COURT ARCHIVE

Manipur High Court judgments, 2023

84 judgments · page 1 of 5

High Courts27 Dec 2023

Sanasam Shamungou Singh Vs Yendrembam Boby

Manipur High Court · (2023) 12 MAN CK 0049

Manipur Land Revenue And Land Reforms Act, 1960 — Section 46Transfer Of Property Act, 1882 — Section 54Constitution Of India, 1950 — Article 227

High Courts27 Dec 2023Dismissed

Kangjam (N) Debala Devi Vs Kabrambam Manaobi Singh, S/o (Late Kabrambam Iboton Singh Of Khurai Leikai, JNIMS Road, P.O. & P.S. Porompat, Imphal East District, Manipur & Ors.

Manipur High Court · (2023) 12 MAN CK 0048

Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 3Constitution Of India, 1950 — Article 227

High Courts27 Dec 2023

Kshetrimayum Tomchoubi Devi Vs Mayanglambam Rajkumar Singh

Manipur High Court · (2023) 12 MAN CK 0047

High Courts27 Dec 2023

Lalfakawma Sailo Vs Mary Niangkhannem & Ors.

Manipur High Court · (2023) 12 MAN CK 0045

Limitation Act, 1908 — Section 5Code Of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Article 131

High Courts27 Dec 2023

M/S Sudhakara Infratech Pvt Ltd. Vs State Of Manipur & Anr.

Manipur High Court · (2023) 12 MAN CK 0044

High Courts27 Dec 2023Disposed Of

Sanasam Milankumar Singh Vs State Of Manipur & 5 Ors.

Manipur High Court · (2023) 12 MAN CK 0043

High Courts27 Dec 2023

M/S Vishnu Prakash R Punglia Ltd. Vs State Of Manipur & 2 Ors

Manipur High Court · (2023) 12 MAN CK 0042

High Courts27 Dec 2023

Ningthoukhongjam Samarendra Singh & 6 Ors. Vs State Of Manipur & 3 Ors.

Manipur High Court · (2023) 12 MAN CK 0041

High Courts11 Dec 2023

Mutum Churamani Meetei & 5 Ors Vs State Of Manipur & 3 Ors

Manipur High Court · (2023) 12 MAN CK 0016

High Courts08 Dec 2023Allowed/ Disposed Of

Leihaothabam Ningol Gurumayum Ongbi Sanjana @ Nanao Devi Vs Gurumayum Padma Devi & Ors

Manipur High Court · (2023) 12 MAN CK 0010

High Courts02 Nov 2023

Manipur Softball Association Vs Softball Association Of India & 2 Ors

Manipur High Court · (2023) 11 MAN CK 0002

High Court Of Manipur Rules, 2019 — Rule 10

High Courts30 Oct 2023Allowed

Leishiyo Keishing Vs Awung Shimray Hopingson & Ors.

Manipur High Court · (2023) 10 MAN CK 0046

Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 6, Rule 2(1), Order 6, Rule 16, Order 7, Rule 11, Order 7, Rule 11(a)Representation Of People Act, 1951 — Section 33, 33A, 36, 36(2), 80, 81, 82, 82(1)(a), 83, 83(1)(a), 83(1)(b), 86, 87, 100(1)(b), 100, 100(1)(d)(i), 100(1)(d)(ii), 100(1)(d)(iv), 117, 123(7)

High Courts30 Oct 2023

Achoibam Deben Singh Vs Officer In Charge, City Police Station

Manipur High Court · (2023) 10 MAN CK 0045

High Courts25 Oct 2023

Mutum Shyamsunder Vs Superintendent Of Police, CI.D. (CB) Manipur / O.C., Cb And 2 Others

Manipur High Court · (2023) 10 MAN CK 0057

Indian Penal Code, 1860 — Section 34, 120BPrevention Of Corruption Act, 1988 &msash; Section 7(b), 13, 34, 120B

High Courts25 Oct 2023

Mutum Shyamsunder Singh Vs Superintendent Of Police, Ci.D. (Cb) Manipur / O.C., Cb And 2 Others

Manipur High Court · (2023) 10 MAN CK 0056

Indian Penal Code, 1860 — Section 34, 120BPrevention Of Corruption Act, 1988 &msash; Section 7(b), 13

High Courts25 Oct 2023

Mutum Shyamsunder Singh Vs Superintendent Of Police, Ci.D. (Cb) Manipur / O.C., Cb And 3 Others

Manipur High Court · (2023) 10 MAN CK 0055

Indian Penal Code, 1860 — Section 34, 120BPrevention Of Corruption Act, 1988 &msash; Section 7(b), 13

High Courts25 Oct 2023

Rangnamei Rang Peter Vs Superentendent Of Police, Cid(Cb) Manipur / O.C. Cb And 2 Others

Manipur High Court · (2023) 10 MAN CK 0054

Indian Penal Code, 1860 — Section 34, 120BPrevention Of Corruption Act, 1988 &msash; Section 7(b), 13

High Courts25 Oct 2023

Rangnamei Rang Peter Vs Superentendent Of Police, Cid(Cb) Manipur / O.C. Cb And 3 Others

Manipur High Court · (2023) 10 MAN CK 0053

Indian Penal Code, 1860 — Section 34, 120BPrevention Of Corruption Act, 1988 &msash; Section 7(b), 13

High Courts25 Oct 2023

Rangnamei Rang Peter Vs Superintendent Of Police, Ci.D. (Cb) Manipur / O.C., Cb And 2 Others

Manipur High Court · (2023) 10 MAN CK 0052

Indian Penal Code, 1860 — Section 34, 120BPrevention Of Corruption Act, 1988 &msash; Section 7(b), 13

High Courts25 Oct 2023

Rajkumar Chourjit Singh Vs Sorensangbam Enjibala Devi And Another

Manipur High Court · (2023) 10 MAN CK 0051