ 1003 : (1977) 1 SCC 744 : (1977) 2 SCR 601 : (1977) 9 UJ 189
Supreme Court12 Jan 1977Allowed
Karnal Distillery Co. Ltd. Vs The Union of India (UOI) Karnal Distillery Co. Ltd. Vs State of Himachal Pradesh
Supreme Court Of India · AIR 1977 SC 509 : (1977) 3 SCC 506 : (1977) 9 UJ 108
Supreme Court11 Jan 1977Allowed
The Deputy Commissioner of Commercial Taxes Vs H.R. Sri Ramulu
Supreme Court Of India · AIR 1977 SC 870 : (1977) 1 SCC 703 : (1977) SCC 246 : (1977) 2 SCR 593 : (1977) 39 STC 177 : (1977) 9 UJ 104
Mysore Sales Tax Act, 1957 — Section 12A, 21(2)(3)
Supreme Court11 Jan 1977Disposed Of
Retti Deenabandhu and Others Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1977 SC 1335 : (1977) 2 AnWR 9 : (1977) CriLJ 1004 : (1977) 1 SCC 742 : (1977) 2 SCR 599 : (1977) 9 UJ 191
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 148, 352
Supreme Court10 Jan 1977Allowed
Sanat Kumar Auddy and Another Vs Prodyot Kumar Auddy and Others
Supreme Court Of India · AIR 1977 SC 1054 : (1977) 1 SCC 362
Supreme Court10 Jan 1977Dismissed
Saksena Brothers (P) Ltd. Vs Bhudhar Chandra Banerjee and Others
Supreme Court Of India · AIR 1977 SC 1719 : (1977) 2 SCC 76
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152
Supreme Court07 Jan 1977Allowed
The Commissioner of Wealth Tax, Kanpur Vs J.K. Jute Mills Co. Ltd.
Supreme Court Of India · AIR 1977 SC 1216 : (1977) 110 ITR 642 : (1977) 1 SCC 360 : (1977) SCC 178
Income Tax Act, 1922 — Section 34Wealth Tax Act, 1957 — Section 27, 27(3)
Supreme Court06 Jan 1977Allowed
State of M.P. and Others Vs Galla Tilhan Vyapari Sangh and Others
Supreme Court Of India · (1977) JLJ 439
Constitution of India, 1950 — Article 19Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 2, 37(4), 37(5)
Supreme Court06 Jan 1977Allowed
Siddu Venkappa Devadiga Vs Smt. Rangu S. Devadiga and Others
Supreme Court Of India · AIR 1977 SC 890 : (1977) 3 SCC 532 : (1977) 9 UJ 101
Supreme Court06 Jan 1977Dismissed
Prithviraj Taneja Vs State of M.P. and Another
Supreme Court Of India · (1977) JLJ 240
Constitution of India, 1950 — Article 133(1)Land Acquisition Act, 1894 — Section 23, 4
Supreme Court06 Jan 1977Allowed
The State of Maharashtra and Another Vs Vinayak
Supreme Court Of India · AIR 1977 SC 505 : (1977) LabIC 230 : (1977) 3 SCC 332 : (1977) 2 SCR 587 : (1977) 9 UJ 97
States Reorganisation Act, 1956 — Section 115
Supreme Court06 Jan 1977Dismissed
Jagmal Singh Yadav Vs M. Ramayya and Others
Supreme Court Of India · AIR 1977 SC 1474 : (1977) LabIC 732 : (1977) 2 SCC 593 : (1977) 2 SCR 573
Central Engineering Service Class II Recruitment Rules — Rule 23(1), 3, 4
Supreme Court05 Jan 1977Dismissed
The State of Madhya Pradesh Vs The State of Maharashtra and Others
Supreme Court Of India · AIR 1977 SC 1466 : (1977) LabIC 697 : (1977) 2 LLJ 369 : (1977) 2 SCC 288 : (1977) 2 SCR 555 : (1977) 9 UJ 122
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1908 — Article 102States Reorganisation Act, 1956 — Section 87, 88
Supreme Court05 Jan 1977Dismissed
The Madras Refineries Ltd. Vs The Chief Controlling Revenue Authority, Board of Revenue, Madras
Supreme Court Of India · AIR 1977 SC 500 : (1978) 1 AnWR 1 : (1977) 2 SCC 308 : (1977) 2 SCR 564 : (1977) 9 UJ 117
Stamp Act, 1899 — Article 40, 17(2), 2(17), 3, 4
Supreme Court04 Jan 1977Allowed
STATE OF UTTAR PRADESH and Others Vs MODI INDUSTRIES LTD.
Supreme Court Of India · (1977) 6 CTR 99
Constitution of India, 1950 — Article 133, 136, 226