COURT ARCHIVE

Supreme Court Of India judgments, 1977

356 judgments · page 14 of 18

Supreme Court18 Feb 1977Allowed

Rana Sheo Ambar Singh Vs Allahabad Bank Ltd. and Others

Supreme Court Of India · AIR 1977 SC 1552 : (1977) 2 SCC 604 : (1977) 3 SCR 33 : (1977) 9 UJ 225

Transfer of Property Act, 1882 — Section 73Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18(1), 6

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Supreme Court17 Feb 1977Allowed

Smt. Raj Rani and Another Vs Kailash Chand and Another

Supreme Court Of India · AIR 1977 SC 1123 : (1977) 3 SCC 468 : (1977) 3 SCR 18 : (1977) 9 UJ 307

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Limitation Act, 1908 — Article 142, 144, 3

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Supreme Court17 Feb 1977Allowed

Government of Andhra Pradesh and Another Vs Anne Venkatesware and Others

Supreme Court Of India · AIR 1977 SC 1096 : (1977) CriLJ 935 : (1977) 3 SCC 298 : (1977) 3 SCR 7

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 120Prisons Act, 1894 — Section 3(5), 59

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Supreme Court17 Feb 1977dismissed

Kesheorao Vs Narnarayan and Another

Supreme Court Of India · AIR 1977 SC 1246 : (1977) 2 SCC 413 : (1977) 3 SCR 14 : (1977) 9 UJ 233

Berar Regulation of Agricultural Leases Act — Section 9ABombay Tenancy Act, 1958 — Section 38(1)

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Supreme Court17 Feb 1977Disposed Of

Ashok Laxman Sohoni and Another Vs State of Maharashtra

Supreme Court Of India · AIR 1977 SC 1319 : (1977) CriLJ 829 : (1977) 2 SCC 103 : (1977) 9 UJ 442

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 325, 34

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Supreme Court17 Feb 1977Dismissed

Munshi and Others Vs Richpal and Others

Supreme Court Of India · AIR 1977 SC 1206 : (1977) 2 SCC 605 : (1977) 3 SCR 1 : (1977) 9 UJ 250

Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7, 7APunjab Pre-emption Act, 1913 — Section 15(1)(a)

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Supreme Court15 Feb 1977Allowed

Smt. Raj Kumari Vijh Vs Dev Raj Vijh

Supreme Court Of India · AIR 1977 SC 1101 : (1977) CriLJ 940 : (1977) 2 SCC 190 : (1977) 2 SCR 997

Criminal Procedure Code, 1973 (CrPC) — Section 488, 488(1), 488(8), 531

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Supreme Court15 Feb 1977Allowed

Onkar Nath and Others Vs The Delhi Administration

Supreme Court Of India · AIR 1977 SC 1108 : (1977) CriLJ 947 : (1977) 34 FLR 302 : (1977) 1 LLJ 448 : (1977) 2 SCC 611 : (1977) 2 SCR 991

Defence of India Rules, 1971 — Rule 118, 119Evidence Act, 1872 — Section 56, 57

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Supreme Court15 Feb 1977Allowed

Magan Bihari Lal Vs The State of Punjab

Supreme Court Of India · AIR 1977 SC 1091 : (1977) CriLJ 711 : (1977) 2 SCC 210 : (1977) 2 SCR 1007 : (1977) 9 UJ 235

Penal Code, 1860 (IPC) — Section 109, 411, 420, 46B

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Supreme Court14 Feb 1977Allowed

Radha Kishan Sao Vs Gopal Modi and Others

Supreme Court Of India · AIR 1977 SC 1217 : (1977) 2 SCC 656 : (1977) 2 SCR 984 : (1977) 9 UJ 197

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 11ACivil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28Transfer of Property Act, 1882 — Section 106

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Supreme Court14 Feb 1977Allowed

Ram Das Vs State of Maharashtra

Supreme Court Of India · AIR 1977 SC 1164 : (1977) CriLJ 955 : (1977) 2 SCC 124

Penal Code, 1860 (IPC) — Section 302

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Supreme Court14 Feb 1977Allowed

Jasraj Inder Singh Vs Hemraj Multanchand

Supreme Court Of India · AIR 1977 SC 1011 : (1977) 2 SCC 155 : (1977) 2 SCR 973

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6

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Supreme Court10 Feb 1977Dismissed

Narsinbhai Haribhai Prajapati etc. Vs Chhatrasinh and Others

Supreme Court Of India · AIR 1977 SC 1753 : (1977) 4 SCC 600(2) : (1977) 9 UJ 226

Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court10 Feb 1977Allowed

The Official Liquidator Vs Dharti Dhan (P) Ltd.

Supreme Court Of India · AIR 1977 SC 740 : (1977) 47 CompCas 420 : (1977) 2 SCC 166 : (1977) 2 SCR 964 : (1977) 9 UJ 259

Companies Act, 1956 — Section 391, 442, 446, 446(2), 483Constitution of India, 1950 — Article 136

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Supreme Court09 Feb 1977Dismissed

Smt. Manjushri Raha and Others Vs B.L. Gupta and Others B.L. Gupta Vs Smt. Manjushri Raha and Others

Supreme Court Of India · (1977) ACJ 134 : AIR 1977 SC 1158 : (1977) 2 SCC 174 : (1977) 2 SCR 944 : (1977) 9 UJ 212

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Motor Vehicles Act, 1939 — Section 110A, 95(2)

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Supreme Court09 Feb 1977Allowed

The Sales Tax Officer XI, Enforcement Branch Greater Bombay Vs Poonnamal and Others

Supreme Court Of India · AIR 1977 SC 1360 : (1977) 4 SCC 599 : (1977) SCC 430 : (1977) 40 STC 319

Bombay Sales Tax Act, 1959 — Section 18, 19(3), 33

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Supreme Court09 Feb 1977Allowed

Jimmy Homi Bharucha Vs State of Maharashtra

Supreme Court Of India · AIR 1977 SC 1213 : (1977) 4 SCC 598(1)

Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 114, 323

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Supreme Court09 Feb 1977Allowed

Krishan Murari Lal Sehgal Vs State of Punjab

Supreme Court Of India · AIR 1977 SC 1233 : (1977) LabIC 554 : (1977) 1 LLJ 442 : (1977) 2 SCC 587 : (1977) 2 SCR 956

Constitution of India, 1950 — Article 309, 311(1)East Punjab States Union Civil Services (Punishment and Appeal) Rules, 1953 — Rule 4, 6Punjab General Clauses Act, 1898 — Section 115(7), 116

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Supreme Court08 Feb 1977Allowed

Mysore State Road Transport Corporation Vs Babajan Conductor and Another

Supreme Court Of India · AIR 1977 SC 1112 : (1977) 34 FLR 224 : (1977) 1 LLJ 425 : (1977) 2 SCC 355 : (1977) 2 SCR 925 : (1977) 1 SLJ 201 : (1977) 9 UJ 228

Constitution of India, 1950 — Article 226Road Transport Corporations Act, 1950 — Section 34, 34(1)

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Supreme Court08 Feb 1977Allowed

The Bhavnagar Municipality Vs Alibhai Karimbhai and Others

Supreme Court Of India · AIR 1977 SC 1229 : (1977) 34 FLR 229 : (1977) LabIC 834 : (1977) 1 LLJ 407 : (1977) 2 SCC 350 : (1977) 2 SCR 932 : (1977) 9 UJ 208

Industrial Disputes Act, 1947 — Section 33, 33(1)

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