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Supreme Court Of India judgments, 1977

356 judgments · page 5 of 18

Supreme Court22 Sept 1977Allowed

Udayan Chinubhai Vs R.C. Bali

Supreme Court Of India · AIR 1977 SC 2319 : (1977) MhLj 892 : (1977) MPLJ 853 : (1977) 4 SCC 309 : (1978) 1 SCR 547 : (1977) 9 UJ 633

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Limitation Act, 1963 — Section 12, 12(2), 2
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Supreme Court19 Sept 1977Disposed Of

Union of India (UOI) Vs Sankalchand Himatlal Sheth and Another

Supreme Court Of India · AIR 1977 SC 2328 : (1977) 18 GLR 919 : (1977) 18 GLR 90 : (1977) LabIC 1857 : (1977) 4 SCC 193 : (1978) 1 SCR 423

Constitution Of India, 1950 — Article 19(1)(g), 32, 50, 112(3)(d)(iii), 113(1), 113(3), 124(2), 124(4), 124(5), 124(6), 132, 133(1), 141, 193(1), 202(3)(d), 203(1), 211, 214, 215, 216, 217, 217(1), 218, 219, 222, 222(1), 224, 224A, 226, 229(1), 233, 233(1), 234, 235, 236, 237Prize Competitions Act, 1955 — Section 4, 5Government Of India Act, 1935 — Section 33(3)(d), 34(1), 40(1), 78(3)(d), 79(1), 200, 200(2)(c), 222(2)
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Supreme Court13 Sept 1977Allowed

Arvee Industries and Others Vs Ratan Lal Sharma

Supreme Court Of India · AIR 1977 SC 2429 : (1977) SCC 590 : (1977) 4 SCC 363 : (1978) 1 SCR 418 : (1977) 9 UJ 626

Civil Procedure Code Amendment Act, 1976 — Section 25Civil Procedure Code, 1908 (CPC) — Section 151, 25, 25(5)
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Supreme Court02 Sept 1977Allowed

Kashmira Singh Vs The State of Punjab

Supreme Court Of India · AIR 1977 SC 2147 : (1977) CriLJ 1746 : (1977) 79 PLR 679 : (1977) 4 SCC 291 : (1978) 1 SCR 385 : (1977) 9 UJ 593

Penal Code, 1860 (IPC) — Section 302, 323
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Supreme Court30 Aug 1977Dismissed

Pushpa Devi Vs Commissioner of Income Tax, New Delhi

Supreme Court Of India · AIR 1977 SC 2230 : (1977) 109 ITR 730 : (1977) SCC 568 : (1977) 4 SCC 184 : (1978) 1 SCR 329 : (1977) 9 UJ 580

Gift Tax Act, 1958 — Section 26(1)Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)Income Tax Act, 1961 — Section 261
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Supreme Court22 Aug 1977Dismissed

Commissioner of Income Tax, Kerala Vs Dharmodayam Co.

Supreme Court Of India · AIR 1977 SC 2211 : (1977) 109 ITR 527 : (1977) KLT 761 : (1977) 4 SCC 75 : (1977) SCC 517 : (1978) 1 SCR 319 : (1977) 9 UJ 571

Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 11, 11(1), 2(15)
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Supreme Court19 Aug 1977Dismissed

Dharmendra Kumar Vs Usha Kumar

Supreme Court Of India · AIR 1977 SC 2218 : (1977) 4 SCC 12 : (1978) 1 SCR 315 : (1977) 9 UJ 568

Hindu Marriage (Amendment) Act, 1964 — Section 2Hindu Marriage Act, 1955 — Section 13(1A), 23(1)
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