Land Acquisition Act, 1894 — Section 18, 4, 6, 9Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24

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High Courts04 Nov 2014

Khumallambam Ongbi Tombisana Devi Vs The Union of India

Manipur High Court · (2014) 11 MAN CK 0006

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High Courts03 Nov 2014

The School Management Committee of Khergao Junior High School (Aided) Vs Abdul Manan Khan

Manipur High Court · (2014) 11 MAN CK 0005

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High Courts28 Oct 2014

Lourembam Jugindro Singh Vs Huirongbam Pakpa Singh

Manipur High Court · (2014) 10 MAN CK 0003

Constitution of India, 1950 — Article 227

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High Courts14 Oct 2014

K. Peter Vs The State of Manipur

Manipur High Court · AIR 2015 Manipur 8 : (2014) 5 GLT 200

Land Acquisition Act, 1894 — Section 4

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High Courts14 Oct 2014

Lourembam Busan Singh Vs The District Magistrate

Manipur High Court · (2014) 10 MAN CK 0001

National Security Act, 1980 — Section 3, 5A, 8Penal Code, 1860 (IPC) — Section 307, 34, 506

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High Courts23 Sept 2014Dismissed

R. Ningthoujao Vs The State of Manipur

Manipur High Court · (2014) 09 MAN CK 0012

Constitution of India, 1950 — Article 309

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High Courts19 Sept 2014Dismissed

David Tulzathang Vs The State of Manipur

Manipur High Court · (2014) 09 MAN CK 0021

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High Courts19 Sept 2014Dismissed

Salam Kenedy Singh Vs Manipur University

Manipur High Court · (2014) 09 MAN CK 0014

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High Courts19 Sept 2014Allowed

Md. Riyajuddin Vs The District Magistrate

Manipur High Court · (2015) CriLJ 1424 : (2015) 3 RCR(Criminal) 55

Arms Act, 1959 — Section 25National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 34, 364-A

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High Courts18 Sept 2014Allowed

Thoudam (N) Kangjam (O) Kunjarani Devi Vs Kangjam Iboyaima Singh

Manipur High Court · (2015) 1 GLT 68

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