COURT ARCHIVE

Manipur High Court judgments, 2015

152 judgments · page 8 of 8

High Courts22 Jan 2015Allowed

Ningthoujam Ongbi Sunibala Devi Vs The Union India

Manipur High Court · (2015) 01 MAN CK 0005

Arms Act, 1959 - Section 25(1-C), 27Explosive Substances Act, 1908 - Section 3Penal Code, 1860 (IPC) - Section 121, 121-A, 302, 307, 326

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High Courts22 Jan 2015Disposed off

B. Malsawma Vs State of Manipur and Others

Manipur High Court · (2015) 1 GLT 403

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High Courts20 Jan 2015

State of Manipur Vs Khamba Singh

Manipur High Court · (2015) CriLJ 4783

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 314Penal Code, 1860 (IPC) - Section 302, 312, 34

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High Courts19 Jan 2015Disposed off

Chongtham Tomba Singh Vs State of Manipur

Manipur High Court · (2015) 01 MAN CK 0017

Constitution of India, 1950 - Article 226

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High Courts19 Jan 2015Allowed

Sharmila Naorem Vs State of Manipur

Manipur High Court · (2015) 3 GLT 26

Constitution of India, 1950 - Article 14, 16, 309

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High Courts19 Jan 2015Disposed off

Hidangmayum Dwijasekhar Sharma Vs Hidangmayum Devasekhar Sharma

Manipur High Court · (2015) AIR (Manipur) 12

Succession Act, 1925 - Section 226, 227, 276, 8

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High Courts15 Jan 2015

Jamkholun Haokip Vs T.S. Thurhing Anal

Manipur High Court · (2015) 01 MAN CK 0013

Civil Procedure Code, 1908 (CPC) - Section 24Constitution of India, 1950 - Article 227

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High Courts13 Jan 2015Dismissed

Huidrom Pahari Singh Vs The Food Corporation of India

Manipur High Court · (2015) 3 BC 493 : (2015) 2 GLT 201

Constitution of India, 1950 - Article 226

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High Courts06 Jan 2015Dismissed

Yumnam Gopal Krishna Singh Vs State of Manipur

Manipur High Court · (2015) 01 MAN CK 0012

Constitution of India, 1950 - Article 226, 227, 309

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High Courts06 Jan 2015Disposed off

Joseph Zimik Vs State of Manipur

Manipur High Court · (2015) 01 MAN CK 0011

Constitution of India, 1950 - Article 16

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High Courts06 Jan 2015Allowed

Longjam Tomba Singh Vs State of Manipur

Manipur High Court · (2015) LabIC 1188

Constitution of India, 1950 - Article 19(1)(f), 31(1)

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High Courts06 Jan 2015

Purna Chandra Thoudam Vs The Manipur University

Manipur High Court · (2015) 01 MAN CK 0009

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