High Courts23 Dec 2021Dismissed
Bobby Laishram Vs State of Manipur And Others
Manipur High Court · (2021) 12 MAN CK 0038
COURT ARCHIVE
Manipur High Court judgments, 2021
260 judgments · page 1 of 13
High Courts21 Dec 2021Disposed Of
Manipur University & 3 ors Vs M/S Huidrom Brothers
Manipur High Court · (2021) 12 MAN CK 0036
High Courts21 Dec 2021
Themerimung Zimik Vs State Of Manipur
Manipur High Court · (2021) 12 MAN CK 0035
High Courts21 Dec 2021
Lunkim Thangminlen Khongsai Vs Rajesh Kumar, IAS & Anr
Manipur High Court · (2021) 12 MAN CK 0034
High Courts20 Dec 2021
Awang Kongpal Kongkham Leikai Development Committee Vs RK Dinesh Singh, IAS & 5 Ors
Manipur High Court · (2021) 12 MAN CK 0033
High Courts17 Dec 2021Dismissed
M/S TA-Amarjeet Transport Agency (TAATA) Vs Indian Oil Corporation Limited (IOC) & Ors
Manipur High Court · (2021) 12 MAN CK 0031
High Courts17 Dec 2021Disposed Of
Khullakpam Nargish Vs State Of Manipur & 2 Ors
Manipur High Court · (2021) 12 MAN CK 0029
High Courts13 Dec 2021
L. Nirmala Singh Vs Union of India & 4 Ors
Manipur High Court · (2021) 12 MAN CK 0021
High Courts13 Dec 2021
All Tribal Disables' Union, Manipur (ATDUM) Vs State Of Manipur & Anr.
Manipur High Court · (2021) 12 MAN CK 0020
Rights Of Persons With Disabilities Act, 2016 — Section 34
High Courts13 Dec 2021
Ningthoujam Mohendra Singh Vs State Of Manipur
Manipur High Court · (2021) 12 MAN CK 0019
High Courts09 Dec 2021
K. Kumar Singh & 5 Ors Vs L. Ibotombi & 4 Ors
Manipur High Court · (2021) 12 MAN CK 0015
High Courts08 Dec 2021
Hatneimawi Vs State Of Manipur; & Ors
Manipur High Court · (2021) 12 MAN CK 0014
High Courts08 Dec 2021
Contractors Assn., RIMS Vs RIMS & 2 Ors
Manipur High Court · (2021) 12 MAN CK 0011
High Courts03 Dec 2021Disposed Of
Kl. Tonihring Anal Vs State Of Manipur
Manipur High Court · (2021) 12 MAN CK 0008
High Courts03 Dec 2021Disposed Of
Ningthoujam Sangita Devi Vs State Of Manipur
Manipur High Court · (2021) 12 MAN CK 0007
High Courts02 Dec 2021Disposed Of
Pheiroijam Heramani Singh Vs State Of Manipur & Ors
Manipur High Court · (2021) 12 MAN CK 0002
Manipur Panchayati Raj Act, 1994 — Section 48, 49, 50, 51, 54, 54(2), 54(2)(b)Manipur Panchayati Raj (Election) Rules, 1995 — Rule 97, 98, 99Constitution Of India, 1950 — Article 243, 243-O
High Courts30 Nov 2021Disposed Of
H. Nilamani Ngangkha Lampak Sports Complex Development Committee Vs State Of Manipur & Ors
Manipur High Court · (2021) 11 MAN CK 0048
Right To Information Act, 2005 — Section 6(1)
High Courts30 Nov 2021Allowed
Okram Ibobi Singh Vs Directorate Of Enforcement, Government Of India, Imphal Sub-Zonal Office
Manipur High Court · (2021) 11 MAN CK 0047
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Prevention Of Money Laundering Act, 2002 — Section 3, 19, 45
High Courts29 Nov 2021
Nongthombam Mangoljao Meitei Vs State Of Manipur
Manipur High Court · (2021) 11 MAN CK 0046
High Courts25 Nov 2021
North Eastern Children�s Home Vs State Bank of India; & Ors
Manipur High Court · (2021) 11 MAN CK 0036