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Manipur High Court judgments, 2021

260 judgments · page 8 of 13

High Courts11 Mar 2021Allowed

M Maringmei Khuripou Vs Maringmei Acham

Manipur High Court · (2021) 03 MAN CK 0003

Code Of Civil Procedure, 1908 — Order 22 Rule 1, Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 3(2), Order 22 Rule 9(2), Order 22 Rule 9, Order 47 Rule 1, Order 43 Rule 1(k)Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Article 120, 121
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High Courts04 Mar 2021Dismissed

Timothy L. Changsan Vs State Of Manipur

Manipur High Court · (2021) 03 MAN CK 0036

Code Of Criminal Procedure, 1973 — Section 389Protection Of Children From Sexual Offences Act, 2012 — Section 6, 10Indian Penal Code, 1860 — Section 506
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