COURT ARCHIVE

Supreme Court Of India judgments, 1977

356 judgments · page 9 of 18

Supreme Court21 Apr 1977dismissed

Links Advertisers and Business Promoters Vs Commissioner, Corporation of The City of Bangalore

Supreme Court Of India · AIR 1977 SC 1646 : (1977) 2 KarLJ 151 : (1977) SCC 431 : (1977) 3 SCC 204 : (1977) 3 SCR 670 : (1977) 9 UJ 411

Bangalore Municipal Corporation Act, 1949 — Section 136

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Supreme Court20 Apr 1977Dismissed

N.S. Mehta and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1977 SC 1673 : (1977) LabIC 904 : (1977) 3 SCC 260 : (1977) 3 SCR 664 : (1977) 9 UJ 388

Central Secretariat Clerical Service Rules, 1962 — Rule 17

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Supreme Court19 Apr 1977Disposed Of

Dagdu and Others Vs State of Maharashtra State of Maharashtra Vs Rukhmini and Another

Supreme Court Of India · AIR 1977 SC 1579 : (1977) CriLJ 1206 : (1977) 3 SCC 68 : (1977) 3 SCR 636

Criminal Procedure Code, 1973 (CrPC) — Section 120, 120B, 163, 164, 164(3)Evidence Act, 1872 — Section 114, 133, 24, 25, 26Penal Code, 1860 (IPC) — Section 109, 120B, 164, 302, 34

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Supreme Court19 Apr 1977Allowed

Smt. Basava Kom Dyamogouda Patil Vs State of Mysore and Another

Supreme Court Of India · AIR 1977 SC 1749 : (1977) AWC 467 : (1977) CriLJ 1141 : (1977) 4 SCC 358

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Supreme Court17 Apr 1977dismissed

Hindustan Lever Ltd., Bombay Vs The Monopolies and Restrictive Trade Practices Commission, New Delhi and Others

Supreme Court Of India · AIR 1977 SC 1285 : (1977) 47 CompCas 581 : (1977) 3 SCC 227 : (1977) 3 SCR 455

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 91, 92Monopolies and Restrictive Trade Practices Act, 1969 — Section 10, 2, 33(1), 38

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Supreme Court15 Apr 1977Disposed Of

Madhya Pradesh State Road Transport Corporation, Bairagarh, Bhopal Vs Sudhakar and Others

Supreme Court Of India · (1977) ACJ 290 : (1977) 3 SCC 64

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Supreme Court15 Apr 1977Disposed Of

The Workmen of New Allenberry Works Vs Deepak Industries Ltd. and Others

Supreme Court Of India · AIR 1977 SC 2085 : (1977) 35 FLR 340 : (1977) LabIC 1551 : (1977) 4 SCC 604(2)

Industrial Disputes Act, 1947 — Section 2

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Supreme Court15 Apr 1977Allowed

Gurpur Guni Venkataraya Narashima Prabhu and Others Vs B.G. Achia, Assistant Commissioner, Hindu Religious and Charitable Endowment, Mangalore and Another

Supreme Court Of India · AIR 1977 SC 1192 : (1977) 2 KarLJ 144 : (1977) 3 SCC 17 : (1977) 3 SCR 632

Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 57

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Supreme Court14 Apr 1977Dismissed

Mistry Premjibhai Vithaldas Vs Ganeshbhai Keshavji

Supreme Court Of India · AIR 1977 SC 1707 : (1977) 18 GLR 790 : (1977) 3 SCC 11 : (1977) 3 SCR 569

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 12, 12(3), 5, 5(10)Transfer of Property Act, 1882 — Section 106

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Supreme Court14 Apr 1977Dismissed

Velji Lakhamsi and Co. and Others Vs Benett Coleman and Co. and Others

Supreme Court Of India · AIR 1977 SC 1884 : (1977) 3 SCC 160 : (1977) 3 SCR 603 : (1977) 9 UJ 461

