Supreme Court17 Mar 1977Dismissed

Busching Schmitz Private Limited Vs P.T. Menghani and Another

Supreme Court Of India · AIR 1977 SC 1569 : (1977) 2 SCC 835 : (1977) 3 SCR 312

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 37 Rule 3Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(1)(e), 14A, 19, 25A, 25B, 25B(4), 25B(5), 25B(8)