High Courts14 May 2024Disposed Of
Zakir Hussain & Anr. Vs State Of Manipur & Ors.
Manipur High Court · (2024) 05 MAN CK 0020
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 11 of 84
High Courts06 May 2024
Khaidem Chandrabir Singh Vs High Court Of Manipur & 2 Ors.
Manipur High Court · (2024) 05 MAN CK 0010
High Courts03 May 2024
Rashid Ali Vs State Of Manipur & 2 Ors.
Manipur High Court · (2024) 05 MAN CK 0008
High Courts03 May 2024Disposed Of
Laishram Kumarjit Singh & Ors. Vs State Of Manipur & Ors.
Manipur High Court · (2024) 05 MAN CK 0006
High Courts03 May 2024Dismissed
Dr. RK Labakishore, Deputy Director(Diary), Department Of Vet & A.H, Manipur Vs State Of Manipur Rep. By Secretary/Commissioner, Veterinary & Animal Husbandry(Vet.& A.H.), Government Of Manipur, Secretariat, Imphal West, Manipur-795001 & Ors.
Manipur High Court · (2024) 05 MAN CK 0003
Manipur Co-Operative Societies Act, 1976 — Section 72(3), 74(2), 78(A), 78(1), 78(2)Constitution Of India, 1950 — Article 226
High Courts02 May 2024Allowed
Lhaineineng Haokip Vs State Of Manipur & Ors.
Manipur High Court · (2024) 05 MAN CK 0001
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(C), 29, 60(3)
High Courts30 Apr 2024Disposed Of
Jadinliu Vs State Of Manipur & Ors.
Manipur High Court · (2024) 04 MAN CK 0061
High Courts22 Apr 2024Allowed
Satyendra Prasad Singh Vs Union Of India Through The Secretary, Ministry Of Home Affairs, Government Of India, New Delhi-110001 & Ors.
Manipur High Court · (2024) 04 MAN CK 0044
High Courts10 Apr 2024Disposed Of
Yambem Indravhuson Singh & Ors. Vs State Of Manipur Through The Commissioner, Consumer Affairs Food And Public Distribution (CAF & PD), Government Of Manipur, Secretariat Building, Babupara, P.O. & P.S. Imphal, District Imphal West, Manipur � 795001 & Ors.
Manipur High Court · (2024) 04 MAN CK 0021
Legal Metrology (General) Rules, 2011 — Rule 28Constitution Of India, 1950 — Article 309
High Courts08 Apr 2024Allowed
Yumnam Manaoba & Ors. Vs State Of Manipur, Through The Principal Secretary (Home), Government Of Manipur, Imphal, Manipur 795001 & Ors.
Manipur High Court · (2024) 04 MAN CK 0022
High Courts03 Apr 2024Disposed Of
Deputy Commissioner/Collector(LA) Vs Chandam (N) Thoudam (O) Kiranmala Devi & 2 Ors.
Manipur High Court · (2024) 04 MAN CK 0007
High Courts03 Apr 2024Disposed Of
Deputy Commissioner/Collector(LA) Vs Ngairangbam Ibochou Singh Represented by His 8 LRs.
Manipur High Court · (2024) 04 MAN CK 0006
High Courts01 Apr 2024Disposed Of
Khundrakpam Ongbi Medha Devi & 7 Ors. Vs State Of Manipur & 3 Ors.
Manipur High Court · (2024) 04 MAN CK 0002
High Courts22 Mar 2024
Manipur Peoples Party (MPP) & Anr Vs Sorokhaibam Ibomcha Singh & 4 Ors.
Manipur High Court · (2024) 03 MAN CK 0039
Constitution Of India, 1950 — Article 27
High Courts22 Mar 2024
L. Tompok Singh & 25 Ors. Vs State Of Manipur & 2 Ors.
Manipur High Court · (2024) 03 MAN CK 0037
High Courts18 Mar 2024Disposed Of
Yumnam Dhaneshwari & Ors. Vs Salam Sanatomba Singh & Ors.
Manipur High Court · (2024) 03 MAN CK 0034
High Courts18 Mar 2024Disposed Of
Wahengbam Joykumar Singh & Ors. Vs Officer-In-Charge,Thoubal Police Station, P.O. & P.S. Thoubal, Thoubal District, Manipur-795138 & Ors.
Manipur High Court · (2024) 03 MAN CK 0033
Code Of Criminal Procedure, 1973 — Section 227, 439Indian Penal Code, 1860 — Section 34, 120B, 176, 302, 304, 307, 326Arms Act, 1959 — Section 25(1B), 27(1)
High Courts08 Mar 2024
Pebam Brajamohan Vs Union Of India & Ors.
Manipur High Court · (2024) 03 MAN CK 0015
High Courts07 Mar 2024Dismissed
All Manipur Government Non Formal Education Supervisor Welfare Association, A Registered Association Having Regd. No. 350 Of 1992 Under The Trade Union Act, 1996 Represented By The General Secretary Shri Aribam Birjit Sharma Vs State Of Manipur Represented By The Commissioner/Secretary (Edn(S), Government Of Manipur, At Babupara. P.O. Imphal & P.S. Imphal West, District Imphal West, Manipur-795001 & Ors.
Manipur High Court · (2024) 03 MAN CK 0013
Constitution Of India, 1950 — Article 226