High Courts27 Dec 2024Disposed Of
Ng. Winseng Monsang Vs State Of Manipur & 5 Ors.
Manipur High Court · (2024) 12 MAN CK 0044
COURT ARCHIVE
Manipur High Court judgments, 2024
75 judgments · page 1 of 4
High Courts27 Dec 2024
State Of Manipur Vs National Human Rights Commission & 2 Ors.
Manipur High Court · (2024) 12 MAN CK 0043
High Courts27 Dec 2024
M/s Zenith Enterprise Vs Food Corporation Of India & 2 Ors.
Manipur High Court · (2024) 12 MAN CK 0038
High Courts27 Dec 2024
All Manipur Bar Association Vs State Of Manipur And 5 Ors.
Manipur High Court · (2024) 12 MAN CK 0036
High Courts20 Dec 2024Disposed Of
Nongmeikapam Gouro Singh Vs State Of Manipur & Ors.
Manipur High Court · (2024) 12 MAN CK 0060
High Courts11 Dec 2024Dismissed
Sewkey Kashung Vs High Court Of Manipur And 2 Others
Manipur High Court · (2024) 12 MAN CK 0019
High Courts11 Dec 2024Disposed Of
T.S. Beton Anal & 6 Ors. Vs State Of Manipur & 3 Ors.
Manipur High Court · (2024) 12 MAN CK 0018
High Courts07 Dec 2024Dismissed
State Of Manipur Vs P. Thaovei
Manipur High Court · (2024) 12 MAN CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 60(3)
High Courts07 Dec 2024Dismissed
State Of Manipur Vs K. Ashusou
Manipur High Court · (2024) 12 MAN CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 60(3)
High Courts07 Dec 2024Dismissed
Jiting Kom Vs Union Of India
Manipur High Court · (2024) 12 MAN CK 0008
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(C), 23, 25, 29, 37Code Of Criminal Procedure, 1973 — Section 439Constitution Of India, 1950 — Article 21
High Courts25 Nov 2024
N Parango Singh & 24 Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2024) 11 MAN CK 0017
High Courts08 Nov 2024
Lisham Anilkumar Singh & 3 Ors. Vs Kangjam Jayanta Singh
Manipur High Court · (2024) 11 MAN CK 0074
High Courts30 Oct 2024
Md. Zakir Ahamed Alias Abo & Anr Vs State Of Manipur
Manipur High Court · (2024) 10 MAN CK 0023
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 94
High Courts16 Oct 2024
Nongmeikapam Gouro Singh Vs State Of Manipur & 5 Ors.
Manipur High Court · (2024) 10 MAN CK 0027
High Courts18 Jul 2024Allowed
Kshetrimayum Tejkeshware Singh Vs Manipur University Represented By The Registrar, Manipur University, Canchipur, P.O. Canchipur & P.S. Singjamei, Imphal West District, Manipur – 795003. & Ors.
Manipur High Court · (2024) 07 MAN CK 0056
High Courts18 Jul 2024Dismissed
Naorem Amar Meitei & Ors. Vs State Of Manipur, Represented By The Commissioner/ Secretary (Co-Operation), Government Of Manipur, Imphal. & Ors.
Manipur High Court · (2024) 07 MAN CK 0054
Manipur Municipalities Act, 1994 — Section 33, 33(d), 42, 42(b), 196Constitution Of India, 1950 — Article 32, 226
High Courts18 Jul 2024Disposed Of
Pukhrambam Kumarjit Singh Vs Thingujam Achouba Singh
Manipur High Court · (2024) 07 MAN CK 0051
High Courts18 Jul 2024Allowed
Nongthombam Beikul Singh Vs Thoudam Indrakumar Singh & Ors.
Manipur High Court · (2024) 07 MAN CK 0048
High Courts18 Jul 2024Dismissed
Binobala Nongmeikapam Vs State Of Manipur Represented By The Additional Chief Secretary/ Secretary (Social Welfare), Government Of Manipur, Secretariat Block, P.O. & P.S. Imphal, Imphal West, Manipur-795001 & Ors.
Manipur High Court · (2024) 07 MAN CK 0046
High Courts11 Jul 2024
R. Ariya Vs Officer-in-Charge, Women Police Station, Ukhrul
Manipur High Court · (2024) 07 MAN CK 0032
Protection Of Children From Sexual Offences Act, 2012 — Section 8