Code Of Criminal Procedure, 1973 — Section 227, 439Indian Penal Code, 1860 — Section 34, 120B, 176, 302, 304, 307, 326Arms Act, 1959 — Section 25(1B), 27(1)

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High Courts08 Mar 2024

Pebam Brajamohan Vs Union Of India & Ors.

Manipur High Court · (2024) 03 MAN CK 0015

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High Courts07 Mar 2024Dismissed

All Manipur Government Non Formal Education Supervisor Welfare Association, A Registered Association Having Regd. No. 350 Of 1992 Under The Trade Union Act, 1996 Represented By The General Secretary Shri Aribam Birjit Sharma Vs State Of Manipur Represented By The Commissioner/Secretary (Edn(S), Government Of Manipur, At Babupara. P.O. Imphal & P.S. Imphal West, District Imphal West, Manipur-795001 & Ors.

Manipur High Court · (2024) 03 MAN CK 0013

Constitution Of India, 1950 — Article 226

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High Courts06 Mar 2024

M/S W.I. Enterprises Vs State Of Manipur & 3 Ors.

Manipur High Court · (2024) 03 MAN CK 0007

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High Courts06 Mar 2024

Huidrom Sanjoy Singh & Anr. Vs State Of Manipur & Ors.

Manipur High Court · (2024) 03 MAN CK 0006

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High Courts06 Mar 2024Disposed Of

Chongtham Huteshwar & Ors. Vs State Of Manipur & Anr.

Manipur High Court · (2024) 03 MAN CK 0005

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High Courts04 Mar 2024

Executive Director, NHIDCL & Anr. Vs Zebedee Panmei & Ors.

Manipur High Court · (2024) 03 MAN CK 0002

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High Courts22 Feb 2024Dismissed

Lamkholal Haokip & Ors. Vs State Of Manipur Through Its Commissioner/Secretary (Home), Government Of Manipur, Old Secretariat Building, Babupara, Imphal West District, Manipur � 795001 & Ors.

Manipur High Court · (2024) 02 MAN CK 0052

Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 23, 29, 36A, 36A(4), 60(c), 60(3)

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High Courts19 Feb 2024Disposed Of

Thounaojam Binashakhi Devi Vs Ninthoujam Jayanta Singh & Ors.

Manipur High Court · (2024) 02 MAN CK 0046

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High Courts16 Feb 2024Disposed Of

Yumnam Shyam Singh & Ors. Vs State Of Manipur Represented By The Commissioner/Secretary/Special Secretary (Home), Government Of Manipur, Manipur Secretariat, Imphal West And Manipur � 795001. & Ors.

Manipur High Court · (2024) 02 MAN CK 0045

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 325, 354, 506

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High Courts12 Feb 2024Disposed Of

Chanambam Imocha Singh & Ors. Vs State Of Manipur & Anr.

Manipur High Court · (2024) 02 MAN CK 0030

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High Courts12 Feb 2024Disposed Of

Ningthoujam Dishanta Singh & Ors. Vs State Of Manipur & Anr.

Manipur High Court · (2024) 02 MAN CK 0029

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