CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 1977

356 judgments · page 6 of 18

Supreme Court11 Aug 1977Dismissed

Natthu and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1977 SC 2096 : (1977) CriLJ 1578 : (1977) 4 SCC 293

Criminal Procedure Code, 1973 (CrPC) — Section 107, 154, 87Penal Code, 1860 (IPC) — Section 302, 34, 394, 397, 404
Read judgment
Supreme Court08 Aug 1977Dismissed

State of Maharashtra Vs Kaliar Koil Subramaniam Ramaswamy

Supreme Court Of India · AIR 1977 SC 2091 : (1977) CriLJ 1740 : (1977) 3 SCC 525 : (1978) 1 SCR 274 : (1977) 9 UJ 597

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 96Penal Code, 1860 (IPC) — Section 161, 165
Read judgment
Supreme Court02 Aug 1977Dismissed

State of Bihar Vs Ramesh Singh

Supreme Court Of India · AIR 1977 SC 2018 : (1977) CriLJ 1606 : (1977) 4 SCC 39 : (1978) 1 SCR 257 : (1977) 9 UJ 788

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 209, 226, 227Penal Code, 1860 (IPC) — Section 201, 302
Read judgment
Supreme Court01 Aug 1977Allowed

Johri Lal Soni Vs Smt. Bhanwari Bai

Supreme Court Of India · AIR 1977 SC 2202 : (1977) 4 SCC 59 : (1978) 1 SCR 231 : (1977) 9 UJ 542 : (1977) WLN 375

Provincial Insolvency Act, 1920 — Section 4, 53Transfer of Property Act, 1882 — Section 53
Read judgment
Supreme Court01 Aug 1977Allowed

Nandlal and Others Vs Moti Lal

Supreme Court Of India · AIR 1977 SC 2143 : (1977) MhLj 711 : (1977) 3 SCC 500 : (1978) 1 SCR 238 : (1977) 9 UJ 504

Central Provinces and Berar Regulation of Letting of Accommodation Act, 1946 — Section 2
Read judgment
Supreme Court29 Jul 1977Allowed

Amar Nath and Others Vs State of Haryana and Another

Supreme Court Of India · AIR 1977 SC 2185 : (1977) CriLJ 1891 : (1977) 79 PLR 695 : (1977) 4 SCC 137 : (1978) 1 SCR 222

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 173, 338, 397, 397(1), 397(2)
Read judgment