COURT ARCHIVE

Manipur High Court judgments, 2021

260 judgments · page 10 of 13

High Courts19 Feb 2021

Y.Erabot Singh. Vs O. Henry Singh

Manipur High Court · (2021) 02 MAN CK 0044

High Courts19 Feb 2021

Machunthoi Kamei Vs State Of Manipur & 3 Ors.

Manipur High Court · (2021) 02 MAN CK 0043

High Courts19 Feb 2021Disposed Of

Unemployed Youth Shopkeeper Assn Vs State Of Manipur

Manipur High Court · (2021) 02 MAN CK 0042

High Courts19 Feb 2021Disposed Of

Ningombam Bijoy Singh & Anr. Vs State Of Manipur & 2 Ors.

Manipur High Court · (2021) 02 MAN CK 0041

High Courts19 Feb 2021Disposed Of

Hakimuddin & Anr. Vs Laishom Ningthemjao Singh & 19 Ors.

Manipur High Court · (2021) 02 MAN CK 0040

High Courts19 Feb 2021Disposed Of

Athokpam Somorendro & 10 Ors. Vs State Of Manipur & Anr.

Manipur High Court · (2021) 02 MAN CK 0039

High Courts19 Feb 2021

Th. Bharat Singh & 2 Ors. Vs State Of Manipur & Anr.

Manipur High Court · (2021) 02 MAN CK 0038

High Courts19 Feb 2021Allowed

Kombeerei Housing Co-Operative Society Ltd. Vs State Of Manipur

Manipur High Court · (2021) 02 MAN CK 0037

High Courts19 Feb 2021Disposed Of

Yumnam Bhochao Singh Vs State Of Manipur

Manipur High Court · (2021) 02 MAN CK 0012

High Courts19 Feb 2021

Chingakham Shachi Vs State Of Manipur

Manipur High Court · (2021) 02 MAN CK 0011

High Courts19 Feb 2021Disposed Of

Athokpam Shanti Devi Vs Regional Institute Of Medical Sciences

Manipur High Court · (2021) 02 MAN CK 0010

High Courts19 Feb 2021

Lairenlakpam Poireiton Meitei Vs State Of Manipur

Manipur High Court · (2021) 02 MAN CK 0004

Electricity Act, 2003 — Section 131, 133U.P. Govt. PWD Group "B" Civil Engineering Service Rules, 2004 — Rule 5(ii)Constitution Of India, 1950 — Article 14, 16, 226, 309

High Courts19 Feb 2021Allowed

Dr. Rebika Soibam Chanu Vs State Of Manipur

Manipur High Court · (2021) 02 MAN CK 0003

Manipur Forest Service Rules, 1986 — Rule 3, 5, 6, 7(1)Manipur Forest services (Amendment) Rules, 2010 — Rule 5(i)(C)Constitution Of India, 1950 — Article 14

High Courts18 Feb 2021Disposed Of

Gymnastics Federation Vs Dr. S. Shantikumar Singh

Manipur High Court · (2021) 02 MAN CK 0052

Code Of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 1 Rule 10A

High Courts18 Feb 2021

Sarda Vs Union Of India & 74 Ors.

Manipur High Court · (2021) 02 MAN CK 0051

High Courts18 Feb 2021Disposed Of

R.K. Birchandra @ Biren Singh & 9 Ors. Vs State Of Manipur & 3 Ors.

Manipur High Court · (2021) 02 MAN CK 0050

High Courts18 Feb 2021

Md. Dhia-Ur-Rahaman Khan Vs Union Of India & 4 Ors.

Manipur High Court · (2021) 02 MAN CK 0049

High Courts17 Feb 2021Disposed Of

Dr. N. Birendra Singh Vs Ibohal Singh

Manipur High Court · (2021) 02 MAN CK 0057

High Courts17 Feb 2021

M. Harekrishna Vs Association Of Premier State College &Ors.

Manipur High Court · (2021) 02 MAN CK 0056

High Courts17 Feb 2021

Takhellangbam Umananda Sharma Vs Hajarimayum Priyogapal Sharma

Manipur High Court · (2021) 02 MAN CK 0055

Manipur Land Revenue & Land Reforms Act, 1960 — Section 95, 159