High Courts13 Jan 2021
Khangembam Tarunkumar Singh Vs State Of Manipur & 3 Ors.
Manipur High Court · (2021) 01 MAN CK 0027
COURT ARCHIVE
Manipur High Court judgments, 2021
260 judgments · page 13 of 13
High Courts13 Jan 2021Disposed Of
Abdul Helim Khan Vs State Of Manipur & Anr.
Manipur High Court · (2021) 01 MAN CK 0026
High Courts13 Jan 2021Disposed Of
Konjengbam Padmabati Devi Vs State Of Manipur And 2 Others.
Manipur High Court · (2021) 01 MAN CK 0025
High Courts13 Jan 2021Disposed Of
N. Noni Singh Vs State Of Manipur & Anr.
Manipur High Court · (2021) 01 MAN CK 0024
High Courts13 Jan 2021Disposed Of
State Of Manipur & Ors Vs Simplex Project Ltd
Manipur High Court · (2021) 01 MAN CK 0023
High Courts13 Jan 2021Allowed
Aheibam Romel Singh Vs State Of Manipur
Manipur High Court · (2021) 01 MAN CK 0005
Constitution Of India, 1950 — Article 14
High Courts12 Jan 2021
Khwairakpam Ragesh Singh & Anr. Vs Phijam (N) Shwairakpam (Ongbi) Babina Devi
Manipur High Court · (2021) 01 MAN CK 0022
High Courts11 Jan 2021
Salam Robindro Singh Vs Officer-in-Charge
Manipur High Court · (2021) 01 MAN CK 0021
Code Of Criminal Procedure, 1973 — Section 378, 482
High Courts11 Jan 2021
R.K. Kirankumar Singh & 4 Ors. Vs Khoibam Achou Singh & 5 Ors.
Manipur High Court · (2021) 01 MAN CK 0020
High Courts11 Jan 2021Dismissed
Khekhomba Wangkhem Vs Union Of India
Manipur High Court · (2021) 01 MAN CK 0003
Code Of Civil Procedure, 1908 — Order 27 Rule 1
High Courts11 Jan 2021Disposed Of
Premvir Singh Vs Union Of India
Manipur High Court · (2021) 01 MAN CK 0002
High Courts11 Jan 2021Disposed Of
No. 960230027 Ct/Mochi Jumma Khan Of The 165 Bn Vs Union Of India
Manipur High Court · (2021) 01 MAN CK 0001
Central Reserve Police Force Act, 1949 — Section 11(i)Industrial Disputes Act, 1947 — Section 11AConstitution Of India, 1950 — Article 136, 226
High Courts06 Jan 2021Disposed Of
Irungbam Lokendra Singh Vs Union Of India through
Manipur High Court · (2021) 01 MAN CK 0019
High Courts06 Jan 2021Disposed Of
Khwairakpam Anita Devi Vs State Of Manipur
Manipur High Court · (2021) 01 MAN CK 0018
Manipur Public Premises (Eviction Of Unauthorised Occupants) Act, 1978 — Section 3Constitution Of India, 1950 — Article 226
High Courts06 Jan 2021Disposed Of
Kshetrimayum Tombi Singh Vs State Of Manipur
Manipur High Court · (2021) 01 MAN CK 0017
High Courts06 Jan 2021Disposed Of
Konthoujam Amarjit Singh Vs State Of Manipur
Manipur High Court · (2021) 01 MAN CK 0016
High Courts06 Jan 2021
State Of Manipur Vs A. Sunder Sharma & Anr.
Manipur High Court · (2021) 01 MAN CK 0015
High Courts06 Jan 2021Disposed Of
Lamphelpat Collective Farming Co Opearative Society Ltd Vs State Of Manipur & Anr.
Manipur High Court · (2021) 01 MAN CK 0014
Manipur Land Revenue And Land Reforms Act, 1960 — Section 93(1)(3)Constitution Of India, 1950 — Article 226
High Courts06 Jan 2021
State Of Manipur Vs Arambam Manju Singh
Manipur High Court · (2021) 01 MAN CK 0013
High Courts06 Jan 2021Disposed Of
Asem Brajamani Singh Vs State Of Manipur & 2 Ors.
Manipur High Court · (2021) 01 MAN CK 0012