High Courts11 Jul 2024
All Manipur Contractors Association Forum & Anr Vs Manipur Minorities & OBC Economic Development Society & 5 Ors
Manipur High Court · (2024) 07 MAN CK 0006
COURT ARCHIVE
Manipur High Court judgments, 2024
75 judgments · page 2 of 4
High Courts05 Jul 2024Allowed
Dr. Laishram Saratchandra Singh Vs State Of Manipur, Represented By Chief Secretary/Secretary(DP), Government Of Manipur, Old Secretariat Building, P.O. & P.S. Imphal, Imphal West, Manipur-795001 & Ors.
Manipur High Court · (2024) 07 MAN CK 0012
Constitution Of India, 1950 — Article 14, 16
High Courts05 Jul 2024
Tonsing Behlung Vs State Of Manipur & 4 Ors.
Manipur High Court · (2024) 07 MAN CK 0011
High Courts05 Jul 2024Disposed Of
Wangambam Rominchandra Singh Vs State Of Manipur & 2 Ors.
Manipur High Court · (2024) 07 MAN CK 0010
High Courts05 Jul 2024Disposed Of
Yumnam Kumar Singh Vs State Of Manipur & 4 Ors.
Manipur High Court · (2024) 07 MAN CK 0009
High Courts05 Jul 2024
Kamjong Handloom Weaver Cooperative Society Ltd. Vs State Of Manipur & Ors.
Manipur High Court · (2024) 07 MAN CK 0007
High Courts01 Jul 2024Disposed Of
Mutum Yaiskul Meitei Vs State Of Manipur & 2 Ors.
Manipur High Court · (2024) 07 MAN CK 0030
High Courts01 Jul 2024Disposed Of
Ratna Thapa & Ors. Vs State Of Manipur & Ors.
Manipur High Court · (2024) 07 MAN CK 0029
High Courts14 Jun 2024Disposed Of
Khwairakpam Aruna Devi Vs State Of Manipur & Ors.
Manipur High Court · (2024) 06 MAN CK 0009
High Courts14 Jun 2024Dismissed
Khwairakpam Romio Singh Vs State Of Manipur Represented By The Commissioner/Addl. Chief Secretary (Home), Government Of Manipur, Having Its Office At Manipur Secretariat South Block, P.O. & P.S. Imphal, Imphal West, Manipur, Pin Code : 795001
Manipur High Court · (2024) 06 MAN CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 50Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts20 May 2024Disposed Of
Paokhomang Haokip; & 2 Ors. Vs State Of Manipur; & 3 Ors.
Manipur High Court · (2024) 05 MAN CK 0042
High Courts14 May 2024Disposed Of
Zakir Hussain & Anr. Vs State Of Manipur & Ors.
Manipur High Court · (2024) 05 MAN CK 0020
High Courts06 May 2024
Khaidem Chandrabir Singh Vs High Court Of Manipur & 2 Ors.
Manipur High Court · (2024) 05 MAN CK 0010
High Courts03 May 2024
Rashid Ali Vs State Of Manipur & 2 Ors.
Manipur High Court · (2024) 05 MAN CK 0008
High Courts03 May 2024Disposed Of
Laishram Kumarjit Singh & Ors. Vs State Of Manipur & Ors.
Manipur High Court · (2024) 05 MAN CK 0006
High Courts03 May 2024Dismissed
Dr. RK Labakishore, Deputy Director(Diary), Department Of Vet & A.H, Manipur Vs State Of Manipur Rep. By Secretary/Commissioner, Veterinary & Animal Husbandry(Vet.& A.H.), Government Of Manipur, Secretariat, Imphal West, Manipur-795001 & Ors.
Manipur High Court · (2024) 05 MAN CK 0003
Manipur Co-Operative Societies Act, 1976 — Section 72(3), 74(2), 78(A), 78(1), 78(2)Constitution Of India, 1950 — Article 226
High Courts02 May 2024Allowed
Lhaineineng Haokip Vs State Of Manipur & Ors.
Manipur High Court · (2024) 05 MAN CK 0001
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(C), 29, 60(3)
High Courts30 Apr 2024Disposed Of
Jadinliu Vs State Of Manipur & Ors.
Manipur High Court · (2024) 04 MAN CK 0061
High Courts22 Apr 2024Allowed
Satyendra Prasad Singh Vs Union Of India Through The Secretary, Ministry Of Home Affairs, Government Of India, New Delhi-110001 & Ors.
Manipur High Court · (2024) 04 MAN CK 0044