Manipur High Court Judgments 2014

High Courts19 Dec 2014

Yumlembam Sorojini Devi Vs Lourembam Renu Devi

Manipur High Court · (2015) 1 GLT 718

Arms Act, 1959 — Section 25(1C), 25(1C), 27(2)Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 438, 439(2), 439(2)Penal Code, 1860 (IPC) — Section 34, 420, 506

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High Courts19 Dec 2014

The School Managing Committee, Khergao Junior High School Vs The State of Manipur

Manipur High Court · (2014) 12 MAN CK 0020

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High Courts19 Dec 2014

Dilbung Tondon Vs The State of Manipur

Manipur High Court · (2014) 12 MAN CK 0019

Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 25

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High Courts19 Dec 2014

Th. Ibemhal Devi Vs The State of Manipur

Manipur High Court · (2015) 1 GLT 601

Constitution of India, 1950 — Article 226, 309

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High Courts19 Dec 2014

K. Shyam Vs The President of Jawaharlal Nehru Institute of Medical Sciences

Manipur High Court · (2014) 12 MAN CK 0007

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High Courts19 Dec 2014

Shamurailatpam Premananda Sharma Vs Ayekpam Lokeshwor Singh

Manipur High Court · (2015) 4 GLT 584

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 26 Rule 9, 75Constitution of India, 1950 — Article 227Manipur Land Revenue and Land Reforms Act, 1960 — Section 159, 52, 53, 54, 55

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High Courts19 Dec 2014

Abdul Manan Khan Vs The State of Manipur

Manipur High Court · (2015) 4 GLT 595

Constitution of India, 1950 — Article 14

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High Courts19 Dec 2014

Apam Shimray Vs The State of Manipur

Manipur High Court · (2014) 12 MAN CK 0004

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High Courts19 Dec 2014

R.K. Ibungosana Singh Vs Satrughan Kumar

Manipur High Court · (2015) 3 GLT 149

Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 207, 207(A), 226, 227, 228Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25A, 29, 35, 60, 8(c)

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High Courts19 Dec 2014