High Courts19 Dec 2019Disposed Of
Th. Nodichand Singh Vs State of Manipur And Ors
Manipur High Court · (2019) 12 MAN CK 0014
Constitution Of India, 1950 — Article 14, 21
COURT ARCHIVE
Manipur High Court judgments, 2019
231 judgments · page 1 of 12
High Courts19 Dec 2019Allowed
Maiphai Hongchui And Ors Vs State Of Manipur, Through The Commissioner/Secretary, (Works) Govt. Of Manipur, Imphal, Manipur And Ors
Manipur High Court · (2019) 12 MAN CK 0013
Foreign Trade (Development and Regulation) Act, 1992 — Section 3(2), 5Code Of Civil Procedure, 1908 — Section 141, Order 1 Rule 9Uttar Pradesh Water Supply And Sewerage Act, 1975 — Section 89, 97(2)(c)
High Courts19 Dec 2019Allowed
Athokpam Sukhendrajit Singh Vs State Of Manipur And Others
Manipur High Court · (2019) 12 MAN CK 0009
High Courts19 Dec 2019Allowed
A. S. Ringnam Vs State Of Manipur And Others
Manipur High Court · (2019) 12 MAN CK 0008
Manipur Civil Services (Pension) Rules 1977 — Rule 49(2), 50(1)(a)Central Civil Services (Pension) Rules, 1972 — 49(2)
High Courts19 Dec 2019Disposed Of
Th. Nodichand Singh And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 12 MAN CK 0007
Constitution Of India, 1950 — Article 14, 21
High Courts19 Dec 2019Dismissed
Khundrakpam Sarat Singh Vs State Of Manipur And Others
Manipur High Court · (2019) 12 MAN CK 0006
Constitution Of India, 1950 — Article 226Manipur Land Revenue And Land Reform (Allotment Of Land) Rules, 1962 — Rule 11, 18Manipur Land Revenue And Land Reforms Act, 1960 — Section 14(2)
High Courts18 Dec 2019Dismissed
Th. Hopeson Lamkang Vs Union Of India And Others
Manipur High Court · (2019) 12 MAN CK 0010
Constitution Of India, 1950 — Article 14, 20, 20(2), 21, 46, 226Assam Rifles Rules, 2010 — Rules 14, 15(2)(g)(ii), 17, 18, 25, 25(1)Assam Rifles Act, 2006 — Section 11(2)
High Courts17 Dec 2019Disposed Of
R.K. Joysana Singh Vs Union Of India Ministry And Others
Manipur High Court · (2019) 12 MAN CK 0012
National Highway Act, 1956 — Section 5Control Of National Highway (Land And Traffic) Act. 2002 — Section 20
High Courts17 Dec 2019Allowed
Konjengbam (O) Pishak Devi Vs State Of Manipur And Others
Manipur High Court · (2019) 12 MAN CK 0011
Constitution Of India, 1950 — Article 21, 22(1), 32Code Of Criminal Procedure, 1973 — Section 54, 55A, 57, 167, 174, 176(1A), 357APrisons Act, 1894 — Section 12, 13, 15, 18
High Courts17 Dec 2019Allowed
R.K. Memi Devi And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 12 MAN CK 0005
Constitution Of India, 1950 — Article 14, 226Manipur Municipalities Act, 1994 — Section 205General Clauses Act, 1897 — Section 21
High Courts07 Dec 2019
R.K.Joysana Vs Union Of India & Ors
Manipur High Court · (2019) 12 MAN CK 0002
High Courts05 Dec 2019Disposed Of
State Of Manipur And Others Vs A. Birendra Singh And Others
Manipur High Court · (2019) 12 MAN CK 0003
Central Civil Services (Conduct) Rules, 1964 — Rule 3(i), 3(ii)Central Civil Services (Pension) Rules, 1972 — Rule 9Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 9, 20, 20(1)
High Courts03 Dec 2019Disposed Of
Ningthoujam Ranjit Singh And Others Vs Union Of India & Ors
Manipur High Court · (2019) 12 MAN CK 0004
High Courts03 Dec 2019Dismissed
Manipur Pollution Control Board And Others Vs Khwairakpam Suchitra Chanu And Others
Manipur High Court · (2019) 12 MAN CK 0001
Constitution Of India, 1950 — Article 14, 226
High Courts27 Nov 2019Allowed
Ningthoukhongjam Nilachandra Singh Vs State Of Manipur And Others
Manipur High Court · (2019) 11 MAN CK 0012
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c), 29, 37, 60(3)Code Of Criminal Procedure, 1973 — Section 436, 436A, 439
High Courts27 Nov 2019Disposed Of
Yumkhaibam Ruhinikumar Singh Vs State Of Manipur
Manipur High Court · (2019) 11 MAN CK 0011
Constitution Of India, 1950 — Article 226, 227, 323AWater Act, 1974 — Section 4(2)(a)
High Courts27 Nov 2019Allowed
Khumanthem Joykumar Singh And Othrers Vs Khumanthem Ongbi Khurai Devi And Others
Manipur High Court · (2019) 11 MAN CK 0010
Code Of Civil Procedure, 1908 — Order 1, Rule 9, Order 20, Rule 5
High Courts26 Nov 2019Allowed
Singam Jiten Singh Vs State Of Manipur
Manipur High Court · (2019) 11 MAN CK 0014
Constitution Of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section 190, 221, 300, 300(1), 482Indian Penal Code, 1860 — Section 71, 285, 420
High Courts26 Nov 2019Allowed
S.H. Basudev Sharma Vs Union Of India
Manipur High Court · (2019) 11 MAN CK 0013
Constitution Of India, 1950 — Article 226Central Reserve Police Force Rules, 1955 — Rule 7(b), 27, 29Central Reserve Police Force Act, 1949 — Section 2(d), 11, 11(1), 11(3)(a)(b), 11(3)(a)(c)
High Courts22 Nov 2019Dismissed
Akoijam Sanatomba Singh Vs State Of Manipur
Manipur High Court · (2019) 11 MAN CK 0015
Manipur Municipalities Act, 1994 — Section 31, 31A