High Courts24 Feb 2015Dismissed
Yensembam Tonjao Singh and Others Vs The Union of India and Others
Manipur High Court · (2015) 4 GLT 601
COURT ARCHIVE
Manipur High Court judgments, 2015
152 judgments · page 7 of 8
High Courts19 Feb 2015Allowed
Longjam Obgni Swarnalata Devi Vs State of Manipur and Others
Manipur High Court · (2015) 2 GLT 207
High Courts19 Feb 2015Allowed
Moirangthem Vs The District Magistrate and Others
Manipur High Court · (2015) 02 MAN CK 0012
Constitution of India, 1950 - Article 22, 22(5)
High Courts17 Feb 2015Disposed off
Waikhom Gojendro Singh Vs State of Manipur and Others
Manipur High Court · (2015) 2 GLT 56
High Courts16 Feb 2015Partly Allowed
R.S. Peter Vs The Collector and Others
Manipur High Court · (2015) 02 MAN CK 0008
Land Acquisition Act, 1894 - Section 11, 18, 28, 30, 34
High Courts13 Feb 2015Allowed
Yumnam Shanti Devi Vs State of Manipur and Others
Manipur High Court · (2015) 02 MAN CK 0010
Constitution of India, 1950 - Article 22(5)National Security Act, 1980 - Section 3Unlawful Activities (Prevention) Act, 1967 - Section 16, 17, 20
High Courts13 Feb 2015Allowed
Haominthang Kuki Vs The District Magistrate, Imphal West District and Others
Manipur High Court · (2015) 02 MAN CK 0009
National Security Act, 1980 - Section 3Penal Code, 1860 (IPC) - Section 364-A, 384Unlawful Activities (Prevention) Act, 1967 - Section 16, 20
High Courts06 Feb 2015Allowed
Shangreihan Muivah Vs State of Manipur and Others
Manipur High Court · (2015) 2 GLT 69
Constitution of India, 1950 - Article 12, 14
High Courts05 Feb 2015Dismissed
Manipur Film Development Corpn. Vs Maharajkumar Sharatchandra Singh and Others
Manipur High Court · (2015) 02 MAN CK 0006
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151
High Courts04 Feb 2015Disposed off
All Manipur Fertilizer Dealers Welfare Association Vs State of Manipur and Others
Manipur High Court · (2015) 02 MAN CK 0005
Constitution of India, 1950 - Article 12, 14, 19(1)(g)Essential Commodities Act, 1955 - Section 3
High Courts03 Feb 2015Disposed off
Irom Pratap Singh Vs State of Manipur and Others
Manipur High Court · (2015) 02 MAN CK 0004
High Courts03 Feb 2015Allowed
M. Chisa Vs State of Manipur and Others
Manipur High Court · (2015) 4 GLT 468
High Courts03 Feb 2015Dismissed
State of Manipur and Others Vs Sinam Ongbi Sushila Devi
Manipur High Court · (2015) 02 MAN CK 0002
High Courts02 Feb 2015Allowed
M. Shyamkishwor Singh Vs State of Manipur and Others
Manipur High Court · (2015) 02 MAN CK 0001
High Courts29 Jan 2015Dismissed
James Kasar Vs M.V. Joseph
Manipur High Court · (2015) 01 MAN CK 0004
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts28 Jan 2015Dismissed
State of Manipur and Others Vs Z.D. Shelly and Others
Manipur High Court · (2015) 01 MAN CK 0008
High Courts27 Jan 2015Allowed
K. Peter Vs The Union of India and Others
Manipur High Court · (2015) 2 GLT 67
High Courts23 Jan 2015Dismissed
State of Manipur Vs Talat Muhammed
Manipur High Court · (2015) 01 MAN CK 0007
High Courts23 Jan 2015Allowed
Ayekpam (O) Kananbala Devi Vs State of Manipur
Manipur High Court · (2015) 01 MAN CK 0006
Constitution of India, 1950 - Article 14, 16
High Courts23 Jan 2015Allowed
Smt. Ayekpam (O) Kananbala Devi Vs State of Manipur
Manipur High Court · (2016) 5 NEJ 444
Constitution of India, 1950 - Article 226