High Courts08 Feb 2024Dismissed
Salauddin Vs Union Of India, Represented By The Narcotics Control Bureau (NCB), Through Its Intelligence Officer, Narcotics Control Bureau, Imphal, CPWD Quarters, Changangei, Kongba Uchekon, 795008, Imphal West, Manipur
Manipur High Court · (2024) 02 MAN CK 0017
Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25, 36A(4), 37, 42, 67