Supreme Court27 Jan 1977dismissed
Dattatraya Govind Mahajan and Others Vs State of Maharashtra and Another
Supreme Court Of India · AIR 1977 SC 915 : (1977) 2 SCC 548 : (1977) 2 SCR 790
Constitution of India, 1950 — Article 31A(1), 31B
COURT ARCHIVE
Supreme Court Of India judgments, 1977
356 judgments · page 16 of 18
Supreme Court25 Jan 1977Dismissed
Bhopal Sugar Industries Ltd. Vs State of M.P. and Others
Supreme Court Of India · (1977) JLJ 847
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 10, 10(2), 2, 3, 7
Supreme Court25 Jan 1977Disposed Of
Union of India (U0I) and Others Vs Bhanudas Krishna Gawde and Others
Supreme Court Of India · AIR 1977 SC 1027 : (1977) 1 SCC 834 : (1977) 2 SCR 719
Constitution of India, 1950 — Article 19, 21, 22, 226, 227
Supreme Court25 Jan 1977dismissed
Commissioner of Income Tax, West Bengal-I Vs Indian Aluminium Co. Ltd.
Supreme Court Of India · AIR 1977 SC 1141 : (1977) 108 ITR 367 : (1977) 4 SCC 598(2) : (1977) 9 UJ 131
Income Tax Act, 1922 — Section 15C
Supreme Court25 Jan 1977Allowed
Textile Machinery Corporation Limited, Calcutta Vs The Commissioner of Income Tax, West Bengal
Supreme Court Of India · AIR 1977 SC 1134 : (1977) 107 ITR 195 : (1977) 2 SCC 368 : (1977) SCC 282 : (1977) 2 SCR 762
Income Tax Act, 1922 — Section 10, 15C, 15C(1), 15C(2), 15C(6)Taxation Laws (Extension to Merged States and Amendment) Act, 1949 — Section 13
Supreme Court25 Jan 1977Dismissed
The Bhopal Sugar Industries Ltd. Vs The State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1977 SC 2080 : (1977) 2 SCC 610
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 9
Supreme Court25 Jan 1977Allowed
State of Mysore and Others Vs Hutchappa and Another
Supreme Court Of India · AIR 1977 SC 2030 : (1977) 2 SCC 517
Mysore Land Acquisition Act, 1894 — Section 3
Supreme Court25 Jan 1977Allowed
Dadu Yogendra Nath Singh and Others Vs The Collector, Seoni
Supreme Court Of India · AIR 1977 SC 1128 : (1977) 2 SCC 1 : (1977) 2 SCR 757 : (1977) 9 UJ 143
Constitution of India, 1950 — Article 133Land Acquisition Act, 1894 — Section 25(1)
Supreme Court21 Jan 1977Dismissed
State of Madhya Pradesh Vs Babu Lal and Others
Supreme Court Of India · AIR 1977 SC 1718 : (1977) 2 SCC 435
Madhya Pradesh Land Revenue Code, 1959 — Section 165(6)
Supreme Court21 Jan 1977Dismissed
Krishna Kumar Mediratta Vs Phulchand Agarwala and Others
Supreme Court Of India · AIR 1977 SC 984 : (1977) 35 FLR 124 : (1977) 2 SCC 5 : (1977) 2 SCR 702
Mineral Concession Rules, 1960 — Rule 9(2)Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2), 19
Supreme Court21 Jan 1977Allowed
State of Gujarat and Another Vs Ramesh Chandra Mashruwala
Supreme Court Of India · AIR 1977 SC 1619 : (1977) 2 SCC 12
Constitution of India, 1950 — Article 235, 236Presidency Small Cause Courts Act, 1882 — Section 14, 33, 34, 35, 36
Supreme Court21 Jan 1977dismissed
Travancore-cochin Chemicals Ltd. Vs Commissioner of Income Tax, Kerala
Supreme Court Of India · AIR 1977 SC 991 : (1977) 106 ITR 900 : (1977) KLT 191 : (1977) SCC 258 : (1977) 2 SCC 20 : (1977) 2 SCR 715 : (1977) 9 UJ 136
Income Tax Act, 1961 — Section 37(1)
Supreme Court21 Jan 1977Allowed
Tata Engineering and Locomotive Co. Ltd., Bombay Vs The Registrar of the Restrictive Trade Agreement, New Delhi
Supreme Court Of India · AIR 1977 SC 973 : (1977) 47 CompCas 520 : (1977) 2 SCC 55 : (1977) 2 SCR 685
Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 33, 33(1), 35, 37
Supreme Court20 Jan 1977dismissed
Mangal Oram and Others Vs State of Orissa and Another S. Devi and Another Vs State of Orissa and Others
Supreme Court Of India · AIR 1977 SC 1456 : (1977) 2 SCC 46 : (1977) 2 SCR 666 : (1977) 9 UJ 177
Land Acquisition Act, 1894 — Section 4Orissa Development of Industries, Irrigation, Agriculture, Capital Construction and Resettlement of Displaced Persons (Land Acquisitions) Act, 1948 — Section 2
Supreme Court20 Jan 1977Dismissed
Sita Ram Bhau Patil Vs Ramchandra Nago Patil (Dead) by Lrs. and Another
Supreme Court Of India · AIR 1977 SC 1712 : (1977) 2 SCC 49 : (1977) 2 SCR 671
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70Evidence Act, 1872 — Section 145, 17, 21
Supreme Court20 Jan 1977Dismissed
Balkrishna Somnath Vs Sadu Devram Koli and Another Anant Dattatraya Mali and Another Vs Chintamani Govind Patil and Another
Supreme Court Of India · AIR 1977 SC 894 : (1977) 2 SCC 15 : (1977) 2 SCR 678 : (1977) 9 UJ 171
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 31, 32
Supreme Court20 Jan 1977Dismissed
The Town Municipal Council, Kalghatgi Vs Urmilla Kothari
Supreme Court Of India · AIR 1977 SC 873 : (1977) 1 SCC 687 : (1977) 2 SCR 660 : (1977) 9 UJ 146
Karnataka Municipalities Act, 1964 — Section 124Karnataka Municipalities Taxation Rules, 1965 — Rule 26C.P. and Berar Municipalities Act, 1922 — Section 66(1)(o)
Supreme Court19 Jan 1977dismissed
Trimbak Gangadhar Telang and Another Vs Ramchandra Ganesh Bhide and Others
Supreme Court Of India · AIR 1977 SC 1222 : (1977) 2 SCC 437 : (1977) 9 UJ 167
Constitution of India, 1950 — Article 226, 227
Supreme Court19 Jan 1977dismissed
R. Dalmia Vs The Commissioner of Income Tax, New Delhi
Supreme Court Of India · AIR 1977 SC 988 : (1977) 106 ITR 895 : (1987) LabIC 1670 : (1977) 2 SCC 467 : (1977) SCC 308 : (1977) 2 SCR 654
Income Tax Act, 1922 — Section 2(6), 66(1)Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22
Supreme Court19 Jan 1977Allowed
Charan Dass Vs District Judge, Dehradun and Others
Supreme Court Of India · AIR 1977 SC 1559 : (1977) 4 SCC 599(2) : (1977) 4 SCC 599
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21