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Supreme Court Of India judgments, 1977

356 judgments · page 17 of 18

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Supreme Court19 Jan 1977Dismissed

Mohd. Salamatullah and Others Vs Government of Andhra Pradesh

Supreme Court Of India · AIR 1977 SC 1481 : (1977) 3 SCC 590

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Supreme Court19 Jan 1977dismissed

Sashi Prasad Barooah Vs The Agricultural Income Tax Officer and Others

Supreme Court Of India · AIR 1977 SC 993 : (1977) 107 ITR 784 : (1977) 1 SCC 867 : (1977) SCC 250 : (1977) 2 SCR 645

Assam Agricultural Income Tax Rules, 1939 — Rule 23Income Tax Act, 1961 — Section 171(1), 3, 50, 50(1)
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Supreme Court19 Jan 1977Dismissed

Heavy Engineering Corpn. Ltd., Ranchi Vs K. Singh and Co., Ranchi

Supreme Court Of India · AIR 1977 SC 2031 : (1977) 2 SCC 515

Constitution of India, 1950 — Article 136
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Supreme Court19 Jan 1977dismissed

Narayana Prabhu Venkateswara Prabhu Vs Narayana Prabhu Krishna Prabhu (Dead) by L. Rs.

Supreme Court Of India · AIR 1977 SC 1268 : (1977) 2 SCC 181 : (1977) 2 SCR 636

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11
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Supreme Court18 Jan 1977Dismissed

Prithvi Raj Taneja (Dead) by Lrs. Vs The State of Madhya Pradesh and Another

Supreme Court Of India · AIR 1977 SC 1560 : (1977) 79 PLR 478 : (1977) 1 SCC 684 : (1977) 2 SCR 633

Land Acquisition Act, 1894 — Section 23, 4
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Supreme Court18 Jan 1977Dismissed

D. Nagaraj and Others Vs State of Karnataka and Others

Supreme Court Of India · AIR 1977 SC 876 : (1977) 2 SCC 148 : (1977) 2 SCR 626 : (1977) 1 SLJ 217 : (1977) 9 UJ 162

Constitution of India, 1950 — Article 14, 16, 226
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Supreme Court18 Jan 1977Dismissed

Sial Soap Stone Factory Vs State of M.P.

Supreme Court Of India · (1977) JLJ 727

Constitution of India, 1950 — Article 226
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Supreme Court18 Jan 1977Dismissed

Sial Soap Stone Factory Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1977 SC 1652 : (1977) SCC 594 : (1977) 4 SCC 436 : (1977) 40 STC 331

Madhya Pradesh General Sales Tax Rules, 1959 — Rule 11, 12, 13, 14
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Supreme Court17 Jan 1977Allowed

Union of India (UOI) Vs A. Gopalakrishna Nayak and Others

Supreme Court Of India · AIR 1977 SC 1866 : (1977) 4 SCC 601(2)

States Reorganisation Act, 1956 — Section 115
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Supreme Court17 Jan 1977Disposed Of

Madhya Pradesh State Road Transport Corporation and Others Vs Zenabhai and Others

Supreme Court Of India · (1978) ACJ 122 : AIR 1977 SC 2206 : (1977) CriLJ 1919 : (1977) 4 SCC 607(3)

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Supreme Court17 Jan 1977Dismissed

Revappa Deogonda Bagle and Another Vs State of Maharashtra

Supreme Court Of India · AIR 1977 SC 2081 : (1977) CriLJ 1737 : (1977) 4 SCC 604(1)

Penal Code, 1860 (IPC) — Section 302, 325, 34
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Supreme Court17 Jan 1977Dismissed

Jiya Lal and Another Vs State of Madhya Pradesh and Another

Supreme Court Of India · AIR 1977 SC 1787 : (1977) CriLJ 1438 : (1977) 4 SCC 600(1) : (1978) 10 UJ 60

Penal Code, 1860 (IPC) — Section 302
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Supreme Court17 Jan 1977Allowed

Rev. Stainislaus Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1977 SC 908 : (1977) 43 CLT 382 : (1977) CriLJ 551 : (1977) 1 SCC 677 : (1977) 2 SCR 611 : (1977) 9 UJ 158

Constitution of India, 1950 — Article 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 432, 439
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Supreme Court17 Jan 1977Allowed

Ranchhoddas Chhaganlal Vs Devaji Supdu Dorik and Others

Supreme Court Of India · AIR 1977 SC 1517 : (1977) 90 LW 78 : (1977) 3 SCC 584 : (1977) 2 SCR 621

Contract Act, 1872 — Section 39, 55Transfer of Property Act, 1882 — Section 53A
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Supreme Court17 Jan 1977Allowed

State of Madhya Pradesh and Others Vs The Galla Tilhan Vyapari Sangh and Others

Supreme Court Of India · AIR 1977 SC 2208 : (1977) 1 SCC 657 : (1977) 2 SCR 619 : (1977) 9 UJ 151

Constitution of India, 1950 — Article 19Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 37(4), 37(5)
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Supreme Court17 Jan 1977Dismissed

The Fazilka Dabwali Transport Co. Pvt. Ltd. Vs Madan Lal

Supreme Court Of India · (1977) ACJ 403 : AIR 1977 SC 1482 : (1977) 79 PLR 480 : (1977) 2 SCC 434

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Supreme Court17 Jan 1977Dismissed

Pyare Lal Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1977 SC 1765 : (1977) CriLJ 1157 : (1977) 1 SCC 731 : (1978) ShimLC 127

Penal Code, 1860 (IPC) — Section 303
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Supreme Court14 Jan 1977Dismissed

Kalumiya Karimmiya Vs The State of Gujarat and Others

Supreme Court Of India · AIR 1977 SC 497 : (1977) 18 GLR 479 : (1977) 1 SCC 715 : (1977) 2 SCR 606 : (1977) 9 UJ 153

Land Acquisition Act, 1894 — Section 5A, 5A(2)
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Supreme Court14 Jan 1977Disposed Of

Gulab Ajwani and Others Vs Saraswati Bai and Others

Supreme Court Of India · AIR 1978 SC 326 : (1977) 3 SCC 581

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24
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Supreme Court13 Jan 1977Dismissed

The Mahabir Beopar Mandal Ltd. Vs The Forward Markets Commission

Supreme Court Of India · AIR 1977 SC 1562 : (1977) 1 SCC 729 : (1977) 2 SCR 604 : (1977) 9 UJ 150

Forward Contracts (Regulation) Act, 1952 — Section 14A, 14B, 15, 16, 17
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