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(3A), 17, 17A, 17GCity of Bombay (Building Works Restriction) Act, 1944 — Section 3, 8Criminal Procedure Code, 1973 (CrPC) — Section 120B, 13

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Supreme Court14 Apr 1977dismissed

State of Haryana Vs N.C. Tandon

Supreme Court Of India · AIR 1977 SC 1793 : (1977) CriLJ 1440 : (1977) 3 SCC 56 : (1977) 3 SCR 593 : (1977) 9 UJ 369

Penal Code, 1860 (IPC) — Section 161, 164, 165Prevention of Corruption Act, 1947 — Section 6(1), 6(2)

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Supreme Court14 Apr 1977Dismissed

State of Orissa and Others Vs Arakhita Bisoi

Supreme Court Of India · AIR 1977 SC 1194 : (1977) 43 CLT 640 : (1977) 3 SCC 242 : (1977) 3 SCR 556

Orissa Land Reforms Act, 1960 — Section 44, 44(1), 44(2), 44(3), 45

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Supreme Court14 Apr 1977Allowed

The Bhopal Sugar Industries Ltd. Vs Sales Tax Officer, Bhopal

Supreme Court Of India · AIR 1977 SC 1275 : (1977) 6 CTR 284 : (1977) SCC 401 : (1977) 3 SCC 147 : (1977) 3 SCR 578 : (1977) 40 STC 42

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Supreme Court14 Apr 1977dismissed

K. Venkamma Vs The Government of Andhra Pradesh and Others

Supreme Court Of India · AIR 1977 SC 1170 : (1977) 3 SCC 36 : (1977) 3 SCR 562

Motor Vehicles Act, 1939 — Section 63(1), 68D(3)Road Transport Corporations Act, 1950 — Section 2(28A), 20

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Supreme Court12 Apr 1977Allowed

Karnataka Electricity Board Vs Gulam Mohiuddin

Supreme Court Of India · (1977) LabIC 839 : (1977) 3 SCC 21 : (1977) 3 SCR 508

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Supreme Court12 Apr 1977Dismissed

Nrisingha Murari Chakraborty and Others Vs State of West Bengal

Supreme Court Of India · AIR 1977 SC 1174 : (1977) CriLJ 961 : (1977) 3 SCC 7 : (1977) 3 SCR 521

Penal Code, 1860 (IPC) — Section 120B, 415, 419, 420, 511

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Supreme Court12 Apr 1977Allowed

Eknath Shankarrao Mukkawar Vs State of Maharashtra

Supreme Court Of India · AIR 1977 SC 1177 : (1977) CriLJ 964 : (1977) 3 SCC 25 : (1977) 3 SCR 513

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 2, 377, 377(1), 377(2)Delhi Police Special Establishment Act, 1946 — Section 3

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Supreme Court12 Apr 1977Dismissed

National Textile Corporation and Another Vs State of Maharashtra and Others

Supreme Court Of India · AIR 1977 SC 1566 : (1977) 3 SCC 4 : (1977) 3 SCR 525

Land Acquisition Act, 1894 — Section 4, 6Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 3(1), 4(2)

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Supreme Court12 Apr 1977Dismissed

Thiru John Vs The Returning Officer and Others V. Subrahmanyam Vs The Returning Officer and Others

Supreme Court Of India · AIR 1977 SC 1724 : (1977) 3 SCC 540 : (1977) 3 SCR 538

Conduct of Elections Rules, 1961 — Rule 71(1), 74, 75, 75(3), 80Evidence Act, 1872 — Section 17, 18, 19, 20, 21

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Supreme Court12 Apr 1977Dismissed

State of Maharashtra Vs Mahipati Krishna Ingavale etc. etc.

Supreme Court Of India · AIR 1977 SC 1200 : (1977) CriLJ 968 : (1977) 4 SCC 598(3)

Criminal Procedure Code, 1973 (CrPC) — Section 377Forest Act, 1927 — Section 33

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