High Courts17 Dec 2015Allowed
Oinam Mani Singh Vs The State of Manipur and Others
Manipur High Court · (2016) 1 GLT 86
Constitution of India, 1950 - Article 22(5)National Security Act, 1980 - Section 14(1), 8
COURT ARCHIVE
Manipur High Court judgments, 2015
152 judgments · page 1 of 8
High Courts17 Dec 2015Allowed
Kam Deo Das Vs The Union of India and Others
Manipur High Court · (2015) 12 MAN CK 0002
Constitution of India, 1950 - Article 14, 226, 33
High Courts11 Dec 2015
Pukhrem Sharatchandra Singh Vs Mairembam Prithviraj
Manipur High Court · (2015) 12 MAN CK 0003
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 15 Rule 1, Order 15 Rule 3(1)Constitution of India, 1950 - Article 173Representation of the People Act, 1951 - Section 100(1)(d)(i), 33, 33(A), 36(2), 87
High Courts10 Dec 2015
Thounaojam Brojen Singh Vs The District Magistrate, Imphal West District, Govt. of Manipur and Others
Manipur High Court · (2015) 12 MAN CK 0006
National Security Act, 1980 - Section 3
High Courts04 Dec 2015Disposed Off
Gurumayum Lalgopal Sharma Vs The Union of India and Others
Manipur High Court · (2016) 1 GLT 107
Administrative Tribunals Act, 1985 - Section 19(4)
High Courts02 Dec 2015Dismissed
Laishram Ibocha Khuman and Others Vs Tongkhohao Kipgen and Others
Manipur High Court · (2015) 12 MAN CK 0004
Constitution of India, 1950 - Article 226(3)
High Courts01 Dec 2015Allowed
A. Gojendra Sharma and Others Vs The Principal Secretary/Commissioner/Secretary (Edn./S), Govt. of Manipur and Others
Manipur High Court · (2016) LabIC 1154
Constitution of India, 1950 - Article 136, 14, 142
High Courts27 Nov 2015Dismissed
Chongtham Ongbi Pishak Devi and Others Vs Chandam Ibo Singh and Others
Manipur High Court · (2016) 1 GLT 537
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts24 Nov 2015Dismissed
Kshetrimayum Ongbi Bembem Devi Vs The State of Manipur and Others
Manipur High Court · (2015) 11 MAN CK 0008
High Courts24 Nov 2015Dismissed
The State of Manipur and Others Vs Laishram Khogendra Singh and Others
Manipur High Court · (2016) 148 FLR 321
High Courts17 Nov 2015Dismissed
Thounaojam Surendra Singh Vs The Manipur University and Others
Manipur High Court · (2015) 11 MAN CK 0007
Manipur University Act, 2005 - Section 2(k), 2(t), 23, 36(1)
High Courts04 Nov 2015Allowed
R.B. Printing House Vs The State of Manipur and Others
Manipur High Court · (2015) 11 MAN CK 0006
Constitution of India, 1950 - Article 14
High Courts04 Nov 2015Dismissed
Ningthoujam Madhunimai Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 11 MAN CK 0003
Constitution of India, 1950 - Article 14, 16(4-A), 309
High Courts03 Nov 2015Dismissed
Sanjenbam Abung Meetei Vs The High Court of Manipur and Others
Manipur High Court · (2016) 1 GLT 110
Evidence Act, 1872 - Section 5, 91Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 56
High Courts02 Nov 2015Dismissed
N.K. Shimary Vs The State of Manipur and Others
Manipur High Court · (2015) 11 MAN CK 0004
High Courts30 Oct 2015Allowed
Y. Ibehaibi Devi and Others Vs State of Manipur and Others
Manipur High Court · (2015) 10 MAN CK 0001
Constitution of India, 1950 - Article 14, 166, 309
High Courts23 Oct 2015Allowed
Lourembam Deben Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 4 GLT 1126
Constitution of India, 1950 - Article 16
High Courts16 Oct 2015Partly Allowed
Heisnam Joykumar Singh Vs The State of Manipur
Manipur High Court · (2015) 5 GLT 509
Criminal Procedure Code, 1973 (CrPC) - Section 161, 216, 217, 222, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113A
High Courts06 Oct 2015Allowed
B.K. Enterprises Vs Food Corporation of India and Others
Manipur High Court · (2015) 10 MAN CK 0006
High Courts06 Oct 2015Allowed
Y. Amumacha Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 10 MAN CK 0004
Constitution of India, 1950 - Article 320