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COURT ARCHIVE

Supreme Court Of India judgments, 1977

356 judgments · page 7 of 18

Supreme Court27 Jul 1977dismissed

State of U.P. Vs Smt. Sarjoo Devi and Others

Supreme Court Of India · AIR 1977 SC 2196 : (1978) RD 210 : (1977) 4 SCC 2 : (1978) 1 SCR 181 : (1977) 9 UJ 512

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18, 19, 212, 212A(1), 212A(7)
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Supreme Court27 Jul 1977dismissed

Miran Devi Vs Birbal Dass

Supreme Court Of India · AIR 1977 SC 2191 : (1977) 3 SCC 496 : (1978) 1 SCR 188 : (1977) 9 UJ 487

East Punjab Urban Rent Restriction Act, 1949 — Section 4(5)
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Supreme Court22 Jul 1977Disposed Of

Hansa Vs State of Punjab

Supreme Court Of India · AIR 1977 SC 1991 : (1977) CriLJ 1601 : (1977) 3 SCC 575 : (1977) 9 UJ 482

Penal Code, 1860 (IPC) — Section 323, 325Probation of Offenders Act, 1958 — Section 4
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Supreme Court22 Jul 1977Allowed

Birpal Singh and Others Vs State of U.P.

Supreme Court Of India · AIR 1977 SC 2083 : (1977) CriLJ 1738 : (1977) 4 SCC 604(3) : (1978) 10 UJ 52

Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 34Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
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Supreme Court18 Jul 1977Allowed

Asgar Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1977 SC 2000 : (1977) CriLJ 1604 : (1977) 79 PLR 716 : (1977) 3 SCC 283 : (1977) 9 UJ 484

Penal Code, 1860 (IPC) — Section 302
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