COURT ARCHIVE

Supreme Court Of India judgments, 1977

356 judgments · page 10 of 18

Supreme Court12 Apr 1977Allowed

Shahzada Nand and Sons Vs Commissioner of Income Tax, Patiala

Supreme Court Of India · AIR 1977 SC 1182(1) : (1977) 108 ITR 358 : (1977) SCC 497 : (1977) 3 SCC 432 : (1977) 3 SCR 529

Income Tax Act, 1961 — Section 36(1)

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Supreme Court11 Apr 1977Allowed

Carborandum Co. Vs Commissioner of Income Tax, Madras Motor Industries Co. Ltd. (Interveners)

Supreme Court Of India · AIR 1977 SC 1259 : (1977) 108 ITR 335 : (1977) 2 SCC 862 : (1977) 3 SCR 475

Income Tax Act, 1961 — Section 42(1), 42(3)

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Supreme Court11 Apr 1977Allowed

Dr. Brahmanand Vs Smt. Kaushalya Devi and Another

Supreme Court Of India · AIR 1977 SC 1198 : (1977) 3 SCC 1 : (1977) 3 SCR 485

Penal Code, 1860 (IPC) — Section 323, 352, 452, 504, 506United Provinces (Temporary Control of Rent and Eviction) Act, 1947 — Section 3(1), 7, 7C(1)

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Supreme Court11 Apr 1977Partly Allowed

Madan Lal Lohia Vs Assistant Collector and Others

Supreme Court Of India · AIR 1977 SC 1871 : (1977) 108 ITR 627 : (1977) SCC 414 : (1977) 3 SCC 189 : (1977) 3 SCR 489

Estate Duty Act, 1953 — Section 2(12A), 53(1), 73(1), 73(2), 73(5)Income Tax Act, 1922 — Section 46(5A)

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Supreme Court07 Apr 1977Dismissed

Union of India (UOI) and Others Vs Gujarat Woollen Felt Mills

Supreme Court Of India · AIR 1977 SC 1548 : (1977) 1 ELT 24 : (1977) 2 SCC 870 : (1977) SCC 399 : (1977) 3 SCR 472

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Supreme Court06 Apr 1977Dismissed

UNION OF INDIA Vs CENTRAL INDIA MACHINERY MANUFACTURING COMPANY LTD. and Others

Supreme Court Of India · (1977) 6 CTR 220 : (1977) 2 SCC 848 : (1977) WLN 313

Constitution of India, 1950 — Article 226

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Supreme Court04 Apr 1977Allowed

State of U.P. Vs Nawab Hussain

Supreme Court Of India · AIR 1977 SC 1680 : (1977) 2 SCC 806 : (1977) 3 SCR 428

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11

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Supreme Court01 Apr 1977Allowed

Kanta Goel Vs B.P. Pathak and Others

Supreme Court Of India · AIR 1977 SC 1599 : (2005) 118 DLT 176 : (1977) 2 SCC 814 : (1977) 3 SCR 412 : (1977) 9 UJ 283

Delhi Rent Control Act, 1958 — Section 14A, 25B

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Supreme Court01 Apr 1977Disposed Of

State of Punjab and Another Vs Prem Sukhdas and Others State of Punjab and Others Vs Rikhab Das and Others

Supreme Court Of India · AIR 1977 SC 1640 : (1977) 2 SCC 774 : (1977) SCC 344 : (1977) 3 SCR 408 : (1977) 9 UJ 357

Constitution of India, 1950 — Article 245(1)Punjab Professions, Trades, Callings and Employments Taxation Act, 1956 — Section 2, 3, 5

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Supreme Court01 Apr 1977Dismissed

Commissioner of Wealth Tax, New Delhi Vs P.N. Sikand

Supreme Court Of India · AIR 1977 SC 1657 : (1977) 107 ITR 922 : (1977) 2 SCC 798 : (1977) SCC 368 : (1977) 3 SCR 418

Wealth Tax Act, 1957 — Section 2, 7(1)

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Supreme Court01 Apr 1977Allowed

Surendra Nath Jena Vs State of Orissa

Supreme Court Of India · AIR 1977 SC 1616 : (1977) CriLJ 1120 : (1977) 2 SCC 583 : (1977) 9 UJ 364

Essential Commodities Act, 1955 — Section 7

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Supreme Court31 Mar 1977Disposed Of

Lakshmi Chand Khajuria and Others Vs Ishroo Devi

Supreme Court Of India · AIR 1977 SC 1694 : (1977) 2 SCC 501 : (1977) 3 SCR 400 : (1977) 9 UJ 349

Jammu and Kashmir Hindu Succession Act, 1956 — Section 27

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Supreme Court30 Mar 1977Dismissed

State of Gujarat Vs Vora Salebhai Gulamali and Others State of Gujarat and Another Vs Vora Akbarali Ibrahim and Others

Supreme Court Of India · AIR 1977 SC 1815 : (1977) 3 SCC 225 : (1977) 9 UJ 347

Registration Act, 1908 — Section 17, 2, 49

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Supreme Court30 Mar 1977Dismissed

Sita Ram Lakshmanji Vs Dipnarain Mandal Etc.

Supreme Court Of India · AIR 1977 SC 1870 : (1977) 4 SCC 601(3) : (1977) 9 UJ 338

BIHAR LAND REFORMS ACT, 1950 — Section 6

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Supreme Court28 Mar 1977Dismissed

Naib Subedar Lachhman Dass Vs Union of India (UOI )and Others

Supreme Court Of India · AIR 1977 SC 1979 : (1977) CriLJ 1574 : (1977) 2 SCC 584 : (1977) 9 UJ 355

Constitution of India, 1950 — Article 226

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Supreme Court28 Mar 1977Partly Allowed

Shaikh Abdul Azees Vs State of Karnataka

Supreme Court Of India · AIR 1977 SC 1485 : (1977) CriLJ 1121 : (1977) 2 SCC 485 : (1977) 3 SCR 393 : (1977) 9 UJ 436

Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(3), 403Penal Code, 1860 (IPC) — Section 302, 303, 352, 75

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Supreme Court25 Mar 1977dismissed

M.V. Kuriakose Vs The State of Kerala and Others

Supreme Court Of India · AIR 1977 SC 1509 : (1977) 34 FLR 296 : (1977) 2 LLJ 13 : (1977) 2 SCC 728 : (1977) 3 SCR 389 : (1977) 1 SLJ 412 : (1977) 9 UJ 335

Constitution of India, 1950 — Article 16(1), 31(1)

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Supreme Court25 Mar 1977Allowed

Pushpabai Purshottam Udeshi and Others Vs Ranjit Ginning and Pressing Co. (P) Ltd. and Another

Supreme Court Of India · (1977) ACJ 343 : AIR 1977 SC 1735 : (1977) 2 SCC 745 : (1977) 3 SCR 372

Motor Vehicles Act, 1939 — Section 95

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Supreme Court24 Mar 1977

Nathuni Prasad Singh and Others Vs Bishwanath Singh Sharma and Others

Supreme Court Of India · AIR 1978 SC 30 : (1977) 10 PLJR 591 : (1977) 3 SCC 530

Criminal Procedure Code, 1973 (CrPC) — Section 145

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Supreme Court24 Mar 1977dismissed

Chet Singh Vs State of Punjab and Others

Supreme Court Of India · AIR 1977 SC 1494 : (1977) 79 PLR 490 : (1977) 2 SCC 499 : (1977) 3 SCR 369 : (1977) 9 UJ 345

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42

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