Supreme Court09 Nov 1977Dismissed

Sardar Iqbal Singh Vs State (Delhi Administration) and Others

Supreme Court Of India · AIR 1977 SC 2437 : (1978) CriLJ 192(1) : (1977) 4 SCC 536 : (1978) SCC(Cri) 1 : (1978) 2 SCR 174

Constitution of India, 1950 — Article 14Criminal Law (Amendment) Act, 1952 — Section 8(1)Criminal Procedure Code, 1973 (CrPC) — Section 197, 337, 337, 337(1), 337(2)
Supreme Court08 Nov 1977Dismissed

State of Karnataka Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1978 SC 68 : (1977) 4 SCC 608 : (1978) 2 SCR 1

Constitution of India, 1950 — Article 4, 105, 131, 131A, 154, 164(2), 166(3), 248, 256, 257, 356, 368Commissions of Inquiry Act, 1952 — Section 1(2), 3, 3(1), 3(4), 5Government of India Act, 1935 — Section 49(1), 59(3), 204
Supreme Court04 Nov 1977Allowed

Ramchandar Shivanarayan Vs The Commissioner of Income Tax, Andhra Pradesh

Supreme Court Of India · AIR 1978 SC 278 : AIR 1977 SC 278 : (1978) 111 ITR 263 : (1977) 4 SCC 529 : (1978) 1 SCR 801 : (1977) 9 UJ 759

Income Tax Act, 1922 — Section 10(1), 10(2)Income Tax Act, 1961 — Section 256(1), 28, 29, 30, 31Income Tax and Social Services Contribution Assessment Act, 1936 — Section 51(1)
Supreme Court03 Nov 1977Dismissed

Yash Pal Mittal Vs State of Punjab

Supreme Court Of India · (1977) ACR 23 : AIR 1977 SC 2433 : (1978) CriLJ 189 : (1977) 4 SCC 540 : (1978) SCC(Cri) 5 : (1978) 1 SCR 781

Criminal Procedure Code, 1973 (CrPC) — Section 196A(2)Penal Code, 1860 (IPC) — Section 120, 43
Supreme Court31 Oct 1977Allowed

Madhu Limaye Vs The State of Maharashtra

Supreme Court Of India · (1977) ACR 78 : AIR 1978 SC 47 : (1978) CriLJ 165 : (1978) MhLj 1 : (1978) MPLJ 24 : (1977) 4 SCC 551 : (1978) SCC(Cri) 10 : (1978) 1 SCR 749 : (1977) 9 UJ 733

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115Criminal Procedure Code, 1973 (CrPC) — Section 199(2), 199(4), 203, 204(4), 397Penal Code, 1860 (IPC) — Section 500
Supreme Court24 Oct 1977Allowed

Keram Ali Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1978 SC 35 : (1978) CriLJ 177 : (1977) 4 SCC 433 : (1977) 9 UJ 729

Criminal Procedure Code, 1973 (CrPC) — Section 235(2)Penal Code, 1860 (IPC) — Section 302
Supreme Court14 Oct 1977Allowed

Bhaiyan and Another Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1978 SC 36 : (1978) CriLJ 155 : (1978) 1 SCC 149 : (1978) SCC(Cri) 54

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 107, 117Penal Code, 1860 (IPC) — Section 147, 149, 302
Supreme Court14 Oct 1977Allowed

Smt. Nai Bahu Vs Lala Ramnarayan and Others

Supreme Court Of India · AIR 1978 SC 22 : AIR 1977 SC 22 : (1978) JLJ 252 : (1978) MPLJ 1 : (1978) 1 SCC 58 : (1978) 1 SCR 723 : (1977) 9 UJ 712

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Delhi and Ajmer Rent Control Act, 1952 — Section 2Madhya Bharat Accommodation Control Act, 1955 — Section 3, 4, 6
Supreme Court14 Oct 1977Allowed

Thakur Das (Dead) by Lrs. Vs State of Madhya Pradesh and Another

Supreme Court Of India · AIR 1978 SC 1 : AIR 1977 SC 1 : (1978) 1 ALT 90 : (1978) CriLJ 1 : (1978) JLJ 165 : (1978) 1 KarLJ 1 : (1978) MhLj 35 : (1978) MPLJ 101 : (1978) 1 SCC 27 : (1978) SCC(Cri) 21 : (1978) 1 SCR 732

Criminal Procedure Code, 1973 (CrPC) — Section 423, 435, 435(1), 439, 7Essential Commodities Act, 1955 — Section 6A, 6C
Supreme Court13 Oct 1977Allowed

Remo Paul Altoe Vs Union of India (UOI)

Supreme Court Of India · AIR 1977 SC 2255 : (1978) 48 CompCas 522 : (1977) CriLJ 1933 : (1983) 13 ELT 1600 : (1977) 4 SCC 437 : (1978) 1 SCR 719 : (1977) 9 UJ 730

Criminal Procedure Code, 1973 (CrPC) — Section 452(1)Customs Act, 1962 — Section 135Foreign Exchange Regulation Act, 1973 — Section 13(1)
Supreme Court12 Oct 1977Partly Allowed

Bhaba Nanda Sarma and Others Vs State of Assam

Supreme Court Of India · AIR 1977 SC 2252 : (1977) CriLJ 1930 : (1977) 4 SCC 397 : (1977) 4 SCC 396 : (1978) 1 SCR 714 : (1977) 9 UJ 725

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 38