Manipur High Court Judgments 2018

High Courts20 Dec 2018Disposed Off

S. Pfokrelo And Others Vs State Of Manipur And Others

Manipur High Court · (2018) 12 MAN CK 0001

Constitution Of India, 1950 — Article 16(4), 233, 234, 235, 309, 335Manipur Judicial Service Rules, 2005 — Rule 8 1(A)Rights Of Persons With Disabilities Act, 2016 — Section 4

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High Courts19 Dec 2018Disposed Off

Konthoujam Romen Singh Vs State Of Manipur & 2 Ors

Manipur High Court · (2018) 12 MAN CK 0002

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High Courts18 Dec 2018Allowed

State Of Manipur And Others Vs Khumanthem Dilip Singh And Others

Manipur High Court · (2018) 12 MAN CK 0003

Constitution Of India, 1950 — Article 14Right To Information Act, 2005 — Section 6(1)

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High Courts17 Dec 2018Disposed Off

Salam Chandra Singh And Others Vs State Of Manipur And Others

Manipur High Court · (2018) 12 MAN CK 0005

Constitution Of India, 1950 — Article 14, 16, 226

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High Courts17 Dec 2018Allowed

R.K. Lalit Singh Vs State Of Manipur And Others

Manipur High Court · (2018) 12 MAN CK 0004

Constitution Of India, 1950 — Article 14, 16Punjab Civil Services Rules, Vol — Rule 3.14(2)(a), 13(d)

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High Courts13 Dec 2018Dismissed

State Of Manipur And Others Vs Y. Thaiba And Others

Manipur High Court · (2018) 12 MAN CK 0007

Limitation Act, 1963 — Section 5

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High Courts13 Dec 2018Disposed Off

In re Proper, Effective & Timely Vs State Of Manipur & Ors

Manipur High Court · (2018) 12 MAN CK 0006

Code Of Criminal Procedure, 1973 — Section 5A, 164Indian Penal Code, 1860 — Section 34, 120B, 324, 342, 354, 354A(1)(i)(ii), 363, 376, 376D, 376(2)(j)(i), 417, 498, 506

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High Courts11 Dec 2018Allowed

Khundrakpam David Chand Vs State Of Manipur & Ors

Manipur High Court · (2018) 12 MAN CK 0008

Constitution Of India, 1950 — Article 14

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High Courts07 Dec 2018Allowed

Oinam Ongbi Yaimabi Leima Vs Union Of India And Others

Manipur High Court · (2018) 12 MAN CK 0009

Constitution Of India, 1950 — Article 21Limitation Act, 1963 — Section 111A

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High Courts29 Nov 2018Disposed Off

Rajabor Shanoi And Others Vs State Of Manipur And Others

Manipur High Court · (2018) 11 MAN CK 0001

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High Courts28 Nov 2018Disposed Off

H. Lenindro Singh And Others Vs State Of Manipur And Others

Manipur High Court · (2018) 11 MAN CK 0002

Constitution Of India, 1950 — Article 226

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High Courts23 Nov 2018Dismissed

Konthoujam Kanan Singh & 4 Ors Vs Ningthoujam Shantikumar Singh & 4 Ors

Manipur High Court · (2018) 11 MAN CK 0003

Constitution Of India, 1950 — Article 141Code Of Civil Procedure, 1908 — Order 1 Rule 9

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High Courts19 Nov 2018Disposed Off

K.C. Chonsei And Others Vs Langkhanpau Guite And Others

Manipur High Court · (2018) 11 MAN CK 0004

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High Courts29 Oct 2018Dismissed

Konthoujam Kanan Singh & 4 Ors Vs Ningthoujam Shantikumar Singh & 4 Ors

Manipur High Court · (2018) 10 MAN CK 0002

Constitution Of India, 1950 — Article 141Code Of Civil Procedure, 1908 — Order 1 Rule 9

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High Courts27 Oct 2018Disposed Off

Heujinggaing Panmei Vs State Of Manipur And Others

Manipur High Court · (2018) 10 MAN CK 0003

Constitution Of India, 1950 — Article 12, 16, 162

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High Courts25 Oct 2018Disposed Off

Langkhanpau Guite Vs State Of Manipur And Others

Manipur High Court · (2018) 10 MAN CK 0005

Constitution Of India, 1950 — Article 226Manipur (Hill Areas) District Councils Act, 1971 — Section 11

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High Courts25 Oct 2018Allowed

A. Birendra Singh Vs State Of Manipur And Others

Manipur High Court · (2018) 10 MAN CK 0004

Constitution Of India, 1950 — Article 14Central Civil Services (Conduct) Rules, 1964 — Rule 3, 3(i), 3(ii), 3(iii)Manipur Civil Services (Pension) Rules, 1977 — Rule 9

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High Courts23 Oct 2018Allowed

Heisnam Seema Devi Vs State Of Manipur And Others

Manipur High Court · (2018) 10 MAN CK 0006

Constitution Of India, 1950 — Article 22(5), 22(6)National Security Act,1980 — Section 3, 3(2), 3(3), 21(a)(b), 25(IC)Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(1)(iii), 3(3)

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High Courts16 Oct 2018Allowed

Yumkham Erabot Singh And Others Vs Okram Henry Singh And Others

Manipur High Court · (2018) 10 MAN CK 0008

Code Of Civil Procedure, 1908 — Order 8 Rule 9Representation Of People Act, 1951 — Section 81, 87Specific Relief Act, 1963 — Section 16(c)

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High Courts16 Oct 2018Allowed

P. Gaidimlung R. Naga And Others Vs State Of Manipur And Others

Manipur High Court · (2018) 10 MAN CK 0007

Constitution Of India, 1950 — Article 14, 19, 21, 300ACentral Public Works Department Manual, 2012 — Section 22, 22(1), 30

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Manipur High Court judgments, 2018