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COURT ARCHIVE

Supreme Court Of India judgments, 1977

356 judgments · page 2 of 18

Supreme Court30 Nov 1977Disposed Of

Srirangan Vs State of Tamil Nadu

Supreme Court Of India · AIR 1978 SC 274 : (1978) CriLJ 186 : (1978) 1 SCC 17 : (1978) SCC(Cri) 31 : (1978) 2 SCR 270 : (1977) 9 UJ 796

Criminal Procedure Code, 1973 (CrPC) — Section 354(3)Penal Code, 1860 (IPC) — Section 302, 84
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Supreme Court29 Nov 1977Dismissed

Tharoo Mal Vs Puran Chand Pandey and Others

Supreme Court Of India · AIR 1978 SC 306 : (1978) 1 SCC 102 : (1978) 2 SCR 254 : (1977) 9 UJ 818

Constitution Of India, 1950 — Article 136Uttar Pradesh Municipalities Act, 1916 — Section 94, 94(1), 94(3), 128(1), 131, 131(1)(a), 132, 132(1), 132(2), 132(3), 132(4), 135(3), 137, 153Land Acquisition Act, 1894 — Section 269, 299
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Supreme Court16 Nov 1977Dismissed

K. Karunakaran Vs T.V. Eachara Warrier and Another

Supreme Court Of India · AIR 1978 SC 290 : (1978) CriLJ 339 : (1977) KLT 981 : (1978) 1 SCC 18 : (1978) SCC(Cri) 32 : (1978) 2 SCR 209

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 340, 340(1), 340(2), 341(1), 476Penal Code, 1860 (IPC) — Section 191, 193, 323, 324, 34
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Supreme Court15 Nov 1977Allowed

Nihal Chand Vs Kalyan Chand Jain

Supreme Court Of India · AIR 1978 SC 259 : (1978) 1 SCC 49 : (1978) 2 SCR 183 : (1977) 9 UJ 781

Delhi Rent Control Act, 1958 — Section 14A, 14A(1), 25B
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