High Courts07 Apr 2015
Vareiyo Shatsang Vs State of Manipur and Others
Manipur High Court · (2015) 04 MAN CK 0004
Manipur (Hill Areas) District Councils Act, 1971 - Section 29, 3, 32
COURT ARCHIVE
Manipur High Court judgments, 2015
152 judgments · page 6 of 8
High Courts07 Apr 2015Allowed
Okram Pramodini Devi and Ors Vs State of Manipur and Others
Manipur High Court · (2015) 3 GLT 160
High Courts02 Apr 2015Dismissed
State of Manipur and Others Vs S. Tiken Singh and Others
Manipur High Court · (2015) 04 MAN CK 0001
Land Acquisition Act, 1894 - Section 18
High Courts31 Mar 2015Allowed
Narengbam Priyobrata Vs State of Manipur and Others
Manipur High Court · (2015) 03 MAN CK 0001
Administrative Tribunals Act, 1985 - Section 19(4)Penal Code, 1860 (IPC) - Section 420, 465
High Courts26 Mar 2015Dismissed
Loitongbam Jugeshor Singh Vs State of Manipur and Others
Manipur High Court · (2015) 03 MAN CK 0012
High Courts25 Mar 2015Dismissed
State of Manipur and Others Vs Aribam Laxmirani Devi and Others
Manipur High Court · (2015) 03 MAN CK 0011
Haryana Civil Services (Executive Branch) and Allied Services and other Services common/combined Examination Act, 2002 - Section 4
High Courts24 Mar 2015Dismissed
Mutum Thaimon Singh Vs State of Manipur and Others
Manipur High Court · (2015) 4 GLT 578
High Courts18 Mar 2015Disposed off
Heikrujam Nabakumar Singh Vs Kangabam Thoiba Singh and Others
Manipur High Court · (2015) 03 MAN CK 0009
Constitution of India, 1950 - Article 19Criminal Procedure Code, 1973 (CrPC) - Section 144, 144(1), 144(2), 397, 397(2)
High Courts18 Mar 2015Dismissed
Khundrakpam (Ningol) Arambam Ongbi Suniti Devi and Others Vs Khundrakpam (Ningol) Indrani Devi and Others
Manipur High Court · (2015) 03 MAN CK 0008
Hindu Succession Act, 1956 - Section 15, 15(1)(a), 15(1)(c), 15(1)(d), 15(2)Succession Act, 1925 - Section 372
High Courts17 Mar 2015Disposed off
Kongbrailatpam Anand Sharma Vs State of Manipur and Others
Manipur High Court · (2015) 03 MAN CK 0007
High Courts17 Mar 2015Allowed
Laishram Gojendra Singh and Others Vs Langpoklakpam Gunamani Singh and Others
Manipur High Court · (2015) CriLJ 2665
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 200, 201, 202, 203, 204Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts12 Mar 2015Allowed
A.S. Panshi and Others Vs State of Manipur and Others
Manipur High Court · (2015) 03 MAN CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 107, 116(3), 117
High Courts11 Mar 2015Dismissed
K. Shyam Vs The President of Jawaharlal Nehru Institute of Medical Sciences
Manipur High Court · (2015) 03 MAN CK 0004
Constitution of India, 1950 - Article 300
High Courts11 Mar 2015Allowed
B. Lalhari Sharma Vs State of Manipur and Others
Manipur High Court · (2015) LabIC 1973
Constitution of India, 1950 - Article 21
High Courts11 Mar 2015Disposed off
Tongkholun Kuki and Others Vs The Union of India and Others
Manipur High Court · (2015) 03 MAN CK 0002
High Courts27 Feb 2015Dismissed
Wahijuddin Shah Vs State of Manipur and Others
Manipur High Court · (2015) 02 MAN CK 0018
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47(1)
High Courts26 Feb 2015Disposed off
Moirangthem Ibomcha Singh Vs State of Manipur and Others
Manipur High Court · (2015) 4 GLT 604
Penal Code, 1860 (IPC) - Section 420, 468, 471
High Courts24 Feb 2015Dismissed
L. Chaoba Singh Vs State of Manipur and Others
Manipur High Court · (2015) 02 MAN CK 0019
General Clauses Act, 1897 - Section 21
High Courts24 Feb 2015Dismissed
Gaithaorung Gonmei Vs State of Manipur and Others
Manipur High Court · (2015) 3 GLT 739
Constitution of India, 1950 - Article 254Evidence Act, 1872 - Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 4, 4(5), 68
High Courts24 Feb 2015Dismissed
Guruaribam Chittaranjan Sharma Vs State of Manipur and Others
Manipur High Court · (2015) 4 GLT 265
Constitution of India, 1950 - Article 16