High Courts08 Nov 2024
Lisham Anilkumar Singh & 3 Ors. Vs Kangjam Jayanta Singh
Manipur High Court · (2024) 11 MAN CK 0074
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 10 of 84
High Courts30 Oct 2024
Md. Zakir Ahamed Alias Abo & Anr Vs State Of Manipur
Manipur High Court · (2024) 10 MAN CK 0023
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 94
High Courts16 Oct 2024
Nongmeikapam Gouro Singh Vs State Of Manipur & 5 Ors.
Manipur High Court · (2024) 10 MAN CK 0027
High Courts18 Jul 2024Allowed
Kshetrimayum Tejkeshware Singh Vs Manipur University Represented By The Registrar, Manipur University, Canchipur, P.O. Canchipur & P.S. Singjamei, Imphal West District, Manipur – 795003. & Ors.
Manipur High Court · (2024) 07 MAN CK 0056
High Courts18 Jul 2024Dismissed
Naorem Amar Meitei & Ors. Vs State Of Manipur, Represented By The Commissioner/ Secretary (Co-Operation), Government Of Manipur, Imphal. & Ors.
Manipur High Court · (2024) 07 MAN CK 0054
Manipur Municipalities Act, 1994 — Section 33, 33(d), 42, 42(b), 196Constitution Of India, 1950 — Article 32, 226
High Courts18 Jul 2024Disposed Of
Pukhrambam Kumarjit Singh Vs Thingujam Achouba Singh
Manipur High Court · (2024) 07 MAN CK 0051
High Courts18 Jul 2024Allowed
Nongthombam Beikul Singh Vs Thoudam Indrakumar Singh & Ors.
Manipur High Court · (2024) 07 MAN CK 0048
High Courts18 Jul 2024Dismissed
Binobala Nongmeikapam Vs State Of Manipur Represented By The Additional Chief Secretary/ Secretary (Social Welfare), Government Of Manipur, Secretariat Block, P.O. & P.S. Imphal, Imphal West, Manipur-795001 & Ors.
Manipur High Court · (2024) 07 MAN CK 0046
High Courts11 Jul 2024
R. Ariya Vs Officer-in-Charge, Women Police Station, Ukhrul
Manipur High Court · (2024) 07 MAN CK 0032
Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts11 Jul 2024
All Manipur Contractors Association Forum & Anr Vs Manipur Minorities & OBC Economic Development Society & 5 Ors
Manipur High Court · (2024) 07 MAN CK 0006
High Courts05 Jul 2024Allowed
Dr. Laishram Saratchandra Singh Vs State Of Manipur, Represented By Chief Secretary/Secretary(DP), Government Of Manipur, Old Secretariat Building, P.O. & P.S. Imphal, Imphal West, Manipur-795001 & Ors.
Manipur High Court · (2024) 07 MAN CK 0012
Constitution Of India, 1950 — Article 14, 16
High Courts05 Jul 2024
Tonsing Behlung Vs State Of Manipur & 4 Ors.
Manipur High Court · (2024) 07 MAN CK 0011
High Courts05 Jul 2024Disposed Of
Wangambam Rominchandra Singh Vs State Of Manipur & 2 Ors.
Manipur High Court · (2024) 07 MAN CK 0010
High Courts05 Jul 2024Disposed Of
Yumnam Kumar Singh Vs State Of Manipur & 4 Ors.
Manipur High Court · (2024) 07 MAN CK 0009
High Courts05 Jul 2024
Kamjong Handloom Weaver Cooperative Society Ltd. Vs State Of Manipur & Ors.
Manipur High Court · (2024) 07 MAN CK 0007
High Courts01 Jul 2024Disposed Of
Mutum Yaiskul Meitei Vs State Of Manipur & 2 Ors.
Manipur High Court · (2024) 07 MAN CK 0030
High Courts01 Jul 2024Disposed Of
Ratna Thapa & Ors. Vs State Of Manipur & Ors.
Manipur High Court · (2024) 07 MAN CK 0029
High Courts14 Jun 2024Disposed Of
Khwairakpam Aruna Devi Vs State Of Manipur & Ors.
Manipur High Court · (2024) 06 MAN CK 0009
High Courts14 Jun 2024Dismissed
Khwairakpam Romio Singh Vs State Of Manipur Represented By The Commissioner/Addl. Chief Secretary (Home), Government Of Manipur, Having Its Office At Manipur Secretariat South Block, P.O. & P.S. Imphal, Imphal West, Manipur, Pin Code : 795001
Manipur High Court · (2024) 06 MAN CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 50Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts20 May 2024Disposed Of
Paokhomang Haokip; & 2 Ors. Vs State Of Manipur; & 3 Ors.
Manipur High Court · (2024) 05 MAN CK 0042