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Supreme Court Of India judgments, 1977

356 judgments · page 13 of 18

Supreme Court02 Mar 1977Dismissed

Misrilal Jain and Another Vs State of Orissa and Another

Supreme Court Of India · AIR 1977 SC 1686

Constitution of India, 1950 — Article 13(3), 144A, 226, 304Orissa Taxation (on Goods carried by Roads or Inland Waterways) (Amendment) Act, 1964 — Section 4Orissa Taxation (on Goods carried by Roads or Inland Waterways) (
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Supreme Court01 Mar 1977Disposed Of

Forbes Forbes Campbell and Co., Ltd. Vs Engineering Mazdoor Sabha

Supreme Court Of India · AIR 1978 SC 340 : (1978) LabIC 171 : (1979) 1 SCC 14

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 11, 12, 19, 19(2)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Rules, 1975 — Rule 4
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Supreme Court25 Feb 1977Allowed

Rajendra Prasad Vs State of Bihar

Supreme Court Of India · AIR 1977 SC 1059 : (1977) CriLJ 613 : (1977) 10 PLJR 377 : (1977) 2 SCC 205 : (1977) 3 SCR 68 : (1977) 9 UJ 276

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
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Supreme Court24 Feb 1977dismissed

Sunder Dass Vs Ram Prakash

Supreme Court Of India · AIR 1977 SC 1201 : (1977) 2 SCC 662 : (1977) 3 SCR 60

Delhi Rent Control Act, 1958 — Section 3Transfer of Property Act, 1882 — Section 106
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