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Manipur High Court judgments, 2021

260 judgments · page 12 of 13

High Courts04 Feb 2021Disposed Of

L. Diamond & Ors Vs Union Of India

Manipur High Court · (2021) 02 MAN CK 0001

Manipur Public Servants’ Personal Liability Rules, 2006 — Rule 4, 5, 6, 7Manipur Public Servants’ Personal Liability Act, 2006 — Section 4, 5, 7
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High Courts28 Jan 2021Allowed

Jamkhomang Baite Vs State of Manipur

Manipur High Court · (2021) 01 MAN CK 0010

Code Of Criminal Procedure, 1973 — Section 167, 167(1), 167(2A), 437, 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21(c), 29, 36A, 37, 37(1), 37(l)(b), 51, 60(3)
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High Courts15 Jan 2021Allowed

Dr. Khwairakpam Loken Singh Vs Rajkumar Imo Singh

Manipur High Court · (2021) 01 MAN CK 0007

Representation Of The People Act, 1951 — Section 63, 63(1), 93, 94, 100(1)(d)(iii), 101, 100(1)(b), 102, 128(1), 135A, 152(1)(2)Conduct Of Election Rules, 1961 — Rule 15, 18(2), 64(1), 84(1)(b), 92, 93, 93(1), 93(2)Code Of Civil Procedure, 1908 — Order 9 Rule 14, Order 16 Rule 6
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