High Courts29 Dec 2022
Thangjam Bijananda Singh & Anr Vs State Of Manipur & 46 Ors
Manipur High Court · (2022) 12 MAN CK 0061
COURT ARCHIVE
Manipur High Court judgments, 2022
97 judgments · page 1 of 5
High Courts29 Dec 2022
Nongthombam Sanaton Vs State Of Manipur & 2 Ors
Manipur High Court · (2022) 12 MAN CK 0055
High Courts29 Dec 2022Disposed Of
Laishram Arenkumar Singh & Anr Vs State Of Manipur & Ors
Manipur High Court · (2022) 12 MAN CK 0052
High Courts29 Dec 2022Disposed Of
K. Heera Kabui Vs State Of Manipur & 4 Ors
Manipur High Court · (2022) 12 MAN CK 0050
High Courts21 Dec 2022Dismissed
Takhelchangbam (O) Rasheswori Devi & 6 Ors Vs Heikham Thoibi @ Tombi Devi
Manipur High Court · (2022) 12 MAN CK 0040
Code Of Civil Procedure, 1908 — Section 115
High Courts16 Dec 2022
M. Kunjahari Singh Vs State Of Manipur
Manipur High Court · (2022) 12 MAN CK 0034
High Courts16 Dec 2022Allowed
Choudhurimayum Kajal Devi Vs Haobam Raj Singh
Manipur High Court · (2022) 12 MAN CK 0033
Code Of Civil Procedure, 1908 — Section 24
High Courts15 Dec 2022
K. Holison Raomai; & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 12 MAN CK 0026
Manipur (Hill Areas) District Councils Act, 1971 — Section 4(2)
High Courts05 Dec 2022Disposed Of
Pukhrambam Kunjalata Devi Vs State Of Manipur & 2 Ors
Manipur High Court · (2022) 12 MAN CK 0005
High Courts02 Dec 2022
K. Holison Raomei Vs State Of Manipur; & Ors
Manipur High Court · (2022) 12 MAN CK 0002
Manipur (Hill Areas) District Council Act, 1971 — Section 4(2)
High Courts14 Nov 2022
Court On Its Own Motion Vs State Of Manipur; & Ors
Manipur High Court · (2022) 11 MAN CK 0025
High Courts14 Nov 2022
Oinam Anjana Devi & Anr Vs State Of Manipur & 20 Ors
Manipur High Court · (2022) 11 MAN CK 0023
High Courts14 Nov 2022Disposed Of
Ningombam Shitaljit Singh Vs State Of Manipur & Anr
Manipur High Court · (2022) 11 MAN CK 0021
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 6, 7
High Courts11 Nov 2022Allowed/ Disposed Of
Hemam Ongbi Ibeni Devi & Ors Vs Philem Noren Singh & Ors
Manipur High Court · (2022) 11 MAN CK 0020
Code Of Civil Procedure, 1908 — Section 115Code Of Civil Procedure, 1908 — Order 23 Rule 1 (3)
High Courts11 Nov 2022Dismissed
K. Yaima Singh Vs H. Ram Singh
Manipur High Court · (2022) 11 MAN CK 0019
High Courts08 Nov 2022Disposed Of
Lamkhomang Kipgen Vs Lanlimlung & Ors
Manipur High Court · (2022) 11 MAN CK 0007
Code Of Civil Procedure, 1908 — Order 39 Rule 2Constitution Of India, 1950 — Article 22
High Courts31 Oct 2022Disposed Of
Moirangthem Sureshkumar Singh & 12 Ors Vs State Of Manipur
Manipur High Court · (2022) 10 MAN CK 0033
High Courts31 Oct 2022Disposed Of
Huidrom Chinglenton Singh Vs State Of Manipur
Manipur High Court · (2022) 10 MAN CK 0032
High Courts20 Oct 2022Dismissed
State Of Manipur & Ors Vs Baby Tinchonghoi Mate @ Boinu Mate & Ors
Manipur High Court · (2022) 10 MAN CK 0022
Electricity Act, 2003 — Section 2(22), 53, 162, 185Indian Electricity Act, 1910 — Section 37Indian Electricity Rules, 1956 — Rule 2(ao), 2(e), 2(k), 29, 29(1), 29(2), 29(3), 46, 46(1)(c), 46(2)(c), 82
High Courts14 Oct 2022
L. Inao Singh Vs L. Ibomcha Singh & 4 Ors
Manipur High Court · (2022) 10 MAN CK 0020