High Courts15 Sept 2014Allowed
Longjam Shanti Singh Vs The Statement of Manipur
Manipur High Court · (2014) 09 MAN CK 0020
COURT ARCHIVE
Manipur High Court judgments, 2014
159 judgments · page 3 of 8
High Courts15 Sept 2014Allowed
Garamjan Bibi Vs The State of Manipur
Manipur High Court · (2014) 09 MAN CK 0015
High Courts12 Sept 2014
Thongsi Vs The Union of India and Others
Manipur High Court · (2015) LabIC 1145
High Courts12 Sept 2014Allowed
Loitongbam Sarat Singh Vs The Statement of Manipur
Manipur High Court · (2014) 09 MAN CK 0019
High Courts11 Sept 2014Allowed
Thiyam Ongbi Tanoubi Leima Vs The State of Manipur
Manipur High Court · (2015) 1 GLD 578 : (2014) 4 GLT 508
Arms Act, 1959 — Section 25 (1-C)Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 307, 34
High Courts11 Sept 2014Allowed
Soubam Radhe Vs The State of Manipur
Manipur High Court · AIR 2015 Manipur 1
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 302
High Courts10 Sept 2014Disposed Off
Saikhom Ongbi Senu Devi Vs The Union of India
Manipur High Court · (2015) 2 ACC 67 : (2014) 5 GLT 499
High Courts09 Sept 2014Disposed Off
Sapanam Vs The State of Manipur
Manipur High Court · (2014) 09 MAN CK 0017
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34, 364-A, 384, 400, 511
High Courts09 Sept 2014Allowed
Pheiroijam Ongbi Ibeton Devi Vs The Union of India
Manipur High Court · (2014) 09 MAN CK 0011
High Courts09 Sept 2014
Mutum Ongbi Roni Devi Vs The State of Manipur
Manipur High Court · (2014) 09 MAN CK 0010
High Courts05 Sept 2014Disposed Off
Ningombam Brojen Singh Vs The State of Manipur
Manipur High Court · (2015) 2 ACC 101 : (2014) 5 GLT 216
High Courts05 Sept 2014Dismissed
Mutum Thaimon Singh Vs The State of Manipur
Manipur High Court · (2014) LabIC 4030
High Courts04 Sept 2014Dismissed
The Rural Service Agency (RUSA) Vs The State of Manipur
Manipur High Court · (2015) 1 GLT 56
Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 12, 14, 15(5), 21, 21-A
High Courts02 Sept 2014Dismissed
N. Kunjeshor Singh Vs The Union of India
Manipur High Court · (2014) 09 MAN CK 0008
Central Reserve Police Force Act, 1949 — Section 10(a), 10(p), 11(1), 12, 12(1)
High Courts02 Sept 2014Allowed
Ng. Chandramani Singh Vs The Union of India
Manipur High Court · (2014) 09 MAN CK 0007
High Courts02 Sept 2014
L. Raichandra Singh Vs The Commissioner/Secretary (Health) Govt. of Manipur
Manipur High Court · (2014) 09 MAN CK 0004
High Courts01 Sept 2014Dismissed
Kshetrimayum Raja Singh Vs The Union of India
Manipur High Court · (2014) 09 MAN CK 0006
High Courts01 Sept 2014Disposed Off
Moirangthem Gulapi Singh Vs The Union of India
Manipur High Court · AIR 2014 Manipur 41
Arms Act, 1959 — Section 25
High Courts29 Aug 2014Disposed Off
Ningtam Zinkhai Vs The State of Manipur
Manipur High Court · (2014) 08 MAN CK 0001
Civil Procedure Code, 1908 (CPC) — Section 154
High Courts26 Aug 2014Allowed
Sanlut Letkhohao Vs District Magistrate
Manipur High Court · (2014) 08 MAN CK 0005
Arms Act, 1959 — Section 25(1-C)National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 34, 365