Manipur High Court Judgments 2019 — Page 12

High Courts08 Feb 2019Allowed

High Court Employees Association Vs State Of Manipur And Others

Manipur High Court · (2019) 02 MAN CK 0005

Constitution Of India, 1950 — Article 146, 146(2), 148, 202, 203, 204, 226, 229, 229(1), 229(2)Government Of India Act, 1935 — Section 241, 242(4)Indian Copyright (Amendment) Act, 2012 — Section 28E

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High Courts05 Feb 2019Allowed

Langpoklakpam Jayantakumar Singh And Others Vs Laishom Ibomcha Singh And Others

Manipur High Court · (2019) 02 MAN CK 0009

Code Of Civil Procedure, 1908 — Section 11, 11(iv), 151, Order 8 Rule 9Representation Of The People Act, 1951 — Section 83

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High Courts29 Jan 2019Disposed Of

In Re Non Maintenance Vs State Of Manipur & Ors

Manipur High Court · (2019) 01 MAN CK 0002

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High Courts24 Jan 2019Allowed

T. Kimhoilhing minor And Others Vs Donkhanching Alias Chinu And Others

Manipur High Court · (2019) 01 MAN CK 0003

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High Courts22 Jan 2019Dismissed

Gotthimang Rongmei And Others Vs State Of Manipur And Others

Manipur High Court · (2019) 01 MAN CK 0004

Constitution Of India, 1950 — Article 226Madhya Pradesh Co Operative Societies Act, 1960 — Section 64Registration Act, 1908 — Section 3, 5, 6, 17, 18, 20, 21, 22, 35, 127(1)(b)

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High Courts16 Jan 2019

Registrar General Vs State Of Manipur And Others

Manipur High Court · (2019) 01 MAN CK 0005

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 4

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High Courts16 Jan 2019

Poubi R. Naga Vs S Sunderlal & 4 Ors

Manipur High Court · (2019) 01 MAN CK 0001

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High Courts14 Jan 2019Dismissed

Dr. Khwairakpam Loken Singh Vs Rajkumar Imo Singh And Others

Manipur High Court · (2019) 01 MAN CK 0009

Code Of Civil Procedure, 1908 — Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 14, Order 7 Rule 14(1), Order 11 Rule 14, Order 16 Rule 6Conduct Of Elections Rules, 1961 — Rule 64, 84(1), 93, 93(1), 93(2), 93(2)(a), 93(2)(d)Representation Of People Act, 1951 — Section 80, 81, 82, 86(4), 87, 87(1), 94, 100(1)(d)(iii), 100(1)(d)(iv), 100(1)(b), 101, 102, 128, 135A, 152(1), 152(2)

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High Courts14 Jan 2019Allowed

Md. Amin Shah Vs Nahakpam Indrajit Singh And Others

Manipur High Court · (2019) 01 MAN CK 0008

Constitution Of India, 1950 — Article 19Code Of Civil Procedure, 1908 — Order 8 Rule 9Representation Of The People Act, 1951 — Section 81, 87

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High Courts14 Jan 2019Dismissed

M.L. Markson And Others Vs State Of Manipur And Others

Manipur High Court · (2019) 01 MAN CK 0007

Constitution Of India, 1950 — Article 244(2), 275(1)General Clauses Act, 1897 — Section 21Manipur (Hill Areas) District Councils Act, 1971 — Section 3, 4, 4(3), 11, 23, 23(2), 23(3), 57(4)(b)

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High Courts14 Jan 2019Allowed

R.K Kokngangsana Singh And Others Vs State of Manipur And Others

Manipur High Court · (2019) 01 MAN CK 0006

Constitution Of India, 1950 — Article 14, 16, 16(1)Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 2

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Manipur High Court judgments, 2019