High Courts12 May 2015Allowed
Belal Vs The State of Manipur and Others
Manipur High Court · (2015) 146 FLR 732 : (2015) 3 GLT 299
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Manipur High Court judgments, 2015
152 judgments · page 5 of 8
High Courts12 May 2015Disposed off
Chingangbam Premjit Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 2 GLT 867
Arms Act, 1959 - Section 25(1-C)General Clauses Act, 1897 - Section 16Unlawful Activities (Prevention) Act, 1967 - Section 20
High Courts12 May 2015Dismissed
The Union of India and Others Vs Zakir Hussain
Manipur High Court · (2015) 146 FLR 493 : (2015) 3 GLT 77 : (2015) LabIC 3095
Central Reserve Police Force Act, 1949 - Section 11(1)
High Courts11 May 2015Allowed
Ningthoujam(N) Oinam(O) Inaobi Devi Vs The District Magistrate, Bishnupur District and Others
Manipur High Court · (2015) CriLJ 3870
Explosive Substances Act, 1908 - Section 4, 5National Security Act, 1980 - Section 3, 3(2)Penal Code, 1860 (IPC) - Section 307, 34
High Courts05 May 2015Dismissed
Nameirakpam Manichandra Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 3 GLT 239
High Courts05 May 2015Allowed
Thokchom Apabi Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 3 GLT 243 : (2015) LabIC 2513
Constitution of India, 1950 - Article 14, 23
High Courts27 Apr 2015Allowed
Laishram Nabachandra Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 04 MAN CK 0016
Constitution of India, 1950 - Article 14
High Courts24 Apr 2015
T. Solomon Zou Vs Union of India and Others
Manipur High Court · (2015) LabIC 3104
High Courts22 Apr 2015Allowed
Thangjam Romen Singh Vs District Magistrate and Others
Manipur High Court · (2015) CriLJ 3939 : (2015) 2 GLT 532
National Security Act, 1980 - Section 12, 13, 3Penal Code, 1860 (IPC) - Section 384Unlawful Activities (Prevention) Act, 1967 - Section 20
High Courts21 Apr 2015Allowed
The Sate of Manipur and Others Vs Ambition Ragui and Others
Manipur High Court · (2015) 2 GLT 517 : (2015) 2 LLN 775
Constitution of India, 1950 - Article 14
High Courts21 Apr 2015Allowed
Sanjenbam Ramananda Singh Vs The District Magistrate and Others
Manipur High Court · (2015) 2 GLT 514
Constitution of India, 1950 - Article 22(5)National Security Guard Act, 1986 - Section 3(2)Unlawful Activities (Prevention) Act, 1967 - Section 20, 25(1-C)A
High Courts21 Apr 2015
Heisnam Basanta Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 2 GLT 731
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts20 Apr 2015Dismissed
Sijagurumayum Tombi Sharma and Others Vs Ningthoujam Sanajaoba Singh and Others
Manipur High Court · (2015) 04 MAN CK 0013
Succession Act, 1925 - Section 276
High Courts16 Apr 2015Disposed off
The Council of Scientific and Industrial Research and Others Vs The Kombirei Housing Co-operative Society Ltd. and Others
Manipur High Court · (2015) 04 MAN CK 0011
Constitution of India, 1950 - Article 12
High Courts15 Apr 2015Allowed
Maimom Lukhoi Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 2 GLT 432
High Courts15 Apr 2015Allowed
Th. Tombi Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 2 GLT 409
High Courts13 Apr 2015Partly Allowed
The Civil Liberties and Human Rights Organisation (CLAHRO) Vs The State of Manipur and Others
Manipur High Court · (2015) 3 ACC 379 : (2015) 2 GLT 421
High Courts10 Apr 2015Allowed
Nongmaithem (O) Romi Devi Vs The Union of India and Others
Manipur High Court · (2015) 2 GLT 411
Arms Act, 1959 - Section 25(1-C)National Security Act, 1980 - Section 3(2)Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts09 Apr 2015Dismissed
Papu Sahu Vs State of Manipur and Others
Manipur High Court · (2015) 04 MAN CK 0005
Penal Code, 1860 (IPC) - Section 307, 324
High Courts09 Apr 2015Disposed off
Tayenjam Robinkumar Singh Vs Chingtham Ningol Tayenjam Ongbi Sharmila Devi
Manipur High Court · (2015) 04 MAN CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(3)Penal Code, 1860 (IPC) - Section 376, 417Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 20, 21